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[Cites 0, Cited by 0] [Section 27A(2)] [Section 27A] [Entire Act]

Union of India - Subsection

Section 27A(2)(i) in The Insurance Act, 1938

(i)after such investment, the total amounts of all such investments of the insurer do not exceed fifteen per cent. of the sum referred to in sub-section (1) of section 27 or fifteen per cent. of the assets referred to in sub-section (2) as the case may be;