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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(2) in Rajasthan Jails Subordinate Service Rules, 1998

(2)Qualifying Examination for Promotion. - (i) Qualifying examination for promotion means and includes:-
Part Description Maximum Marks
Part-I (a) Written test 100
  (b) Parade and other out-door tests 100
Part-II (a) Interview 25
  (b) Examination of service record, including AnnualConfidential Reports 25
(ii)The syllabus for Part-I examination and general instructions in respect of part-11 shall be determined and issued by the Appointing authority from time to time.
(iii)The Board(s) referred to in rule 32 shall fix the dates and places of examinations.
(iv)On completion of qualifying examination and finalisation of results, the names of candidates who have been found fit to undergo promotion cadre course, shall be announced by the Chairman of the Board immediately' and a list containing the names of such candidates shall be forwarded to the Appointing Authority within the shortest possible time.