Gauhati High Court
Joybhanu Nessa And 10 Ors vs The State Of Assam And 6 Ors on 30 January, 2020
Author: Manash Ranjan Pathak
Bench: Manash Ranjan Pathak
Page No.# 1/204
GAHC010281452019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 8574/2019
1:JOYBHANU NESSA AND 10 ORS.
EX-PRESIDENT, AIRKATA GAON PANCHAYAT, W/O- NURUL ISLAM
MOLLAH, VILL- MOIRAKUCHI PART-I, P.O. AIRKATA, P.S. FAKIRGANJ,
DIST- DHUBRI, ASSAM, PIN- 783330
2: JAHANARA BEGOM
EX-VICE PRESIDENT
AIRKATA GAON PANCHAYAT
W/O- ABU BAKKAR SIDDIQUE
VILL- MOIRAKUCHI PART-I
P.O. AIRKATA
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
3: ALEYA KHATUN
W/O- ASMAT ALI
VILL- MOIRAKUCHI PART-I
P.O. AIRKATA
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
4: JAYDA KHATUN
W/O- SHAHAJAMAL
VILL- MOIRAKUCHI PART-I
P.O. AIRKATA
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
Page No.# 2/204
5: SAKINA KHATUN
W/O- CHABIYAL HOQUE
VILL- MOIRAKUCHI PART-I
P.O. AIRKATA
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
6: ABDUL MALEQUE
S/O- RABI SHEIKH
VILL- MOIRAKUCHI PART-I
P.O. AIRKATA
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
7: ROFIQUL ISLAM
S/O- JOYNAL ABEDIN
VILL- MOIRAKUCHI PART-I
P.O. AIRKATA
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
8: ABDUS SOBUR
S/O- GOLAM BOKS
VILL- MOIRAKUCHI PART-I
P.O. AIRKATA
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
9: EAKUB ALI
S/O- HAJI EALAHI BAKS
VILL- MOIRAKUCHI PART-I
P.O. AIRKATA
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
10: FIROJA KHATUN
W/O- JAHAN UDDIN
VILL- MOIRAKUCHI PART-I
Page No.# 3/204
P.O. AIRKATA
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
11: FATEMA KHATUN
W/O- ABDUL BUSHIR MONDAL
VILL- MOIRAKUCHI PART-I
P.O. AIRKATA
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 78333
VERSUS
1:THE STATE OF ASSAM AND 6 ORS.
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM, PANCHAYAT
AND RURAL DEVELOPMENT DEPTT., ASSAM, DISPUR, GHY-06
2:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
FINANCE DEPTT.
ASSAM
DISPUR
GHY-06
3:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT
ASSAM
PANJABARI
JURIPAR
GHY- 37
4:THE DY.COMMISSIONER
DHUBRI
P.O. DHUBRI
DIST- DHUBRI
ASSAM
PIN- 783301
5:THE CHIEF EXECUTIVE OFFICER
DHUBRI ZILLA PARISHAD
DHUBRI
P.O. AND DIST- DHUBRI
ASSAM
PIN- 783301
Page No.# 4/204
6:THE JAMADARHAT ANCHALIK PANCHAYAT
REP. BY THE EXECUTIVE OFFICER CUM BLOCK DEVELOPMENT OFFICER
JAMADARHAT
P.O. CHIRAKUTI
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 7833330
7:THE NO. 65 AIRKATA GAON PANCHAYAT
REP. BY THE SECY.
AIRKATA GAON PANCHAYAT
P.O. AIRKATA
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 78333
Advocate for the Petitioner : MR. M HUSSAIN
Advocate for the Respondent : SC, PNRD (R1,3,5TO7)
Linked Case : WP(C) 7950/2019
1:JANAB ALI AND 8 ORS.
(WARD MEMBER
BARCHAPORI GP) S/O- LT ABDUL BAREK
VILL AND P.O. GOROIMARI PATHER
P.S. BHELOWGURI
DIST- MORIGAON (ASSAM)
PIN- 782126
2: RENUKA KHATUN
(WARD MEMBER
BARCHAPORI GP) W/O- RUFUL AMIN
VILL- BHAJAKHAITI PATHER
P.O. DOLOIGAON
P.S. BHELOWGURI
DIST- MORIGAON (ASSAM)
PIN- 782126
3: ABU HANIFA
(VICE PRESIDENT
Page No.# 5/204
BARCHAPORI GP) S/O- LT ALI AKBAR
VILL- BARCHAPORI
P.O. GOROIMARI PATHER
P.S. BHELOWGURI
DIST- MORIGAON (ASSAM)
PIN- 782126
4: RENUWARA BEGUM
(WARD MEMBER
BARCHAPORI GP) W/O- NURUL HOQUE
VILL- BHAJAKHAITI PATHER
P.O. DOLOIGAON
P.S. BHELOWGURI
DIST- MORIGAON (ASSAM)
PIN- 782126
5: MONUWARA BEGUM
(WARD MEMBER
BARCHAPORI GP) W/O- NURMAHAMMAD
VILL- BARCHAPORI
P.O. GOROIMARI PATHER
P.S. BHELOWGURI
DIST- MORIGAON (ASSAM)
PIN- 782126
6: ATABUR RAHMAN
(WARD MEMBER
BARCHAPORI GP) S/O- LT MAHTAB UDDIN
VILL- BARCHAPORI
P.O. GOROIMARI PATHER
P.S. BHELOWGURI
DIST- MORIGAON (ASSAM)
PIN- 782126
7: JESMINA BEGUM
(WARD MEMBER
BARCHAPORI GP) W/O- HAZRAT ALI
VILL- BARCHAPORI
P.O. GOROIMARI PATHER
P.S. BHELOWGURI
DIST- MORIGAON (ASSAM)
PIN- 782126
8: MAJEDA KHATUN
(WARD MEMBER
BARCHAPORI GP) W/O-JULHAS ALI
VILL- CHITALMARI PATHER
P.O. DOLOIGAON
Page No.# 6/204
P.S. BHELOWGURI
DIST- MORIGAON (ASSAM)
PIN- 782126
9: ABDUL WAHAB
(WARD MEMBER
BARCHAPORI GP) S/O- LT ABDUL MUTALIB
VILL- BHAJAKHAITI GAON
P.O. GOROIMARI PATHER
P.S. BHELOWGURI
DIST- MORIGAON (ASSAM)
PIN- 782126
VERSUS
1:THE STATE OF ASSAM AND 6 ORS.
REP. BY THE SECY. TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
DISPUR
GHY
PIN- 781006
2:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GHY-06
3:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT
ASSAM
JURIPAR
GHY-37
4:THE DY. COMMISSIONER
MORIGAON
P.O. AND P.S. MORIGAON
DIST- MORIGAON (ASSAM)
PIN- 782105
5:THE BLOCK DEVELOPMENT OFFICER
MOIRABARI DEVELOPMENT BLOCK
P.O. AND P.S. MOIRABARI
DIST- MORIGAON (ASSAM)
PIN- 782126
6:THE PRESIDENT
BARCHAPORI GAON PANCHAYAT
P.O. GOROIMARI PATHER
P.S. BHELOWGURI
Page No.# 7/204
DIST- MORIGAON (ASSAM)
PIN- 782126
7:THE SECRETARY
BARCHAPORI GAON PANCHAYAT
P.O. GOROIMARI PATHER
P.S. BHELOWGURI
DIST- MORIGAON (ASSAM)
PIN- 782126
Advocate for the Petitioner : MR. M K HUSSAIN
Advocate for the Respondent : SC
PNRD (R1
3
5TO7)
Linked Case : WP(C) 8633/2019
1:MOMIRON NESSA AND 10 ORS.
EX-PRESIDENT
BELDUBI GAON PANCHAYAT
W/O- AKBAR ALI
VILL- PUTHIA
P.O. MEDORTARI
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
2: JURAN ALI
EX-VICE PRESIDENT
BELDUBI GAON PANCHAYAT
S/O- LT NASER ALI
VILL- GODAIRVITA
P.O. MEDORTARI
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
3: AJAHAR ALI
S/O- LT. KOLIMUDDIN
VILL- MADHOKONA
P.O. MEDORTARI
P.S. FAKIRGANJ
DIST- DHUBRI
Page No.# 8/204
ASSAM
PIN- 783330
4: CHABIYA KHATUN
W/O- KAMAL SHEIKH
VILL- PUTHIA
P.O. MEDORTARI
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
5: ROKIYA KHATUN
W/O- GOLAP HUSSAIN
VILL- MADHOKONA
P.O. MEDORTARI
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
6: DALIMAN NESSA
W/O- RAHAM ALI
VILL- BELDUBI
P.O. MEDORTARI
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
7: MAJEDA KHATUN
W/O- CHAN ALI SHEIKH
VILL- DIGHIRPAR (CHAR)
P.O. MEDORTARI
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
8: FOYJAL HOQUE
S/O- LT. ANCHER ALI
VILL- BELDUBI
P.O. MEDORTARI
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
Page No.# 9/204
9: HABEJ UDDIN
S/O- HABIBAR RAHMAN
VILL- PUTHIA
P.O. MEDORTARI
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
10: SODOR UDDIN
S/O- NASER ALI
VILL- BELDUBI
P.O. MEDORTARI
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
11: SALEHA KHATUN
W/O- JAYNAL ABEDIN
VILL- PUTHIA
P.O. MEDORTARI
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
VERSUS
1:THE STATE OF ASSAM AND 6 ORS.
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
ASSAM
DISPUR
GHY-06
2:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
FINANCE DEPTT.
ASSAM
DISPUR
GHY-06
3:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT
ASSAM
PANJABARI
JURIPAR
GHY-37
Page No.# 10/204
4:THE DY. COMMISSIONER
DHUBRI
P.O. DHUBRI
DIST- DHUBRI
ASSAM
PIN- 783301
5:THE CHIEF EXECUTIVE OFFICER
DHUBRI ZILLA PARISHAD
DHUBRI
P.O. AND DIST- DHUBRI
ASSAM
PIN- 783301
6:THE JAMADARHAT ANCHALIK PANCHAYAT
REP. BY THE EXECUTIVE OFFICER CUM BLOCK DEVELOPMENT OFFICER
JAMADARHAT
P.O. CHIRAKUTI
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 7833330
7:THE NO. 58 BELDUBI GAON PANCHAYAT
REP. BY THE SECY.
BELDUBI GAON PANCHAYAT
P.O. MEDORTARI
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
Advocate for the Petitioner : MR. M HUSSAIN
Advocate for the Respondent : MR. M. NATH SC
PNRD (R1
3
5TO7)
Linked Case : WP(C) 8730/2019
1:IRA DAS AND 70 ORS.
