Section 15(8) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(8)Such debate shall automatically terminate on the expiration of two hours from the time appointed for the commencement of the meeting, if it is not concluded earlier. On the conclusion of the debate or on the expiration of the said period of two hours, whichever is earlier, the motion shall be put to vote [which shall be held in the prescribed manner by secret ballot] [Substituted by Section 5(iii) of U.P. Act No. 16 of 1965]
