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[Cites 0, Cited by 0] [Section 26(4)] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(4)(c) in The Orissa Veterinary Council Rules, 1997

(c)If there is equality in the votes secured by two or more contestants thus making it difficult to decide as to who gets the maximum votes the Registrar may then decide the issue by taking lots in such manner as he deems fit and the person so identified by the draw of lots shall be declared as duly elected as the President or Vice-President as the case may be, of the State Council.