(19 NO BAMUNIGAON G.P PRESIDENT)
W/O- SRI KUMUD DAS
VILL- 1NO GANAKPARA
Page No.# 11/204
P/O- CHAUDARYKHAT
DIST- KAMRUP (R) ASSAM
PIN-781141
2: LALITA RABAH
(19 NO BAMUNIGAON G.P VICE PRESIDENT)
W/O- SRI GAJIRAM RABAH
VILL-UPARKHATIRA
P/O- BAMUNIGAON
DIST- KAMRUP (R) ASSAM
PIN-781141
3: LAKSHI DAS
(19 NO BAMUNIGAON G.P
1NO GANAKPARA WARD MEMBER)
W/O- SRI MONI RAM DAS
VILL- 1NO GANAKPARA
P/O- CHAUDARYKHAT
DIST- KAMRUP (R) ASSAM
PIN-781141
4: BOIJAYANTI BORO
(19 NO BAMUNIGAON G.P
2NO GANAKPARA WARD MEMBER)
W/O- SRI HARESWAR BORO
VILL- 2NO GANAKPARA
P/O- BAMUNIGAON
DIST- KAMRUP (R) ASSAM
PIN-781141
5: ALPONA THAKURIA
(19 NO BAMUNIGAON G.P
3NO WARD MEMBER)
W/O- SRI MAKHAN THAKURIA BORO
VILL- BAMUNIGAON
P/O-BAMUNIGAON
Page No.# 12/204
DIST- KAMRUP (R) ASSAM
PIN-781141
6: BAIJAYANTI BORO
(19 NO BAMUNIGAON G.P
4NO WARD MEMBER)
W/O- SRI TIRTHA BORO
VILL- BAMUNIGAON
P/O-BAMUNIGAON
DIST- KAMRUP (R) ASSAM
PIN-781141
7: SALSING MARAK
(19 NO BAMUNIGAON G.P
6NO WARD MEMBER)
S/O- SRI KRIBIT SANGMA
VILL-JANGABAITHA
P/O-BAMUNIGAON
DIST- KAMRUP (R) ASSAM
PIN-781141
8: KAILASH BORO
(19 NO BAMUNIGAON G.P
7NO WARD MEMBER)
S/O- SRI BUBAN BORO
VILL-BELGURI
P/O- CHOUDHURIKHAT
DIST- KAMRUP (R) ASSAM
PIN-781141
9: ANIMA NATH
(19 NO BAMUNIGAON G.P
8NO WARD MEMBER)
W/O- HORMOHAN NATH
VILL-KALABAKARA
P/O- CHOUDHURIKHAT
Page No.# 13/204
DIST- KAMRUP (R) ASSAM
PIN-781141
10: BIMAL RABHA
(19 NO BAMUNIGAON G.P
9NO WARD MEMBER) AGED ABOUT 45 YEARS
S/O-
VILL- PAGALAPARA
P/O-BAMUNIGAON
DIST- KAMRUP (R) ASSAM
PIN-781141
11: DIPAK RAJBANGSHI
(19 NO BAMUNIGAON G.P
10NO WARD MEMBER)
S/O-SRI DANDI RAM RAJBANGSHI
VILL- DAKHIN BANKAKATA
P/O- CHOUDHURIKHAT
DIST- KAMRUP (R) ASSAM
PIN-781141
12: PRATAP KALITA
(3NO CHHAYGAON ANCHALIK PANCHAYAT PRESIDENT)
S/O-LT NARAYAN KALITA
VILL-DUBJENI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781124
13: BAIJAYNTI BORO
(3NO CHHAYGAON AP VICE PRESIDENT)
W/O- DAKESWAR BORO
VILL- DHEKENABARI
MATHURAPURI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
Page No.# 14/204
PIN-781124
14: ANITA BORA
( AP MEMBER 3NO CHHAYGAON PANCHAYAT
117NO SATTALUK GP)
W/O- CHAKRADHAR BORA
VILL- NATUN JARABARI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781124
15: LILA DAS BORO
( AP MEMBER 3NO CHHAYGAON PANCHAYAT
19NO BAMUNIGAON
GP)
W/O- PRATAP BORO
VILL- DAKHIN BANKAHATA
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781124
16: SAHIDUL ISLAM
( AP MEMBER 3NO CHHAYGAON PANCHAYAT
18NO GUMI GP)
S/O- MATLAP ALI
VILL- AGGUMI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781124
17: KALYANI MAJUMDAR
( AP MEMBER 3NO CHHAYGAON PANCHAYAT
15NO CHAMPAK NAGAR
GP)
S/O- TAPAN MAJUMDAR
VILL- DUBJENI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
Page No.# 15/204
PIN-781124
18: MADAN CHOUDHURI
( MEMBAR OF KAMRUP ZILA PARISHAD
5NO ZILA PARISHAD CHHAYGAON)
S/O-LT KAMALA CHOUDHURI
VILL- PATARIGAT
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781124
19: SABITA DAS
(17NO PASHIM CHHAYGAON GP PRESIDENT)
D/O- LT CHANDRA KANTA DAS
VILL-DHEKANABARI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781124
20: BABUL AHMED
(17NO PASHIM CHHAYGAON GP VICE PRESIDENT)
S/O- LT SIDDIQUE AHMED
VILL-DHEKANABARI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781124
21: TAZMUL HOQUE CHOUDHURY
(1NO DHEKRABARI WARD MEMBER 17NO PASHIM CHHAYGAON GP)
C/O- ABUBAKKAR CHOUDHURY
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781124
22: KARUNA KANTA DAS
(8NO BATAKUCHI WARD MEMBER 17NO PASHIM CHHAYGAON GP)
C/O- LT DARMESWAR DAS
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781124
Page No.# 16/204
23: GITA DAS
(10NO NOWAMATI WARD MEMBER 17NO PASHIM CHHAYGAON GP)
C/O- DILIP DAS
VILL-NOWAMATI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781124
24: NILIMA DAS
(3NO KAIMARI WARD MEMBER 17NO PASHIM CHHAYGAON GP)
C/O- LT PADESWAR DAS
VILL- KAIMARI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781124
25: BHARATI DEWAR
(4NO KAIMARI WARD MEMBER 17NO PASHIM CHHAYGAON GP)
C/O- LT DHIREN DEWAR
VILL- KAIMARI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781124
26: NIRMLA DAS CHOUDHURY
(5NO CHOUDHURIKHAT WARD MEMBER 17NO PASHIM CHHAYGAON GP)
C/O- JIBESWAR CHOIUDHURY
VILL- CHOUDHURYKHAT
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781124
27: MINAKSHI BORO
(6NO CHOUDHURIKHAT WARD MEMBER 17NO PASHIM CHHAYGAON GP)
C/O- DIGANTA BORO
VILL- CHOUDHURYKHAT
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781124
28: SUMATI BORO
Page No.# 17/204
(7NO PACHIMDULI WARD MEMBER 17NO PASHIM CHHAYGAON GP)
C/O-LT SAMESWAR BORO
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781124
29: DWIJEN BISWAS
(18NO GUMI BANKAKATA G.P PRESIDENT)
S/O-LT KHAGEN BISWAS
VILL- AMBARI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781137
30: RUPCHAN ALI
(18NO GUMI BANKAKATA G.P VICE PRESIDENT)
S/O- LT RAIJUDDIN
VILL- MAJGUMI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781137
31: JITUL HIRA
(9NO WARD MEMBER
18NO GUMI BANKAKATA G.P)
S/O- MONIRAM HIRA
VILL-TARIGAON
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781137
32: SUKLESWAR KALITA
(10NO WARD MEMBER
18NO GUMI BANKAKATA G.P)
S/O- ATUL KALITA
VILL-TARIGAON
P/S- CHHAYGAON
Page No.# 18/204
DIST- KAMRUP (R) ASSAM
PIN-781137
33: ANIMA BIBI
(5NO WARD MEMBER
18NO GUMI BANKAKATA G.P)
W/O-RAHIMUDDIN
VILL- DUMGARA
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781137
34: RINA BIBI
(6NO WARD MEMBER
18NO GUMI BANKAKATA G.P)
W/O- ISLAM ALI
VILL- MAHGAR
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781137
35: JAMALUDDIN
(8NO WARD MEMBER
18NO GUMI BANKAKATA G.P)
S/O- LT MUKBUL HUSSAIN
VILL- MAJGUMI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781137
36: SANTONA RAY
(4NO WARD MEMBER
18NO GUMI BANKAKATA G.P)
W/O-LAKSHMAN ROY
VILL- AMBARI
P/S- CHHAYGAON
Page No.# 19/204
DIST- KAMRUP (R) ASSAM
PIN-781137
37: IYESA BIBI
(3NO WARD MEMBER
18NO GUMI BANKAKATA G.P)
W/O- SAHRAP ALI
VILL- AGGUMI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781137
38: JEUTI KALITA
(1NO WARD MEMBER
18NO GUMI BANKAKATA G.P)
W/O- BABUL KALITA
VILL- PASSGUMI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781137
39: NUR ISLAM
(2NO WARD MEMBER
18NO GUMI BANKAKATA G.P)
S/O-LT HOBI SHEIK
VILL- PASSGUMI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781137
40: MAMONI RAJBANGSHI
(117 SATTALUK GP PRESIDENT)
W/O- GIREN RAJBANSHI
VILL-BALAGAON KOSPARA
P/O- CHAUDHURIKHAT
DIST- KAMRUP (R) ASSAM
PIN-781141
41: KAMAL KALITA
Page No.# 20/204
(117 SATTALUK GP VICE PRESIDENT)
C/O- LT GAURI KALITA
VILL-BANAKATA
P/O- AGGUMI
DIST- KAMRUP (R) ASSAM
PIN-781134
42: MANJU KALITA
(1NO JAMUGURI WARD MEMBER 117 SATTALUK GP)
W/O- JOGEN KALITA
VILL- BALAGAON KOSPARA
P/O- CHOUDHURIKHAT
DIST- KAMRUP (R) ASSAM
PIN-781141
43: NAMITA DEVI
(2NO JAMUGURI WARD MEMBER 117 SATTALUK GP)
W/O- HEMENTA SARMA
VILL-BALAGAON
P/O- CHOUDHURIKHAT
DIST- KAMRUP (R) ASSAM
PIN-781141
44: MINATI KALITA
(4NO JAMUGURI WARD MEMBER 117 SATTALUK GP)
W/O- BHABEN KALITA
VILL- JAMUGURI DURAMARI
P/O- CHOUDHURIKHAT
DIST- KAMRUP (R) ASSAM
PIN-781141
45: TARABALA DAS
(3NO JAMUGURI WARD MEMBER 117 SATTALUK GP)
W/O-UTTAM CH. DAS
VILL- JAMUGURI
KALARDIA
P/O- CHOUDHURIKHAT
DIST- KAMRUP (R) ASSAM
Page No.# 21/204
PIN-781141
46: JOGEN KALITA
(5NO BANKATA WARD MEMBER 117 SATTALUK GP)
C/O- LT NARESWAR KALITA
VILL- BANKAKATA
P/O- CHOUDHURIKHAT
DIST- KAMRUP (R) ASSAM
PIN-781141
47: KABITA KALITA
(7NO DHOBERGAON WARD MEMBER 117 SATTALUK GP)
W/O- KAMALESWAR KALITA
VILL- UTTAR BANKAKATA
P/O-NATUN JARABARI
DIST- KAMRUP (R) ASSAM
PIN-781124.
48: KHANINDRA KALITA
(8NO DHOBERGAON WARD MEMBER 117 SATTALUK GP)
C/O- NAGEN KALITA
VILL- NATUN JARABARI
DIST- KAMRUP (R) ASSAM
PIN-781124
49: KAILASH SAOD
(9NO DHOBERGAON WARD MEMBER 117 SATTALUK GP)
S/O- KAGEN SAOD
VILL- NATUN JARABARI
DIST- KAMRUP (R) ASSAM
PIN-781124
50: JITEN THAKURIA
(10NO DHOBERGAON WARD MEMBER 117 SATTALUK GP)
S/O- LT PRITHIRAM THAKURIYA
VILL- NATUN JARABARI
DIST- KAMRUP (R) ASSAM
PIN-781124
51: NABA KUMAR DAS
Page No.# 22/204
(15NO CHAMPAKNAGAR GP PRESIDENT)
S/O- SURJIT KUMAR DAS
VILL-MATHPARA
P/O- CHAMPAKNAGAR
DIST- KAMRUP (R) ASSAM
PIN-781124
52: DIPIKA DAS
(WARD MEMBER OF 15NO CHAMPAKNAGAR GP)
W/O- BIMAL DAS
VILL- NOWAPARA
P/O- CHHAYAGAON
DIST- KAMRUP (R) ASSAM
PIN-781124
53: JHON KALITA
(WARD MEMBER
15NO CHAMPAKNAGAR GP)
S/O- PARUSU KALITA VILL- ALEGJARI
VILL- ALEGJARI
P/O AND P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781124
54: DEBAKANTA DAS
(WARD MEMBER
15NO CHAMPAKNAGAR GP)
S/O- NARAKANTA DAS
VILL- ALEGJARI
P/O AND P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781124
55: ARATI DEKA
(WARD MEMBER
15NO CHAMPAKNAGAR GP)
S/O- GOJIKANTA DEKA
VILL-GOSHANIMATH
P/O- CHAMPAKNAGAR
DIST- KAMRUP (R) ASSAM
PIN-781124
Page No.# 23/204
56: ANITA DAS
(WARD MEMBER
15NO CHAMPAKNAGAR GP)
W/O-NAKUL DAS
VILL- KUKURMARA
P/O- CHAMPAKNAGAR
DIST- KAMRUP (R) ASSAM
PIN-781124
57: KABITA KALITA
(WARD MEMBER
15NO CHAMPAKNAGAR GP)
W/O- JITEN KALITA
VILL- PASHAMTOLA
P/O- CHAMPAKNAGAR
DIST- KAMRUP (R) ASSAM
PIN-781124
58: BIBHA DAS
(WARD MEMBER
15NO CHAMPAKNAGAR GP)
W/O- DINESH DAS
VILL- KUKURMARA
P/O- KUKURMARA
DIST- KAMRUP (R) ASSAM
PIN-781124
59: NABANITA DAS
(WARD MEMBER
15NO CHAMPAKNAGAR GP)
W/O- NABA KUMAR DAS
VILL- MATHPARA
P/O- CHAMPAKNAGAR
DIST- KAMRUP (R) ASSAM
PIN-781124
60: PRABHAT DAS
(WARD MEMBER
15NO CHAMPAKNAGAR GP)
S/O- MUHIM DAS
P/O AND P/S- CHHAYGAON
Page No.# 24/204
DIST- KAMRUP (R) ASSAM
PIN-781124
61: TARULATA THAKURIA
(16NO CHHAYGAON GP VICE PRESDENT)
W/O- SATYA THAKURIA
VILL- 1NO VALASIDHI
P/O AND P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781124
62: PRABIN BORO
(3NO WARD MEMBER OF
16NO CHHAYGAON GP)
S/O-THANESWAR BORO
VILL-MAKELI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781124
63: HIRA DAS THAKURIA
(4NO WARD MEMBER OF
16NO CHHAYGAON GP)
W/O- KRITHISH THAKURIA
VILL-BIHDIA
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781124
64: JULI KALITA
(7NO WARD MEMBER OF
16NO CHHAYGAON GP)
W/O- JADAB KALITA
VILL- DUBJENI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781124
65: ANIMA DAS
(1NO WARD MEMBER OF
16NO CHHAYGAON GP)
W/O-LT JATIN DAS
VILL-NATUN KATAHI
P/S- CHHAYGAON
Page No.# 25/204
DIST- KAMRUP (R) ASSAM
PIN-781124
66: ROBIN SALOI
(10NO WARD MEMBER OF
16NO CHHAYGAON GP)
S/O-LT BOGESWAR SALOI
VILL- SINGKHAT
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781124
67: NARAYAN SAUD
(5NO WARD MEMBER OF
16NO CHHAYGAON GP)
S/O- LT NAYAN SAOD
VILL-GARGANPARA
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781124
68: MADHABI CHOUDHURY
(6NO WARD MEMBER OF
16NO CHHAYGAON GP)
W/O- MAHESWAR
VILL-BORAKHAT
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781124
69: MADHAB DAS
(8NO WARD MEMBER OF
16NO CHHAYGAON GP)
S/O- DEBIRAM DAS
VILL-2NO BALASIDHI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781124
70: PHANIL KALITA
(2NO WARD MEMBER OF
Page No.# 26/204
16NO CHHAYGAON GP)
VILL-KALAHI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781124
71: PRANITA MALAKAR
(13 NO HAJO AP MEMBER)
W/O- CHIBIT MALAKAR
VILL- SATLADIA
P.S AND P.O- HAJO
DIST- KAMRUP (R) ASSAM
VERSUS
1:THE STATE OF ASSAM AND 13 ORS.
