Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 9(1)(d) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(d)if he ceases to be an employee of the Authority or if he ceases for any reason to be a subscriber of the Fund.