Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24B(1)] [Section 24B] [Entire Act]

State of Odisha - Subsection

Section 24B(1)(b) in The Orissa Agricultural Produce Markets Rules, 1958

(b)Sale of the agricultural produce directly to consumers or supply to retail or wholesale traders or to any processing unit;