REP. BY THE SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR
GUWAHATI-781006
2:THE COMMISSIONER AND SECRETARY
TO THE GOVERNMENT OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-781006.
3:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
ASSAM
JURIPAR
PANJABARI
GUWAHATI-781037.
4:THE DEPUTY COMMISSIONER
KAMRUP (R)
AMINGAON
ASSAM
5:THE CHIEF EXECUTIVE OFFICER
ZILLA PARISHAD
KAMRUP(R)
6:THE BLOCK DEVELOPMENT OFFICER
CHHAYGAON AND BLOCK DEVELOPMENT OFFICER
HAJO.
7:THE SECRETARY
16 NO CHHAYAGAON GP
Page No.# 27/204
P.O AND P.S - CHHAYAGAON
KAMRUP (R)
DIST- KAMRUP
(ASSAM)
PIN- 781123
8:THE SECRETARY
15 NO CHAMPAK NAGAR GP
P.OAND P.S - CHHAYAGAON
KAMRUP (R)
DIST-KAMRUP
(ASSAM)
PIN- 781124
9:THE SECRETARY
17 NO. PACHIM CHHAYGAON GP
P.O. AND P.S. CHHAYGAON
KAMRUP (R)
DIST. KAMRUP (R)
ASSAM
PIN-781124
10:THE SECREATRY
18 NO GUMI BANKAKATA GP
VILL- GUMI
P/O-GUMI
P/S-CHHAYGAON
DIST- KAMRUP
(ASSAM)
PIN- 781137
11:THE SECRETARY
19 NO BAMUNIGAON GP.
VILL- BAMUNIGAON
P/O-BAMUNIGAON
P/S-CHHAYGAON
DIST- KAMRUP
(ASSAM)
PIN-781141.
12:THE SECRETARY
117 NO SATTALUK GP.
VILL-SATTALUK
P/S-CHHAYGAON
DIST- KAMRUP
(ASSAM)
PIN-781141.
Page No.# 28/204
13:THE SECRETARY
CHHAYGAON ANCHALIK PANCHAYAT.
P/S-CHHAYGAON
DIST- KAMRUP
(ASSAM)
PIN- 781124
14:THE SECRETARY
HAJO ANCHOLIK PANCHAYAT.
VILL- HAJO
DIST- KAMRUP
(ASSAM)
PIN- 781102
Advocate for the Petitioner : MR. R ALI
Advocate for the Respondent : SC
PNRD
Linked Case : WP(C) 8568/2019
1:SHAHANARA BEGUM AND 10 ORS.
EX PRESIDENT OF 4 GOURNAGAR GAON PANCHAYAT
W/O- AMINUL HOQUE
VILL- SHALDHOWA
P.O. GOURNAGAR
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783132
2: MONIRUL HOQUE
EX-VICE-PRESIDENT OF 4 GOURNAGAR GAON PANCHAYAT
S/O- MOHIBAR RAHMAN
VIL- CHAIBARI MUSLIMPARA
P.O. GOURNAGAR
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783132
3: MOZIA KHATUN
EX-MEMBER OF NO 3 SHALBARI PT-III UNIT
GOURNAGAR G.P.
W/O- JAHAN UDDIN
VILL- SHALBARI PT-III
P.O. GOURNAGAR
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
Page No.# 29/204
PIN- 783132
4: MOMTAZ BEGUM
EX-MEMBER OF NO 4 SHALBARI PT. IV UNIT
GOURNAGAR G.P.
W/O- TOZAMMIL HOQUE
VILL- SHALBARI PT-IV
P.O. GOURNAGAR
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783132
5: MAJEDA KHATUN
EX MEMBER OF NO 5 SHAILDHOWA PT-I UNIT
GOURNAGAR G.P.
W/O- FOZOL HOQUE
VILL- SHAILDHOWA PT-I
P.O. GOURNAGAR
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783132
6: AFZALUR RAHMAN
EX MEMBER OF NO 6 SHAILDHOWA PT-II UNIT
GOURNAGAR G.P.
S/O- MONSER ALI
VILL- SHAILDHOWA PT-II
P.O. GOURNAGAR
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783132
7: NUR ALOM SK
EX MEMBER OF NO 9 HALDIBARI UNIT
GOURNAGAR G.P.
S/O- AJIBAR RAHMAN
VILL- HALDIBARI PT-II
P.O. GOURNAGAR
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783132
8: ABDUL LATIF
EX MEMBER OF NO 1 SHALBARI PT-I UNIT
GOURNAGAR G.P.
S/O- KOSER ALI
VILL- SHALBARI PT-I
P.O. GOURNAGAR
Page No.# 30/204
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783132
9: MOFUZUL HOQUE
EX MEMBER OF NO 7 CHOWKATALA PT-I UNIT
GOURNAGAR G.P.
S/O- SOLIM UDDIN
VILL- CHOWKATALA PT-I
P.O. GOURNAGAR
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783132
10: HAJERA BIBI
EX MEMBER OF NO 8 CHOWKATALA PT-II UNIT
GOURNAGAR G.P.
W/O- NOZMUL HOQUE
VILL- CHOWKATALA PT-II
P.O. GOURNAGAR
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783132
11: KHUKUMONI KHATUN
EX MEMBER OF NO 2 SHALBARI PT-II UNIT
GOURNAGAR G.P.
W/O- MOFIZUL HOQUE
VILL- SHALBARI PT-II
P.O. GOURNAGAR
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783132
VERSUS
1:THE STATE OF ASSAM AND 6 ORS.
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
DISPUR
GHY-06
2:THE COMMISSIONER TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
JURIPAR
PANJABARI
GHY-37
3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
Page No.# 31/204
FINANCE DEPTT.
DISPUR
GHY-06
4:THE DY. COMMISSIONER
GOALPARA
ASSAM
PIN- 783101
5:THE CHIEF EXECUTIVE OFFICER
GOALPARA ZILLA PARISHAD
DIST- GOALPARA
ASSAM
PIN- 783101
6:THE JALESWAR ANCHALIK PANCHAYAT
REP. BY THE EXECUTIVE OFFICER-CUM-BLOCK DEVELOPMENT OFFICER
JALESWAR DEVELOPMENT BLOCK
P.O. KATARIHARA
P.S. LAKHIPUR
DIST- GOALPARA
ASSAM
PIN- 783132
7:THE GOURNAGAR GAON PANCHAYAT
REP. BY THE SECY.
GOURNAGAR GAON PANCHAYAT UNDER JALESWAR ANCHALIK
PANCHAYAT
JALESWAR
P.O. GOURNAGAR
P.S. LAKHIPUR
DIST- GOALPARA
ASSAM
PIN- 783132
Advocate for the Petitioner : MR. A F N U MOLLAH
Advocate for the Respondent : SC
PNRD (R1
2
5TO7)
Linked Case : WP(C) 6537/2019
1:DELZAN KHATUN AND 37 ORS.
W/O- ANOWAR HUSSAIN
P.O. AND P.S.- CHUNARI
Page No.# 32/204
DIST. GOALPARA
BLOKC- LAKHIPUR
G.P. LAKHIPUR
PIN 783129.
2: SOBIA KHATUN
PRESIDENT
ROUKHOWA GAON PANCHAYAT
W/O- ABU SAMA MANDAL
R/O- ROWKHOWA BHOLLA PNC
P.O. - ROWKHOWA
G.P. ROWKHOWA
DIST.- GOALPARA.
3: REZIA KHATUN
W/O- JOHIRUL ISLAM
VILL. LATIBARI
P.O. ROWKHOWA
G.P. ROWKHOWA
DIST.- GOALPARA (ASSAM).
4: FULMONI BEGUM
G.P. MEMBER
W/O- CHANOBAR HUSSAIN
VILL. JOYBHUM
P.O. AND G.P. CHUNARI
DIST- GOALPARA.
5: BIDAY MANDAL
G.P. MEMBER
S/O- SIRAJ MANDAL
VILL. KHUDROPOITARI
P.O. JOYBHUM
G.P. CHUNARI
DIST.- GOALPARA.
6: ABDUL KHALEK
MEMBER. S/O- MANNAF ALI
VILL. JOYBHUM
P.O. AND G.P. CHUNARI
DIST.- GOALPARA.
7: MONJILA KHATUN
D/O- AMJAD ALI
VILL. LEZAM
P.O. AND G.P. CHUNARI
DIST.- GOALPARA.
Page No.# 33/204
8: MOFIDUL ISLAM
A.P. MEMBER
S/O- JOBBAR ALI
VILL. THAILAPARA
P.O. AND G.P. ROWKHOWA
DIST.- GOALPARA.
9: MONIJA KHATUN
G.P. MEMBER
W/O- GIAS UDDIN
VILL. JAMIRABARI
P.O. AND G.P. ROWKHOWA
DIST. GOALPARA (ASSAM).
10: MOINAJA KHATUN
G.P. MEMBER
W/O- BAKKAR ALI
VILL.- KISTOMONI
P.O. AND G.P. ROWKHOWA
DIST. GOALPARA (ASSAM).
11: SORBESH ALI
G.P. MEMBER
S/O- CHALIMUDDIN
VILL. ROWKHOWA RBNC PART-I
P.O. AND G.P. ROWKHOWA
DIST.- GOALPARA (ASSAM).
12: HANUFA KHATUN
G.P. MEMBER
W/O- AJAD ALI
VILL. SALMARA
P.O. AND G.P. ROWKHOWA
DIST.- GOALPARA (ASSAM).
13: ROUSHANARA BEGUM
EX. PRESIDENT
23 NO. AOLATOLI G.P.)
W/O- ABDUL HUSSAIN
VILL. BAMIAPARA
P.O. MESERVITA
DIST.- GOALPARA (ASSAM)
PIN- 783129.
14: ABDUL HOQUE
EX. VICE PRESIDENT
23 NO. AOLATOLI G.P.)
S/O- HOSEN ALI MONDAL
Page No.# 34/204
VILL. AND P.O. MESERVITA
DIST. GOALPARA (ASSAM)
PIN- 783129.
15: MOMENA KHATUN
3 NO. AOLATOLI UNIT MEMBER
W/O- NUR ISLAM
VILL. SONAMOYCEE
P.O. AOLATOLI
DIST- GOALPARA (ASSAM)
G.P.- AOLATOLI
PIN- 783129.
16: HAJERA KHATUN
UNIT MEMBER
W/O AKSED ALI
VILL. KURSHAKATI
P.O. AND G.P. AOLATOLI
DIST- GOALPARA (ASSAM)
PIN- 783129.
17: RAHELA KHATUN
UNIT MEMBER
4 NO. AOLATOLI (KHA)
W/O MANIK ALI MANDAL
VILL. PUB SIMULBARI
P.O. AND G.P. AOLATOLI
DIST. GOALPARA (ASSAM)
PIN- 783129.
18: RAMICHA KHATUN
UNIT MEMBER
NO. 5 SONATURTOL (KHA)
W/O. SHAHA ALOM
VILL. SONALURTOL
P.O. MESERVITA
DIST. GOALPARA (ASSAM)
PIN- 783129.
19: OMOR ALI SHEIKH
10 NO. BORDOL UNIT MEMBER
S/O- MONSER ALI
VILL. BORDOL
P.O. MESERVITA DIST. GOALPARA (ASSAM). PIN 783129.
20: JARIMAN NESSA
8 NO. UNIT MEMBER
AOLATOLI G.P.
Page No.# 35/204
W/O. HAFEJ UDDIN SHEIKH
VILL. AND P.O. AOLATOLI
DIST- GOALPARA (ASSAM)
PIN- 783129.
21: ABDUR REZZAK
G.P. MEMBER
S/O- NASIR UDDIN
VILL. NIZ KURSHAKATA
P.O. AND GP- AOLATOLI
DIST. GOALPARA (ASSAM). PIN- 783129.
22: BULURINDA SANGMA
G.P. MEMBER
W/O- KESON SANGMA
VILL. JHORKA
P.O. PANISALI
DIST- GOALPARA (ASSAM)
G.P. JOYRAMKUCHI
PIN- 783129.
23: SEJANI MARAK
G.P. MEMBER
W/O- PISTEN MARAK
VILL. KHARIAPARA
P.O. PHANISHALI
DIST.- GOALPARA (ASSAM)
G.P. JOYRAMKUCHI
PIN NO.- 783129.
24: BHARATI BORO
S/O- JITENDRA BORO
VILL. AND P.O. AND G.P. JOYRAMKUCHI
DIST.- GOALPARA (ASSAM). POM- 783129.
25: PRAKASH BASUMATARY
PRESIDENT
PHUKURIPARA G.P.
S/O- LT. BHADRESWAR BASUMATARY
VILL. KASHIBARI
P.O. BESORKONA
DIST.- GOALPARA (ASSAM)
PIN- 783129.
26: JONAK BASUMATARY
MEMBER
PUKHURIA
G.P.
Page No.# 36/204
S/O- LT. JAYACHANDRA BASUMATARY
VILL. PUKHURIPARA
P.O. BESORKONA
DIST. GOALPARA (ASSAM)
PIN- 783129.
27: PURNIMA KOCH
MEMBER
PUKHURIPARA G.P.
W/O- MANARANJAN KOCH
VILL. AND P.O. DEONAPARA DIST.- GOALPARA (ASSAM)
PIN- 783129.
