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State of Punjab - Section

Section 69A in The Punjab Factory Rules, 1952

69A. Notice regarding first-aid.

- A notice containing the names of the persons working within the precincts of the factory who are trained in first- aid treatment and who are in charge of the first-aid boxes or cupboards shall be pasted in every factory at a conspicuous place and near each such box or cupboard. The notice shall also indicate work room where the said person shall be available. The name of the nearest hospital and its telephone number shall also be mentioned prominently in the said notice.