Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Rajasthan - Subsection Section 50(c) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002 (c)Executive Engineer more than Rs. 5.00 lacs to 10.00 lacs per year for M & R including all works for extension, improvement and modernisation etc.