28: HOSEN ALI
MEMBER
ROWKHOWA G.P.
S/O- ABDUL AJIJ
VILL. ROWKHOWA
PART-II
P.O. ROWKHOWA
DIST.- GOALPARA (ASSAM)
PIN- 783129.
29: ABDUS SALAM
MEMBER
ROWKHOWA G.P.
S/O- HAJI ALTAF HUSSAIN
VILL. THAILAPARA
P.O. ROWKHOWA
DIST. GOALPARA (ASSAM)
PIN- 783129.
30: ABDUL HAKIM MOLLAH
MEMBER
ROWKHOWA G.P.
S/O- ABED ALI MOLLAH
VILL. JAMIRABARI
P.O. ROWKHOWA
DIST- GOALPARA (ASSAM)
PIN- 783129.
31: UTALA BARMAN
PRESIDENT- DHAMAR G.P.
S/O- TILAK BARMAN
VILL. MEDHIPARA PART-II
P.O. NIDANPUR
DIST- GOALPARA (ASSAM)
PIN- 783129.
Page No.# 37/204
32: KAMALA KANTA HAJONG
VICE PRESIDENT
DHAMAR G.P.
S/O- JAGDISH HAJONG
VILL. AND P.O. DHAMAR
DIST. GOALPARA (ASSAM)
PIN-783129.
33: RAHELA KHATUN
MEMBER
AOLATOLI G.P.
W/O. MANIK ALI MONDAL
VILL. AND P.O. AOLATOLI
DIST. GOALPARA (ASSAM)
PIN- 783129.
34: NURUL ISLAM
MEMBER
AOLATOLI G.P.
S/O- ASMAT ALI
VILL. KAZIPOTA
P.O. LAKHIPUR
DIST.- GOALPARA (ASSAM)
PIN- 783129.
35: JAHANARA KHATUN
MEMBER
ROUKHOWA G.P.
W/O- HAMIDUL ISLAM
VILL. ROWKHOWA BALLAPURI
P.O. ROWKHOWA
DIST.- GOALPARA (ASSAM)
PIN- 783129.
36: ABDUR RAHIM MONDAL
MEMBER
AOLATOLI G.P.
S/O- ABU BAKKAR SIDDIQUE
VILL. SONALURTOL (BANIAPARA)
P.O. MESERVITA
DIST.- GOALPARA (ASSAM)
PIN- 783129.
37: MAHA ALAM
MEMBER
ROWKHOWA G.P.
S/O- SAMSUL HOQUE
Page No.# 38/204
VILL. ROUKHOWA RBNC PART-II
P.O. ROUKHOWA
DIST- GOALPARA (ASSAM)
PIN- 783129.
38: SOFIDUR AHMED
PRESIDENT
FARINGAPARA G.P.
S/O- KAZIM UDDIN AHMED
VILL. MADHYA SIMULBARI
P.O. AOLATOLI
DIST.- GOALPARA (ASSAM)
PIN- 783129.
VERSUS
1:THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND R.D. DEPTT.
DISPUR
GHY.- 781006.
2:THE COMMISSIONER
PANCHAYAT AND R.D. DEPTT.
ASSAM
JURIPAR
GUWAHATI- 781037.
3:THE DEPUTY COMMISSIONER
GOALPARA
DIST- GOALPARA (ASSAM)
PIN- 783101.
4:THE BLOCK DEVELOPMENT OFFICER
LAKHIPUR
P.O. AND P.S. LAKHIPUR
DIST- GOALPARA
PIN- 783129.
Advocate for the Petitioner : MR. A ROSHID
Advocate for the Respondent : GA
ASSAM
Linked Case : WP(C) 8584/2019
1:ZIAUR RAHMAN AND 10 ORS.
EX-PRESIDENT
Page No.# 39/204
SUNDARPARA GAON PANCHAYAT
S/O. HASEN ALI
VILL. SUNDARPARA PART-II
P.O. JAMADARHAT
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN-783330.
2: FORIDA KHATUN
EX-VICE PRESIDENT
SUNDARPARA GAON PANCHAYAT
W/O. AMINUL ISLAM
VILL. SUNDARPARA PART-I
P.O. JAMADARHAT
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN-783330.
3: JAHAN UDDIN
S/O. NAJIM UDDIN
VILL. SUNDARPARA PART-II
P.O. JAMADARHAT
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN-783330.
4: KANCHAN MALA
W/O. SULTAN ALI
VILL. SUNDARPARA PART-II
P.O. JAMADARHAT
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN-783330.
5: HOBIBAR RAHMAN
S/O. JADAV ALI
VILL. SUNDARPARA PART-II
P.O. JAMADARHAT
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN-783330.
6: MONJU KHATUN
Page No.# 40/204
W/O. ABDUL AWAL
VILL. SUNDARPARA PART-II
P.O. JAMADARHAT
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN-783330.
7: BADSHA KHAN
S/O. JUMRAT KHAN
VILL. SUNDARPARA PART-II
P.O. JAMADARHAT
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN-783330.
8: SHWAHIDA KHATUN
W/O. JOMSHER ALI
VILL. SUNDARPARA PART-II
P.O. JAMADARHAT
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN-783330.
9: JAMAT ALI
S/O. ABDUL WAHED
VILL. SUNDARPARA PART-II
P.O. JAMADARHAT
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN-783330.
10: KOSIRAN NESSA
W/O. ANSER KHAN
VILL. SHAKHARIPARA
P.O. JAMADARHAT
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN-783330.
11: JAKIR HOSEN
S/O. JAYNAL ABEDIN
VILL. BERURJHAR
Page No.# 41/204
P.O. JAMADARHAT
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN-783330.
VERSUS
1:THE STATE OF ASSAM AND 6 ORS.
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
ASSAM
DISPUR
GUWAHATI-06.
2:THE COMMISSIONER AND SECY.
TO THE GOVT. OF ASSAM
FINANCE DEPTT.
ASSAM
DISPUR
GHY.-06.
3:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT
ASSAM
PANJABARI
JURIPAR
GHY.-37.
4:THE DY. COMMISSIONER
DHUBRI
P.O. DHUBRI
DIST. DHUBRI
ASSAM
PIN-783301.
5:THE CHIEF EXECUTIVE OFFICER
DHUBRI ZILLA PARISHAD
DHUBRI
P.O. DHUBRI
DIST. DHUBRI
ASSAM
PIN-783301.
6:THE JAMADARHAT ANCHALIK PANCHAYAT
REP. BY THE EXECUTIVE OFFICER CUM BLOCK DEVELOPMENT OFFICER
JAMADARHAT
P.O. CHIRAKUTI
P.S. FAKIRGANJ
Page No.# 42/204
DIST. DHUBRI
ASSAM
PIN-783330.
7:THE NO. 64 SUNDARPARA GAON PANCHAYAT
REP. BY THE SECRETARY
SUNDARPARA GAON PANCHAYAT
P.O. JAMADARHAT
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN-783330.
Advocate for the Petitioner : MR. M HUSSAIN
Advocate for the Respondent : SC
PNRD
Linked Case : WP(C) 8262/2019
1:NURJAHAN BEGUM AND 10 ORS.
EX-PRESIDENT OF HASHDOBA GAON PANCHAYAT
W/O. AZAD HUSSAIN
VILL. KURSHAPAKRI PT-VI
P.O. HASHDOBA
P.S. LAKHIPUR
DIST. GOALPARA
ASSAM
PIN-783129.
2: UDHAB CH. KHATRIYA
EX-VICE PRESIDENT OF HASHDOBA GAON PANCHAYAT
S/O. KAMESWAR KHATRIYA
VILL. BANDARMATHA
P.O. HASHDOBA
P.S. LAKHIPUR
DIST. GOALPARA
ASSAM
PIN-783129.
3: KHOKSED ALI
EX-MEMBER NO.9 KANTAPUR (KA) UNIT
HASHDOBA G.P.
S/O. ENNOS AKOND
VILL. KANTAPUR PT. I
P.O. HASHDOBA
P.S. LAKHIPUR
Page No.# 43/204
DIST. GOALPARA
ASSAM
PIN-783129.
4: BELLAL ALI
EX-MEMBER NO.6 KALABARI UNIT
HASHDOBA G.P.
S/O. MONTAZ ALI
VILL. KALABARI
P.O. HASHDOBA
P.S. LAKHIPUR
DIST. GOALPARA
ASSAM
PIN-783129.
5: RAHIMA KHATUN
EX-MEMBER NO.2 KANTAPUR (KHA) UNIT
HASHDOBA G.P.
W/O. HANIF ALI
VILL. KANTAPUR PT. II
P.O. HASHDOBA
P.S. LAKHIPUR
DIST. GOALPARA
ASSAM
PIN-783129.
6: SHAHAJAMAL HOQUE
EX-MEMBER NO.10 HATIMURA UNIT
HASHDOBA G.P.
S/O. RIAZ UDDIN
VILL. HATIMURA
P.O. HASHDOBA
P.S. LAKHIPUR
DIST. GOALPARA
ASSAM
PIN-783129.
7: PRANAMI BARMAN
EX-MEMBER NO.7 KURSHAPAKRI PT. III UNIT
HASHDOBA G.P.
W/O. LOGENDRA BARMAN
VILL. KURSHAPAKRI PT.III
P.O. HASHDOBA
P.S. LAKHIPUR
DIST. GOALPARA
ASSAM
PIN-783129.
Page No.# 44/204
8: KOBIN CH. KOCH
EX-MEMBER NO.7 KURSHAPAKRI PT. I UNIT
HASHDOBA G.P. S/O. BICHAR KOCH
VILL. KURSHAPAKRI PT.I
P.O. HASHDOBA
P.S. LAKHIPUR
DIST. GOALPARA
ASSAM
PIN-783129.
9: URMILA KHATRIYA
EX-MEMBER NO.5 KURSHAPAKRI PT. II UNIT
HASHDOBA G.P.
W/O. RABEN KHATRIYA
VILL. KURSHAPAKRI PT. II
P.O. HASHDOBA
P.S. LAKHIPUR
DIST. GOALPARA
ASSAM
PIN-783129.
10: SAMIDA KHATUN
EX-MEMBER NO.3 HASHDOBA UNIT
HASHDOBA G.P.
W/O. SHAHARUL ISLAM
VILL. HASHDOBA
P.O. HASHDOBA
P.S. LAKHIPUR
DIST. GOALPARA
ASSAM
PIN-783129.
11: JOMIRON NESSA
EX-MEMBER NO.4 KURSHAPAKRI PT. II (KA) UNIT
HASHDOBA G.P.
W/O. IMAN HUSSAIN
VILL. KUSHAPAKRI PT. II
P.O. HASHDOBA
P.S. LAKHIPUR
DIST. GOALPARA
ASSAM
PIN-783129.
VERSUS
1:THE STATE OF ASSAM AND 6 ORS.
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
Page No.# 45/204
DISPUR
GUWAHATI-781006.
2:THE COMMISSIONER TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
JURIPAR
PANJABARI
GHY.-37.
3:THE COMMISSIONER AND SECY.
TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GUWAHATI-781006.
4:THE DY. COMMISSIONER
GOALPARA
ASSAM
PIN-783101.
5:THE CHIEF EXECUTIVE OFFICER
GOALPARA ZILLA PARISHAD
DIST. GOALPARA
ASSAM
PIN-783101.
6:THE JALESWAR ANCHALIK PANCHAYAT
REP. BY THE EXECUTIVE OFFICER CUM BLOCK DEVELOPMENT OFFICER
JALESWAR DEVELOPMENT BLOCK
P.O. KATARIAHARA
P.S. LAKHIPUR
DIST. GOALPARA
ASSAM
PIN-783132.
7:THE HASHDOBA GAON PANCHAYAT
REP. BY THE SECRETARY
HASHDOBA GAON PANCHAYAT UNDER JALESWAR ANCHALIK
PANCHAYAT
JALESWAR
P.O. HASHDOBA
P.S. LAKHIPUR
DIST. GOALPARA
ASSAM
PIN-783132.
Advocate for the Petitioner : MR. A F N U MOLLAH
Advocate for the Respondent : SC
Page No.# 46/204
PNRD
Linked Case : WP(C) 7457/2019
1:ALI AHMED AND 139 ORS.
