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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(1)(c) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Setting up Joint Farming Societies Scheme, 1968

(c)The society or member thereof or public trust shall be liable to pay land revenue, local fund cess or any other impost or dues payable in respect of the land;