(PRESIDENT
MOIRABARI AP)
SON OF LATE MIRAJAFAR ALI
VILLAGE-ULUBARI
PO-DOLOIGAON
PS-BHELOWGURI
DIST-MORIGAON (ASSAM)
PIN-782126
2: HELENA SULTAN
(MEMBER
MOIRABARI AP) WIFE MUSTAFA MEHBOOB MUKTAR VILLAGE-
HATIMURIA
PO-MOIRABARI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
3: SOHINA KHATUN
(MEMBER
MOIRABARI AP) WIFE OF KUTUS UDDIN MIR VILLAGE-MOIRABARI
PO-MOIRABARI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
4: ELIZA BEGUM
(MEMBER
MOIRABARI AP) DAUGHTER OF SAIFUL ISLAM VILLAGE-BOHLAMUKH
PO-HAHCHARA PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
5: ABDUL KARIM
(MEMBER
MOIRABARI AP) SON OF LATE KUDRAT ALI VILLAGE-TATIKATA
PO-MOIRABARI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
6: ANISUR RAHMAN
(MEMBER
MOIRABARI AP) SON OF MD. ALIMUDDIN VILLAGE-LENGRIBORI
PO-LUCHONABORI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM)
PIN-782126
Page No.# 47/204
7: MAJIDA BEGUM
(MEMBER
MOIRABARI AP) WIFE OF LATIBUR RAHMAN VILLAGE AND PO-
LUCHONABORI
PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM)
PIN-782126
8: ATAUR RAHMAN
(MEMBER
MOIRABARI AP) SON OF LATE ISMAIL HUSSAIN VILLAGE-DHURABANDHI
GAON PO-DHURABANDHI
PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
9: FARJINA AKHTARA
(MEMBER
MOIRABARI AP) WIFE OF ROIS UDDIN VILLAGE-BORCHAPORI
PO-MOIRABARI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
10: GULJAR HUSSAIN
(MEMBER
MOIRABARI AP) SON OF NURUL ISLAM VILLAGE-HUGULTULI
PO-BORBORI PS-BHELOWGURI
DIST-MORIGAON (ASSAM) PIN-782126
11: NAZRUL ISLAM
(PRESIDENT
TATIKATA GP) SON OF LATE ABDUL MANNAN VILLAGE-TATIKATA
PO-MOIRABARI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
12: SHAFIA
(PRESIDENT
ULUBARI GP) WIFE OF SHADIR ALI VILLAGE-SHOLMARI
PO-DOLOIGAON PS-BHELOWGURI
DIST-MORIGAON (ASSAM) PIN-782126
13: ELIZA BEGUM
(PRESIDENT
LENGRIBORI GP) WIFE OF HAFIZUL ALAM VILLAGE-SHAHARIAPAM
PO-SHAHARIAGAON PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
14: SIDDIQUR RAHMAN
(PRESIDENT
HATIMURIA GP) SON OF LATE ABDUR RAHMAN VILLAGE-HATIMURIA
PO-MOIRABARI PS-MOIRABARI
Page No.# 48/204
DISTRICT-MORIGAON (ASSAM) PIN-782126
15: ALIZA SULTANA
(PRESIDENT
MOIRABARI GP) WIFE OF KHAIRUL ISLAM VILLAGE-MOIRABARI
PO-MOIRABARI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
16: SHARIFUL ISLAM
(PRESIDENT
BORCHAPORI GP) SON OF HABIZ UDDIN VILL-BHOJAKHAITI PATHER
PO-DOLOIGAON PS-BHELOWGURI
DIST-MORIGAON (ASSAM) PIN-782126
17: UMME HABIBA
(PRESIDENT
LOCHONABORI GP) WIFE OF NURUL AMIN VILLAGE-LOCHONABORI
PO-LOCHONABORI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
18: HASINA BEGUM
(PRESIDENT
DATIALBORI GP) WIFE OF MD. HAZRAT ALI VILLAGE-DATIALBORI
PO-DATIALBORI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
19: SHANAKA KHATUN
(PRESIDENT
BORBORI GP) WIFE OF ABDUL ALI VILLAGE-NORSINGHBORI
PO-DATIALBORI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
20: HUSNARA KHATUN
(WARD MEMBER
TATIKATA GP) WIFE OF ANUWAR HUSSAIN VILLAGE-TATIKATA PATHER
PO-MOIRABARI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
21: NUR HUSSAIN
(VICE-PRESIDENT
TATIKATA GP) SON OF JA BOX VILLAGE-TATIKATA PATHER
PO-MOIRABARI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
22: HONUFA KHATUN
(WARD MEMBER
TATIKATA GP) WIFE OF SHIRAJ ALI VILLAGE-RANGRAI CHAPARI
PO-BHELOWGURI PS-BHELOWGURI
Page No.# 49/204
DIST-MORIGAON (ASSAM) PIN-782126
23: GIAS UDDIN
(WARD MEMBER
TATIKATA GP) SON OF AHED ALI VILLAGE-BHELOWGURI
PO-BHELOWGURI PS-BHELOWGURI
DIST-MORIGAON (ASSAM) PIN-782126
24: MUZAMMEL HOQUE
(WARD MEMBER
TATIKATA GP) SON OF A. AZID VILLAGE-LERUAMUKH
PO-MOIRABARI PS-BHELOWGURI
DIST-MORIGAON (ASSAM) PIN-782126
25: SHANJIDA BEGUM
(WARD MEMBER
TATIKATA GP) SON OF BAHARUL ISLAM VILLAGE-TATIKATA PATHER
PO-MOIRABARI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
26: ROFIQUL ISLAM
(WARD MEMBER
TATIKATA GP) SON OF TUTA MIA VILLAGE-TATIKATA PATHER
PO-MOIRABARI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
27: KHADIJA KHATUN
(WARD MEMBER
TATIKATA GP) WIFE OF ABU HANIFA VILLAGE-LERUAMUKH
PO-MOIRABARI PS-BHELOWGURI
DIST-MORIGAON (ASSAM) PIN-782126
28: ROMJINA KHATUN
(WARD MEMBER
TATIKATA GP) WIFE HORJAT ALI VILLAGE-TATIKATA PATHER
PO-MOIRABARI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
29: MIR HUSSAIN
(WARD MEMBER
TATIKATA GP) SON OF DOSIM UDDIN VILLAGE-TATIKATA PATHER
PO-MOIRABARI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
30: ABU HANIF
(WARD MEMBER
HATIMURIA GP) SON OF JAMIR UDDIN VILLAGE-SHOGUNBAHI
PO-MOIRABARI PS-MOIRABARI
Page No.# 50/204
DISTRICT-MORIGAON (ASSAM) PIN-782126
31: JONAB ALI
(WARD MEMBER
HATIMURIA GP) SON OF KUTUB UDDIN VILLAGE-SHOGUNBAHI
PO-MOIRABARI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
32: JAHERA KHATUN
(WARD MEMBER
HATIMURIA GP) WIFE OF AMIR UDDIN AHMED VILLAGE-SHOGUNBAHI
PO-MOIRABARI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
33: HASNARA BEGUM
(VICE-PRESIDENT
HATIMURIA GP) WIFE OF MUZZAMMIL HUSSAIN VILLAGE-HATIMURIA
PO-MOIRABARI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
34: JUSHNARA BEGUM
(WARD MEMBER
HATIMURIA GP) WIFE OF NOZRUL ISLAM VILLAGE-HATIMURIA
PO-MOIRABARI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
35: PARBIN SULTANA
(WARD MEMBER
HATIMURIA GP) WIFE OF WAHIDUL RAHMAN VILLAGE-HATIMURIA
PO-MOIRABARI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
36: PARBIN SULTANA
(WARD MEMBER
HATIMURIA GP) WIFE OF ZIABUR RAHMAN VILLAGE-HATIMURIA
PO-MOIRABARI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
37: ALI HUSSAIN
(WARD MEMBER
HATIMURIA GP) SON OF HAJI SAMSUL HOQUE VILLAGE-HATIMURIA
PO-MOIRABARI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
38: JAHIRUL ISLAM
(WARD MEMBER
HATIMURIA GP) SON OF HUSSAIN ALI VILLAGE-HATIMURIA
PO-MOIRABARI PS-MOIRABARI
Page No.# 51/204
DISTRICT-MORIGAON (ASSAM) PIN-782126
39: MORJINA KHATUN
(WARD MEMBER
HATIMURIA GP) WIFE OF MONIBUR RAHMAN VILLAGE-SHOGUNBAHI
PO-MOIRABARI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
40: MOZIBUR RAHMAN
(WARD MEMBER
GORIABORI GP) SON OF WAHED ALI VILLAGE-DURABNDHI GAON
PO-DURABANDHI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
41: FAIZUDDIN AHAMED
(WARD MEMBER
GORIABORI GP) SON OF ABDUL SATTAR VILLAGE-DURABANDHI BIL
PO-DURABANDHI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
42: NAJMA KHATUN
(WARD MEMBER
LOCHANABORI GP) WIFE OF SAIFUL ISLAM VILLAGE-LOCHANABORI
PO-LOCHANABORI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
43: A. HAI
(WARD MEMBER
LOCHANABORI GP) SON OF ABDUL GAFUR VILLAGE-LOCHANABORI
PO-LOCHANABORI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
44: SAHIDA KHATUN
(WARD MEMBER
LOCHANABORI GP) WIFE OF MOFIJ UDDIN VILLAGE-LOCHANBORI
PO-LOCHANABORI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
45: ZIABUR RAHMAN
(WARD MEMBER
LOCHANABORI GP) SON OF ABDUL RAHIM VILLAGE-LOCHANBORI
PO-LOCHANABORI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
46: A JABBAR
(WARD MEMBER
LOCHANABORI GP) SON OF SIRFAT ALI VILLAGE-LOCHANBORI
PO-LOCHANABORI PS-MOIRABARI
Page No.# 52/204
DISTRICT-MORIGAON (ASSAM) PIN-782126
47: ANUWARA BEGUM
(WARD MEMBER
LOCHANABORI GP) WIFE OF JOYNAL ABDIN VILLAGE-LOCHANBORI
PO-LOCHANABORI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
48: SALEHA KHATUN
(WARD MEMBER
LOCHANABORI GP) WIFE OF AHMMED ALI VILLAGE-GUNAIBORI
PO-LOCHANABORI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
49: RAHELA KHATUN
(WARD MEMBER
LOCHANABORI GP) WIFE OF NURUL AMIN VILLAGE-BELOBORI
PO-LOCHANABORI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
50: MUKSIDUL ISLAM
(VICE-PRESIDENT
LOCHANABORI GP) SON OF HARJAT ALI VILLAGE-BELOBORI
PO-LOCHANABORI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
51: SUKUR ALI
(WARD MEMBER
LOCHANABORI GP) SON OF JOINAL ABDIN VILLAGE-GUNAIBORI
PO-LOCHANABORI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
52: FIRUJA KHATUN
(WARD MEMBER
MOIRABARI GP) WIFE OF IDRIS ALI VILLAGE-MOIRABARI
PO-MOIRABARI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
53: PARTHA CH. PAUL
(WARD MEMBER
MOIRABARI GP) SON OF LATE HARI MADHAB PAUL VILLAGE-MOIRABARI
PO-MOIRABARI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
54: SUFIA KHATUN
(VICE-PRESIDENT
MOIRABARI GP) WIFE OF AHMED ALI VILLAGE-MOIRABARI
PO-MOIRABARI PS-MOIRABARI
Page No.# 53/204
DISTRICT-MORIGAON (ASSAM) PIN-782126
55: NAZIMA BEGUM
(WARD MEMBER
MOIRABARI GP) WIFE OF SHIRAJUL ISLAM VILLAGE-MOIRABARI
PO-MOIRABARI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
56: MALAY DAS
(WARD MEMBER
MOIRABARI GP) SON OF LATE MONORANJAN DAS VILLAGE-MOIRABARI
PO-MOIRABARI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
57: ASMINA BEGUM
(WARD MEMBER
MOIRABARI GP) WIFE OF MD. JAKIR HUSSAIN VILLAGE-MOIRABARI
PO-MOIRABARI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
58: REZIA KHATUN
(WARD MEMBER
MOIRABARI GP) WIFE OF ROFIKUL ISLAM VILLAGE-MOIRABARI
PO-MOIRABARI PS-MOIRABARI
DISTRICT-MORIGAON (ASSAM) PIN-782126
59: MOJIBUR RAHMAN
(WARD MEMBER
DATIALBORI GP) SON OF ABDUL JALIL VILLAGE-DATIALBORI
PO-DATIALBORI PS-LAHARIGHAT
DIST-MORIGAON (ASSAM) PIN-782126
60: AYSHA SIDDIKA
(WARD MEMBER
DATIALBORI GP) WIFE OF WAHIDUR RAHMAN VILLAGE-DATIALBORI
PO-DATIALBORI PS-LAHARIGHAT
DIST-MORIGAON (ASSAM) PIN-782126
61: MERAJUL ISLAM
(WARD MEMBER
DATIALBORI GP) SON OF LATE OHED ALI VILLAGE-DATIALBORI
PO-DATIALBORI PS-LAHARIGHAT
DIST-MORIGAON (ASSAM) PIN-782126
62: ASMINA KHATUN
(WARD MEMBER
DATIALBORI GP) WIFE OF MOZIBUR RAHMAN VILLAGE-DATIALBORI
PO-DATIALBORI PS-LAHARIGHAT
Page No.# 54/204
DIST-MORIGAON (ASSAM) PIN-782126
63: SHAHIDA
(WARD MEMBER
DATIALBORI GP) WIFE OF HAYAT ULLAH VILLAGE-HAHCHARABORI
PO-DATIALBORI PS-BHELOWGURI
DIST-MORIGAON (ASSAM) PIN-782126
64: HABIBUR RAHMAN
(WARD MEMBER
DATIALBORI GP) SON OF KOLIMUDDIN VILLAGE-HAHCHARABORI
PO-DATIALBORI PS-BHELOWGURI
DIST-MORIGAON (ASSAM) PIN-782126
65: A RASHID
(VICE-PRESIDENT
DATIALBORI GP) SON OF TAHER UDDIN VILLAGE-DATIALBORI
PO-DATIALBORI PS-LAHARIGHAT
DIST-MORIGAON (ASSAM) PIN-782126
66: JESMINA KHATUN
(WARD MEMBER
DATIALBORI GP) WIFE OF BAHARUL ISLAM VILLAGE-DATIALBORI
PO-DATIALBORI PS-LAHARIGHAT
DIST-MORIGAON (ASSAM) PIN-782126
67: ZAKARIA ALOM
(WARD MEMBER
DATIALBORI GP) SON OF ABDUL LATIF VILLAGE-HUGALTOLI
PO-DATIALBORI PS-LAHARIGHAT
DIST-MORIGAON (ASSAM) PIN-782126
68: MAJEDA BEGUM
(WARD MEMBER
DATIALBORI GP) WIFE OF NURMUHAMMAD VILLAGE-HUGALTOLI
PO-DATIALBORI PS-LAHARIGHAT
DIST-MORIGAON (ASSAM) PIN-782126
69: MAJEDA BEGUM
(WARD MMEBER
BORBORI GP) WIFE OF ISMAIL HUSSAIN VILLAGE-BORBORI
PO-LAHARIGHAT PS-LAHARIGHAT
DIST-MORIGAON (ASSAM) PIN-782127
70: SAFIQUL ISLAM
(WARD MEMBER
BORBORI GP) SON OF KASOM ALI VILLAGE-BORBORI
PO-LAHARIGHAT PS-LAHARIGHAT
Page No.# 55/204
DIST-MORIGAON (ASSAM) PIN-782127
71: AMBIYA KHATUN
(WARD MEMBER
BORBORI GP) WIFE OF SAIDUR RAHMAN VILLAGE-NORSINGHBORI
PO-DATIALBORI PS-MOIRABARI
DIST-MORIGAON (ASSAM) PIN-782126
72: JAMAL UDDIN
(WARD MEMBER
BORBORI GP) SON OF SOBIR UDDIN VILLAGE-NORSINGHBORI
PO-DATIALBORI PS-MOIRABARI
DIST-MORIGAON (ASSAM) PIN-782126
73: SUKUR JAN
(WARD MEMBER
BORBORI GP) WIFE OF ARFAN ALI VILLAGE-HALDIBORI
PO-DATIALBORI PS-LAHARIGHAT
DIST-MORIGAON (ASSAM) PIN-782126
74: AKKAS ALI
(WARD MEMBER
BORBORI GP) SON OF SOMED ALI VILLAGE-BORBORI
PO-LAHARIGHAT PS-LAHARIGHAT
DIST-MORIGAON (ASSAM) PIN-782127
75: RUBIA KHATUN
(WARD MEMBER
BORBORI GP) WIFE OF SOFIQUL ISLAM VILLAGE-BOHLARMUKH
PO-LOCHANABORI PS-MOIRABARI
DIST-MORIGAON (ASSAM) PIN-782126
76: IMRAN HUSSAIN
(WARD MEMBER
BORBORI GP) SON OF LATE HAZRAT ALI VILLAGE-BOHLARMUKH
PO-LOCHANABORI PS-MOIRABARI
DIST-MORIGAON (ASSAM) PIN-782126
77: ASMINA KHATUN
(VICE-PRESIDENT
BORBORI GP) WIFE OF SAIFUL HOQUE VILLAGE-BORBORI
PO-LAHARIGHAT PS-LAHARIGHAT
DIST-MORIGAON (ASSAM) PIN-782127
78: TAMIR ALI
(WARD MEMBER
ULUBARI GP) SON OF LATE BOSIR UDDIN VILLAGE-ULUBARI
PO-DOLOIGAON PS-BHELOWGURI
Page No.# 56/204
DIST-MORIGAON (ASSAM) PIN-782126
79: MONUWARA BEGUM
(WARD MEMBER
ULUBARI GP) WIFE OF DILDAR HUSSAIN VILLAGE-ULUBARI
PO-DOLOIGAON PS-BHELOWGURI
DIST-MORIGAON (ASSAM) PIN-782126
80: KHUDEZA KHATUN
(WARD MEMBER
ULUBARI GP) WIFE OF ABDUL MATIN VILLAGE-ULUBARI
PO-DOLOIGAON PS-BHELOWGURI
DIST-MORIGAON (ASSAM) PIN-782126
81: AJIFA BEGUM
(VICE-PRESIDENT
ULUBARI GP) WIFE OF MD. JOMIR UDDIN VILLAGE-MADARGURI
PO-DOLOIGAON PS-BHELOWGURI
DIST-MORIGAON (ASSAM) PIN-782126
82: SAHERA KHATUN
(WARD MEMBER
ULUBARI GP) WIFE OF SURUJ ALI VILLAGE-GOROIMARI
PO-GOROIMARI PATHAR PS-BHELOWGURI
DIST-MORIGAON (ASSAM) PIN-782126
83: REHENA KHATUN
(WARD MEMBER
ULUBARI GP) WIFE OF IKRAMUL HOQUE VILLAGE-SHOLMARI
PO-DOLOIGAON PS-BHELOWGURI
DIST-MORIGAON (ASSAM) PIN-782126
84: DILUWARA BEGUM
(WARD MEMBER
ULUBARI GP) WIFE OF NURUL ISLAM VILLAGE-SONARIGAON
PO-DOLOIGAON PS-BHELOWGURI
DIST-MORIGAON (ASSAM) PIN-782126
85: AFAZ UDDIN
(WARD MEMBER
ULUBARI GP) SON OF LATE SOMED ALI VILLAGE-SHOLMARI
PO-DOLOIGAON PS-BHELOWGURI
DIST-MORIGAON (ASSAM) PIN-782126
86: KHALILUR RAHMAN
(WARD MEMBER
ULUBARI GP) SON OF LATE SAMSUDDIN VILLAGE-ULUBARI
PO-DOLOIGAON PS-BHELOWGURI
Page No.# 57/204
DIST-MORIGAON (ASSAM) PIN-782126
87: SHALIMA KHATUN
(WARD MEMBER
ULUBARI GP) WIFE OF MOHOR ALI VILLAGE-SHOLMARI
PO-DOLOIGAON PS-BHELOWGURI
DIST-MORIGAON (ASSAM) PIN-782126
88: SALEMA KHATUN
(MEMBER
MOIRABARI AP) WIFE OF BAHARUL ISLAM VILLAGE-MOIRADHAJ
PO-ROWMARI BIL PS-DHING
DIST-NAGAON (ASSAM) PIN-782123
89: MANUARA BEGUM
(VICE-PRESIDENT
MOIRABARI AP) WIFE OF NAZRUL ISLAM VILLAGE-PANBARI
PO-SHALKATI PS-DHING
DIST-NAGAON (ASSAM) PIN-782123
90: MOZIBUR RAHMAN
(MEMBER
MOIRABARI AP) SON OF ABDUL HATIM VILLAGE-GEREKONI
PO-BECHAMARI PS-DHING
DIST-NAGAON (ASSAM) PIN-782123
91: ABU HANIF
(MEMBER
MOIRABARI AP) SON OF LATE ABDUL KADIR VILLAGE-SHALKATI PATHER
PO-SHALKATI PS-DHING
DIST-NAGAON (ASSAM) PIN-782126
92: ROFIQUL ISLAM
(PRESIDENT
NIZ DHING GP) SON OF LATE ABDUR RAHMAN VILLAGE-GAYANGAON
PO-GAYANGAON PS-DHING
DIST-NAGAON (ASSAM) PIN-782126
93: ABDUL HASHEM
(PRESIDENT
LALI PATHER GP) SON OF LATE MOFIZ UDDIN VILLAGE-LALI PATHER
PO-BECHAMARI PS-DHING
DIST-NAGAON (ASSAM) PIN-782123
94: ABU SAHED
(PRESIDENT
BORBHETI GP) SON OF LATE KAJIMUDDIN VILLAGE-PANBARI
PO-SHALKATI PATHER PS-DHING
Page No.# 58/204
DIST-NAGAON (ASSAM) PIN-782126
95: MOMTAZ BEGUM
(PRESIDENT
LAHKARGHAT GP) WIFE OF M. P. KASHEM ALI VILLAGE-LAHKAR
PO-DHING PS-DHING
DIST-NAGAON (ASSAM) PIN-782123
96: MUBARAK ALI
(WARD MEMBER
NIZ DHING GP) SON OF LATE ABDUL SATTAR VILLAGE-SUTAR GAON
PO-GAYANGAON PS-DHING
DIST-NAGAON (ASSAM) PIN-782126
97: ABDUL ROFIQUE
(WARD MEMBER
NIZ DHING GP) SON OF LATE SUN MIYA VILLAGE-MUWAMARI
PO-GAYANGAON PS-DHING
DIST-NAGAON (ASSAM) PIN-782126
98: TARA BANU
(VICE-PRESIDENT
NIZ DHING GP) WIFE OF MIRAJ ALI VILLAGE-NO.1 GAYANGAON
PO-GAYANGAON PS-DHING
DIST-NAGAON (ASSAM) PIN-782126
99: SHALIMA KHATUN
(WARD MEMBER
NIZ DHING GP) WIFE OF NAJMUL HOQUE VILLAGE-NO.2 GAYANGAON
PO-GAYANGAON PS-DHING
DIST-NAGAON (ASSAM) PIN-782126
100: JOYNAL ABEDIN
(WARD MEMBER
NIZ DHING GP) SON OF LATE ASAR ALI VILLAGE-NO.1 GAYANGAON
PO-GAYANGAON PS-DHING
DIST-NAGAON (ASSAM) PIN-782126
101: RAFIQUL ISLAM
(WARD MEMBER
NIZ DHING GP) SON OF HAJI ABDUL HAKIM VILLAGE-NIZ DHING
PO-NIZ DHING PS-DHING
DIST-NAGAON (ASSAM) PIN-782123
102: ROHIMA KHATUN
(WARD MEMBER
NIZ DHING GP) WIFE OF AJIZUL HOQUE VILLAGE-NO.2 GAYANGAON
PO-GAYANGAON PS-DHING
Page No.# 59/204
DIST-NAGAON (ASSAM) PIN-782126
103: BILKIS BEGUM
(WARD MEMBER
NIZ DHING GP) WIFE OF NURUL AMIN VILLAGE-NO.1 GAYANGAON
PO-GAYANGAON PS-DHING
DIST-NAGAON (ASSAM) PIN-782126
104: MORJINA KHATUN
(WARD MEMBER
NIZ DHING GP) SON OF AZIZUL HOQUE VILLAGE-SUTAR GAON
PO-GAYANGAON PS-DHING
DIST-NAGAON (ASSAM) PIN-782126
105: REAJUL KARIM
(WARD MEMBER
NIZ DHING GP) SON OF ABDUL NOBI VILLAGE-GAYANGAON
PO-GAYANGAON PS-DHING
DIST-NAGAON (ASSAM) PIN-782126
106: ROHIMA KHATUN
(WARD MEMBER
BORBHETI GP) WIFE OF ABDUL SALAM VILLAGE-PANBARI
PO-SHALKATI PATHER PS-DHING
DIST-NAGAON (ASSAM) PIN-782126
107: SOPANA BEGUM
(WARD MEMBER
BORBHETI GP) WIFE OF MOHAMMAD ALI VILLAGE-SONARIGAON
PO-SONARIGAON PS-DHING
DIST-NAGAON (ASSAM) PIN-782123
108: NAZIMA AKHTARA
(WARD MEMBER
BORBHETI GP) WIFE OF JAHIRUL ISLAM VILLAGE-PANBARI
PO-SHALKATI PATHER PS-DHING
DIST-NAGAON (ASSAM) PIN-782126
109: RAJAUL HOQUE CHOUDHURY
(WARD MEMBER
BORBHETI GP) SON OF A. HAKIM CHOUDHURY VILLAGE-BORBHETI
PO-BORBHETI PS-DHING
DIST-NAGAON (ASSAM) PIN-782123
110: TASLIMA KHATUN
(VICE-PRESIDENT
BORBHETI GP) WIFE OF ABUL KALAM VILLAGE-PANBARI
PO-SHALKATI PS-DHING
Page No.# 60/204
DIST-NAGAON (ASSAM) PIN-782126
111: PARBIN SULTANA
(WARD MEMBER
BORBHETI GP) WIFE OF ABUL KASHEM VILLAGE-PANBARI
PO-SHALKATI PS-DHING
DIST-NAGAON (ASSAM) PIN-782126
112: ASMA BEGUM
(WARD MEMBER
BORBHETI GP) WIFE OF MOTIUR RAHMAN VILLAGE-PANBARI
PO-SHALKATI PS-DHING
DIST-NAGAON (ASSAM) PIN-782126
113: BAHARUL ISLAM
(WARD MEMBER
BORBHETI GP) SON OF SAMSUDDIN VILLAGE-BORBHETI
PO-BORBHETI PS-DHING
DIST-NAGAON (ASSAM) PIN-782123
114: ABDUL NUR
(WARD MEMBER
LAHKARGHAT GP) SON OF IBRAHIM ALI VILLAGE-BORBIL
KACHARAIBORI
PO AND PS-DHING
DIST-NAGAON (ASSAM) PIN-782123
115: BHABANI DAS
(WARD MEMBER
LAHKARGHAT GP) WIFE OF RAJANI KANTA DAS VILLAGE-LAHKAR
PO AND PS-DHING
DIST-NAGAON (ASSAM)
PIN-782123
116: NURUN NAHAR
(VICE-PRESIDENT
LAHKARGHAT GP) WIFE OF MUSTAFA KAMAL VILLAGE-BIRINGABORI
PO AND PS-DHING
DIST-NAGAON (ASSAM)
PIN-782123
117: ABDUL KASHEM
(WARD MEMBER
LAHKARGHAT GP) SON OF AYUB ALI VILLAGE-LAHKAR
PO AND PS-DHING
DIST-NAGAON (ASSAM)
PIN-782123
Page No.# 61/204
118: SALEHA KHATUN
(WARD MEMBER
LAHKARGHAT GP) WIFE OF SAMSUDDIN VILLAGE-LAHKAR
PO AND PS-DHING
DIST-NAGAON (ASSAM)
PIN-782123
119: SANJITA BEGUM
(WARD MEMBER
LAHKARGHAT GP) WIFE OF MAINUL HOQUE VILLAGE-LAHKAR
PO AND PS-DHING
DIST-NAGAON (ASSAM)
PIN-782123
120: HABIBUR RAHMAN
(WARD MEMBER
LALI PATHER GP) SON OF SHWAHID ULLAH VILLAGE AND PO-SHALKATI
PATHER PS-DHING
DIST-NAGAON (ASSAM)
PIN-782126
121: KHAIRUN NESSA
(WARD MEMBER
LALI PATHER GP) WIFE MOJIBUR RAHMAN VILLAGE-LALIPATHER
PO-BECHAMARI PS-DHING
DIST-NAGAON (ASSAM)
PIN-782123
122: MAJEDA KHATUN
(WARD MEMBER
LALI PATHER GP) WIFE OF AMAN ULLAH VILLAGE AND PO-SHALKATI
PATHER PS-DHING
DIST-NAGAON (ASSAM)
PIN-782126
123: ABDUR RAHMAN
(MEMBER
MOIRABARI AP) SON OF RAJ MAHMUD VILLAGE-LAHKAR
PO AND PS-DHING
DIST-NAGAON (ASSAM)
PIN-782126
124: USUM UDDIN
(WARD MEMBER
LALI PATHER GP) SON OF LATE HUSEN ALI VILLAGE-LALI PATHER
PO-BESAMARI PS-DHING
DIST-NAGAON (ASSAM) PIN-782123
Page No.# 62/204
125: A. AOWAL
(WARD MEMBER
LALI PATHER GP) SON OF LATE YAKUB ALI VILLAGE-LALI PATHER
PO-BESAMARI PS-DHING
DIST-NAGAON (ASSAM) PIN-782123
126: KULSUMA BEGUM
(WARD MEMBER
LALI PATHER GP) WIFE OF SHOHIDUL ISLAM VILL-LALI PATHER
PO-BESAMARI
PS-DHING
DIST-NAGAON (ASSAM)
PIN-782123
127: NAZIMA KAHTUN
(VICE-PRESIDENT
LALI PATHER GP) WIFE OF MD. SAMSUL HOQUE VILLAGE-LALI PATHER
PO-BESAMARI PS-DHING
DIST-NAGAON (ASSAM) PIN-782123
128: ASHRAB ALI
(WARD MEMBER
LALI PATHER GP) SON OF SHOBDUL SHEIKH VILLAGE-LALI PATHER
PO-BESAMARI PS-DHING
DIST-NAGAON (ASSAM) PIN-782123
129: MOMTAZ BEGUM
(WARD MEMBER
LALI PATHER GP) WIFE OF A. MANNAN VILLAGE AND PO-SHALKATI
PATHER PS-DHING
DIST-NAGAON (ASSAM) PIN-782123
130: ASMA KHATUN
(VICE-PRESIDENT
LENGRIBORI GP) SON OF ABDUL RASHED VILLAGE-LENGRIBORI
PO-SAHARIAGAON PS-MOIRABARI
DIST-MORIGAON (ASSAM) PIN-782126
131: A.MATIN
(WARD MEMBER
LENGRIBORI GP) SON OF KAJIMUDDIN VILLAGE-LENGRIBORI
PO-SAHARIAGAON PS-MOIRABARI
DIST-MORIGAON (ASSAM) PIN-782126
132: FORIDA KHATUN
(WARD MEMBER
LENGRIBORI GP) WIFE OF MUKTAR HUSSAIN VILLAGE-SAHARIAGAON
PO-SAHARIAGAON PS-MOIRABARI
Page No.# 63/204
DIST-MORIGAON (ASSAM) PIN-782126
133: NURUL ISLAM
(WARD MEMBER
LENGRIBORI GP) SON OF SOBED ALI VILLAGE-URALKATA
PO-SAHARIAGAON PS-MOIRABARI
DIST-MORIGAON (ASSAM) PIN-782126
134: MONUWARA KHATUN
(WARD MEMBER
LENGRIBORI GP) WIFE OF AZIZUL HOQUE VILLAGE-SAHARIAGAON
PO-SAHARIAGAON PS-MOIRABARI
DIST-MORIGAON (ASSAM)
135: AJMAL HUSSAIN
(WARD MEMBER
LENGRIBORI GP) SON OF LATE AMJAT HUSSAIN VILLAGE AND PO-
SAHARIAGAON
PS-MOIRABARI
DIST-MORIGAON (ASSAM)
PIN-782126
136: AMIRUL ISLAM
(WARD MEMBER
LENGRIBORI GP) SON OF LATE NAJIMUDDIN VILLAGE-LENGRIBORI
PO-SAHARIAGAON PS-MOIRABARI
DIST-MORIGAON (ASSAM) PIN-782126
137: JAHARA KHATUN
(WARD MEMBER
LENGRIBORI GP) WIFE OF USMAN ALI VILLAGE-LENGRIBORI
PO-SAHARIAGAON PS-MOIRABARI
DIST-MORIGAON (ASSAM) PIN-782126
138: NAJIR HUSSAIN
(WARD MEMBER
LENGRIBORI GP) SON OF LATE SOMIRUDDIN VILLAGE-LENGRIBORI
PO-SAHARIAGAON PS-MOIRABARI
DIST-MORIGAON (ASSAM)
139: JOMILA KHATUN
(WARD MEMBER
LENGRIBORI GP) WIFE OF ABDUL AWAL VILLAGE-SAHARIAGAON
PO-SAHARIAGAON PS-MOIRABARI
DIST-MORIGAON (ASSAM) PIN-782126
140: KHAN ROFSHON JANI
(WARD MEMBER
Page No.# 64/204
MOIRABARI GP) SON OF MOHIBUR RAHMAN KHAN VILLAGE-MOIRABARI
PO-MOIRABARI PS-MOIRABARI
DIST-MORIGAON (ASSAM) PIN-782126
VERSUS
1:THE STATE OF ASSAM AND 4 ORS.
REPRESENTED BY THE SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI
PIN-781006
2:THE COMMISSIONER
PANCHAYAT AND RURAL DEV
ASSAM
JURIPAR-781037
3:THE DC
MORIGAON
PO AND PS MORIGAON
DIST MORIGAON (ASSAM)-782105
4:THE DC NAGAON
PO AND PS NAGAON
ASSAM-782001
5:YTHE BLOCK DEV OFFICER
MOIRABARI DEV BLOCK
PO AND PS MOIRABARI
DIST-MORIGAON(ASSAM)-782126
6:THE COMMISSIONER AND SECY TO THE GOVT OF ASSAM
FINANCE DEPTT
DISPUR
GUWAHATI
ASSAM-781006
7:THE PRESIDENT
MOIRABARI ANCHALIK PANCHAYAT
P.O. AND P.S. MOIRABARI
DIST. MOIRABARI
ASSAM
PIN - 782126
8:THE PRESIDENT
TATIKATA GAON PANCHAYAT
VILL- TATIKATA
P.O. MOIRABARI
Page No.# 65/204
P.S. MOIRABARI
DIST. MORIGAON
ASSAM
PIN - 782126
9:THE SECRETARY
TATIKATA GAON PANCHAYAT
VILL- TATIKATA
P.O. MOIRABARI
P.S. MOIRABARI
DIST. MORIGAON
ASSAM
PIN- 782126
10:THE PRESIDENT
ULUBARI GAON PANCHAYAT
VILL- ULUBARI
P.O. DOLOIGAON
P.S. BHELOWGURI
DIST. MORIGAON
ASSAM
PIN - 782126
11:THE SECRETARY
ULUBARI GAON PANCHAYAT
VILL- ULUBARI
P.O. DOLOIGAON
P.S. BHELOWGURI
DIST. MORIGAON
ASSAM
PIN - 782126.
12:THE PRESIDENT
LENGRIBORI GAON PANCHAYAT
VILL- SAHARIAGAN
P.O. SAHARIAGAON
P.S. MOIRABARI
DIST. MORIGAON
ASSAM.
PIN- 782126.
13:THE SECRETARY
LENGRIBORI GAON PANCHAYAT VILL- SAHARIAGAN
P.O. SAHARIAGAN
P.S. MOIRABARI
DIST. MORIGAON
ASSAM
Page No.# 66/204
PIN - 782126
14:THE PRESIDENT
HATIMURIA GAON PANCHAYAT
VILL- HATIMURIA
P.O. MOIRABARI
P.S. MOIRABARI
DIST MORIGAON
ASSAM
PIN-782126
15:THE SECRETARY
HATIMURIA GAON PANCHAYAT
VILL- HATIMURIA
P.O. MOIRABARI
P.S. MOIRABARI
DIST MORIGAON
ASSAM
PIN-782126
16:THE PRESIDENT
MOIRABARI GAON PANCHAYAT
VILL- MOIRABARI
P.O. MOIRABARI
P.S. MOIRABARI
DIST MORIGAON
ASSAM
PIN-782126
17:THE SECRETARY
MOIRABARI GAON PANCHAYAT
VILL-MOIRABARI
P.O. MOIRABARI
P.S. MOIRABARI
DIST MORIGAON
ASSAM
PIN-782126
18:THE PRESIDENT
BORCHAPORI GAON PANCHAYAT
VILL- BORCHAPAORI
P.O. DOLOIGAON
P.S. BHELOWGURI
DIST MORIGAON
Page No.# 67/204
ASSAM
PIN-782126
19:THE SECRETARY
BORCHAPORI GAON PANCHAYAT
VILL- BORCHAPAORI
P.O. DOLOIGAON
P.S. BHELOWGURI
DIST MORIGAON
ASSAM
PIN-782126
20:THE PRESIDENT
LOCHONABORI GAON PANCHAYAT
VILL- LOCHONABORI
P.O. LOCHONABORI
P.S. MOIRABARI
DIST MORIGAON
ASSAM
PIN-782126
21:THE SECRETARY
LOCHONABORI GAON PANCHAYAT
VILL- LOCHONABORI
P.O. LOCHONABORI
P.S. MOIRABARI
DIST MORIGAON
ASSAM
PIN-782126
22:THE PRESIDENT
DATIALBORI GAON PANCHAYAT
VILL- DATIALBORI
P.O. DATIALBORI
P.S. MOIRABARI
DIST. MORIGAON
ASSAM
PIN- 782126.
23:THE SECRETARY
DATIALBORI GAON PANCHAYAT
VILL- DATIALBORI
P.O. DATIALBORI
P.S. MOIRABARI
Page No.# 68/204
DIST. MORIGAON
ASSAM
PIN - 782126.
24:THE PRESIDENT
BORBORI GAON PANCHAYAT
VILL- BORBORI
P.O. DATIALBORI
P.S. MOIRABARI
DIST.MORIGAON
ASSAM
PIN - 782126
25:THE SECRETARY
BORBORI GAON PANCHAYAT
VILL- BORBORI
P.O. DATIALBORI
P.S. MOIRABARI
DIST. MORIGAON
ASSAM
PIN - 782126.
26:THE PRESIDENT
GORIABORI GAON PANCHAYAT
VILL- GORIABORI
P.O. DURABANDHI
P.S. MOIRABARI
DIST. MORIGAON
ASSAM
PIN - 782126
27:THE SECRETARY
GORIABORI GAON PANCHAYAT
VILL- GORIABORI
P.O. DURABANDHI
P.S. MOIRABARI
DIST. MORIGAON
ASSAM
PIN - 782126
28:THE PRESIDENT
NIZ DHING GAON PANCHAYAT
VILL- GAYANGAON
P.O. GAYANGAON P.S. DHING
DIST. NAGAON
ASSAM
PIN - 782126.
Page No.# 69/204
29:THE SECRETARY
NIZ DHING GAON PANCHAYAT
VILL- GAYANGAON
P.O. GAYANGAON P.S. DHING
DIST. NAGAON
ASSAM
PIN - 782126.
30:THE PRESIDENT
LALI PATHER GAON PANCHAYAT
VILL- LALI PATHER
P.O. BECHAMARI
P.S. DHING
DIST.NAGAON
ASSAM
PIN - 782123.
31:THE SECRETARY
LALI PATHER GAON PANCHAYAT VILL- LALI PATHER
P.O. BECHAMARI
P.S. DHING DIST. NAGAON
ASSAM
PIN - 782123
32:THE PRESIDENT
BORBHETI GAON PANCHAYAT VILL- PANBARI
P.O. SHALKATI PATHER
P.S. DHING
DIST.NAGAON
ASSAM
PIN - 782126.
33:THE SECRETARY
BORBHETI GAON PANCHAYAT VILL- PANBARI
P.O. SHALKATI PATHER
P.S. DHING
DIST.NAGAON
ASSAM
PIN - 782126.
34:THE PRESIDENT
LAHKARGHAT GAON PANCHAYAT
VILL- LAHKAR
P.O. DHING
P.S. DHING
DIST. NAGAON
Page No.# 70/204
ASSAM
PIN- 782123.
35:THE SECRETARY
LAHKARGHAT GAON PANCHAYAT
VILL- LAHKAR
P.O. DHING
P.S. DHING
DIST. NAGAON
ASSAM
PIN - 782123.
Advocate for the Petitioner : MR. M K HUSSAIN
Advocate for the Respondent : GA
ASSAM
Linked Case : WP(C) 8263/2019
1:MALEKA KHATUN AND 5 ORS.
EX-PRESIDENT OF ZILLA PARISHAD GOALPARA
W/O- NOWSHAD ALI
R/O- GOBINDAPUR
P.O. GOBINDAPUR
P.S. AND DIST- GOALPARA (ASSAM)
PIN- 783101
2: SHAH ALOM
EX-VICE-PRESIDENT OF ZILLA PARISHAD
GOALPARA
S/O- ISMAIL SHEIKH
VILL- CHENGPATA
P.O. BASHBARI
P.S. BAGUAN
DIST- GOALPARA (ASSAM)
PIN- 783129
3: OSIM UDDIN AHMED
EX-ZILLA PARISHAD MEMBER OF NO. 16 BHASANIPARA ZILLA PARISHAD
CONSTITUENCY
S/O- LT INTAZ ALI
VILL- TIAPARA
P.O. JOYPUR BAZAR
P.S. GOALPARA RPS
DIST- GOALPARA (ASSAM)
PIN- 783129
Page No.# 71/204
4: NASIM MORIOM AKTAR
EZ-ZILLA PARISHAD MEMBER NO 15
TAKIMARI ZILLA PARISHAD CONSTITUENCY
W/O- SHAH ALAM SHEIKH
VILL- TARANGAPUR
P.O. TULSIBARI
P.S. LAKHIPUR
DIST- GOALPARA
ASSAM
PIN- 783132
5: SUNDURI KHATUN
EX- ZILLA PARISHAD MEMBER NO 13 RAJMITA ZILLA PARISHAD
CONSTITUENCY
W/O- AZIZUR RAHMAN
VILL AND P.O. KATARIHARA
P.S. LAKHIPUR
DIST- GOALPARA
ASSAM
PIN- 783132
6: BODIR UDDIN MOLLAH
EX-ZILLA PARISHAD MEMBER OF NO 10
AMBARI ZILLA PARISHAD CONSTITUENCY
S/O- LT MOSLEM UDDIN MOLLAH
VILL- AMBARI
P.O. AMBARI BAZAR
P.S. BAGUAN
DIST- GOALPARA
ASSAM
PIN- 783129
VERSUS
1:THE STATE OF ASSAM AND 4 ORS.
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
DISPUR
GHY-06
2:THE COMM. TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
JURIPAR
PANJABARI
GHY- 37
3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
Page No.# 72/204
FINANCE DEPTT.
DISPUR
GHY-06
4:THE DY. COMMISSIONER
GOALPARA
ASSAM
PIN- 783101
5:THE CHIEF EXECUTIVE OFFICER
GOALPARA ZILLA PARISHAD
GOALPARA
DIST- GOALPARA
ASSAM
PIN- 783101
Advocate for the Petitioner : MR. A F N U MOLLAH
Advocate for the Respondent : SC
PNRD (R1
2
3
5)
Linked Case : WP(C) 8412/2019
1:SHUFIA KHATUN AND 7 ORS.
( 53 NO. BAGURI GURI GP PRESIDENT) W/O. ABDUL KADIR
VILL. MARAKOLOHI
P.O. MALIBARI PATHAR BAZAR
P.S. BOKO
DIST. KAMRUP (R)
ASSAM.
2: MOZIDA BEGUM
( ANCHALIK PANCHAYAT MEMBER OF 53 NO. BAGURI GURI GP )
W/O. ASAHAK ALI
VILL. NO.3 MALIBARI BAZAR
P.O. MALIBARI PATHAR BAZAR
P.S. BOKO
DIST. KAMRUP (R)
ASSAM.
3: SABALA KHATUN
WARD MEMBER OF 53 NO. BAGURI GURI GP
W/O. CHANMIA
VILL. NO.1 MALIBARI PATHAR
Page No.# 73/204
P.O. MALIBARI PATHAR BAZAR
P.S. BOKO
DIST. KAMRUP (R)
ASSAM.
4: HAMID ALI
WARD MEMBER OF 53 NO. BAGURI GURI GP
S/O. MADU MIYA
VILL. BAGURI GURI
P.O. MALIBARI PATHAR BAZAR
P.S. BOKO
DIST. KAMRUP (R)
ASSAM.
5: SARBANU NESSA
MAMBER OF 53 NO. BAGURI GURI GP
W/O. AKBAR ALI
VILL. MARAKOLOHI
P.O. MALIBARI PATHAR BAZAR
P.S. BOKO
DIST. KAMRUP (R)
ASSAM.
6: MAYFUL BEGUM
WARD MEMBER OF 53 NO. BAGURI GURI GP
W/O. ISMAIL HUSSAIN
VILL. BAGURI GURI
P.O. MALIBARI PATHAR BAZAR
P.S. BOKO
DIST. KAMRUP (R)
ASSAM.
7: PARAN ALI
MAMBER OF 53 NO. BAGURI GURI GP
S/O. SUKUR ALI
VILL. NO.1 MALIBARI PATHAR
P.O. MALIBARI PATHAR BAZAR
P.S. BOKO
DIST. KAMRUP (R)
ASSAM.
8: KASEM ALI
WARD MEMBER OF 53 NO. BAGURI GURI GP
S/O. ELIMUDDIN
VILL. NO.4 MALIBARI PATHAR
P.O. MALIBARI PATHAR BAZAR
P.S. BOKO
DIST. KAMRUP (R)
Page No.# 74/204
ASSAM.
VERSUS
1:THE STATE OF ASSAM AND 6 ORS.
REP. BY THE SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEV. DEPTT.
DISPUR
GUWAHATI-781006.
2:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEV. DEPTT.
DISPUR
GUWAHATI-781006.
3:THE COMMISSIONER PANCHAYAT AND RURAL DEV. DEPTT.
ASSAM
JURIPAR
PANJABARI
GUWAHATI-781037.
4:THE DY. COMMISSIONER KAMRUP (R)
AMINGAON
ASSAM.
5:THE CHIEF EXECUTIVE OFFICER ZILLA PARISHAD
KAMRUP (R).
6:THE BLOCK DEVELOPMENT OFFICER
CHAMORIA DEVELOPMENT BLOCK
KAMRUP.
7:THE SECRETARY 53 NO. BAGURI GURI GAON PANCHAYAT
P.O. AND P.S. BOKO
DIST. KAMRUP
ASSAM.
Advocate for the Petitioner : MR. R ALI
Advocate for the Respondent : GA
ASSAM
Linked Case : WP(C) 9430/2019
1:SURESH KANDHA AND 8 ORS
S/O- LATE BUDDHESWAR KANDH
R/O- VILL- CHANTAK BAGAN 4 NO. LINE
Page No.# 75/204
P.O- SANTOK
P.S- BAGHBOR
DIST- SIVASAGAR
ASSAM
PIN- 785687
2: NIRMA GIRI
W/O- GAURISHANKAR GIRI
R/O- VILL- GORHMUR MIRIGAON
P.O- SANTOK
P.S- BIHUBAR
DIST- SIVASAGAR
ASSAM
PIN- 785687
3: AZIZUR RAHMAN
S/O- LATE AHAMMAD ALI
R/O- VILL 107 NO. GRANT
P.O- SANTOK
P.S- BIHUBAR
DIST- SIVASAGAR
ASSAM
PIN- 785687
4: TASLIMA BEGUM
D/O- LATE SORATI ALI
R/O- VILL 107 NO. GRANT
P.O- SANTOK
P.S- BIHUBAR
DIST- SIVASAGAR
ASSAM
PIN- 785687
5: PRAKASH KHODAL
S/O- LATE BALURAM KHODAL
R/O- VILL- SANTOK TEA ESTATE
P.O- SANTOK
P.S- BIHUBAR
DIST- SIVASAGAR
ASSAM
PIN- 785687
6: DEVI CHAURA
W/O- SRI PABAN CHAURA
R/O- VILL- SANTAK TEA ESTATE
P.O- SANTOK
P.S- BIHUBAR
DIST- SIVASAGAR
Page No.# 76/204
ASSAM
PIN- 785687
7: NIRMAL KURMI
S/O- LATE RAJENDRA KURMI
R/O- VILL- SANTOK TEA ESTATE
P.O- SANTOK
P.S- BIHUBAR
DIST- SIVASAGAR
ASSAM
PIN- 785687
8: MOINUDDIN ALI
S/O- LATE MD. HUSSAIN ALI
R/O- VILL- BIHUBAR OUGURIJAN
P.O- SANTOK
P.S- BIHUBAR
DIST- SIVASAGAR
ASSAM
PIN- 785687
9: MONJU BORAH
D/O- SURENDRA NATH BORAH
R/O- VILL- BIHUBAR
P.O- SANTOK
P.S- BIHUBAR
DIST- SIVASAGAR
ASSAM
PIN- 785687
VERSUS
1:THE STATE OF ASSAM AND 9 ORS
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT
ASSAM
DISPUR
GUWAHATI- 781006
2:THE SECRETARY
TO THE GOVT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT
ASSAM
DISPUR
GUWAHATI- 781006
3:THE FINANCE COMMISSION OF INDIA
MIN OF FINANCE
DEPTT OF ECONOMIC AFFAIRS
Page No.# 77/204
NORTH BLOCK
NEW DELHI- 110001
4:THE STATE FINANCE COMMISSION
GOVT OF ASSAM
DISPUR
GUWAHATI- 781006
5:THE COMMISSIONER
PNRD
ASSAM
PANJABARI
JURIPAR
GUWAHATI- 781037
6:THE DEPUTY COMMISSIONER
SIVASAGAR
P.O AND P.S- SIVASAGAR
DIST- SIVASAGAR
ASSAM
PIN- 785640
7:THE CHIEF EXECUTIVE OFFICER
SIVASAGAR ZILLA PARISHAD
SIVASAGAR
P.O AND P.S- SIVASAGAR
DIST- SIVASAGAR
ASSAM
PIN- 785640
8:THE BDO
NAZIRA DEVELOPMENT BLOCK
DIST- SIVASAGAR
ASSAM
PIN- 785684
9:THE EXECUTIVE OFFICER
NAZIRA ANCHALIK PANCHAYAT
SEPANGONI
NAZIRA
DIST- SIVASAGAR
ASSAM
PIN- 785684
10:THE SECRETARY
BIHUBOR GAON PANCHAYAT
P.O- SANTOK
P.S- BIHUBAR
Page No.# 78/204
DIST- SIVASAGAR
ASSAM
PIN- 785687
Advocate for the Petitioner : MR. M KALITA
Advocate for the Respondent : SC
PNRD
Linked Case : I.A.(Civil) 3722/2019
1:CHAYNA KHATUN AND 10 ORS.
EX PRESIDENT
59 NO. NICHINPUR G.P.
W/O JOHIRUL ISLAM
VILL. FULPUR
P.O. MEDORTARI
DIST. DHUBRI
ASSAM.
2: SOLIM UDDIN
EX- VICE PRESIDENT
59 NO. NICHINPUR G.P.
S/O- ZELHOZ
VILL- ARIKATA
P.O. MEDORTARI
DIST- DHUBRI
ASSAM
3: DULE BALA DAS
EX-MEMBER
59 NO. NICHINPUR G.P.
W/O- NARENDRA NARAYAN DAS
VILL- GOBRATARI
P.O. MEDORTARI
DIST- DHUBRI
ASSAM
4: MAYNA KHATUN
EX-MEMBER
59 NO. NICHINPUR G.P.
W/O- SONA ULYA
VILL- BAR NICHINPUR
P.O. MEDORTARI
DIST- DHUBRI
ASSAM
Page No.# 79/204
5: ABU ZEHAL MIAH
EX-MEMBER
59 NO. NICHINPUR G.P.
S/O- ZOYAN ALI
VILL- KULAMUYA CHOTO NICHINPUR
P.O. MEDORTARI
DIST- DHUBRI
ASSAM
6: GOLJAN BIBI
EX-MEMBER
59 NO. NICHINPUR G.P.
W/O- SAGAR ALI
VILL- FULPUR
P.O. MEDORTARI
DIST- DHUBRI
ASSAM
7: SUFIA KHATUN
EX-MEMBER
59 NO. NICHINPUR G.P.
W/O- BELLAL PARAMANIK
VILL- KULAMUYA CHOTO NICHINPUR
P.O. MEDORTARI
DIST- DHUBRI
ASSAM
8: RAMJAN ALI
EX-MEMBER
59 NO. NICHINPUR G.P.
S/O- DAROG ALI
VILL- FULPUR
P.O. MEDORTARI
DIST- DHUBRI
ASSAM
9: FULMALA KHATUN
EX-MEMBER
59 NO. NICHINPUR G.P.
D/O- CHAND MIYA SHEIKH
VILL- JAMBARI
P.O. MEDORTARI
DIST- DHUBRI
ASSAM
10: ABDUL KHALEQUE
EX-MEMBER
59 NO. NICHINPUR G.P.
Page No.# 80/204
S/O- ABDUL KADER
VILL- BAR NICHINPUR
P.O. MEDORTARI
DIST- DHUBRI
ASSAM
11: JAHAN UDDIN KHAN
EX-MEMBER
59 NO. NICHINPUR G.P.
S/O- CHEKANDAR KHAN
VILL- KULAMUYA CHOTO NICHINPUR
P.O. MEDORTARI
DIST- DHUBRI
ASSAM
VERSUS
1:THE STATE OF ASSAM AND 5 ORS.
REPRESENTED BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
DISPUR
GUWAHATI 781006
2:THE COMMISSIONER TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
JURIPAR
PANJABARI
GHY- 37
3:THE DY. COMMISSIONER
DHUBRI
P.O. AND DIST- DHUBRI
ASSAM
PIN- 783301
4:THE CHIEF EXECUTIVE OFFICER
DHUBRI ZILLA PARISHAD
P.O. AND DIST- DHUBRI
ASSAM
PIN- 783301
5:THE BLOCK DEVELOPMENT OFFICER
JAMADARHAT DEVELOPMENT BLOCK
P.O. JAMADARHAT
DIST- DHUBRI
ASSAM
PIN- 783318
6:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
Page No.# 81/204
FINANCE DEPTT.
DISPUR
GHY-06
Advocate for the Petitioner : MR. D A KAIYUM
Advocate for the Respondent : MR. M NATH
Linked Case : WP(C) 8406/2019
1:LAKENDRA BORBORA AND 9 ORS.
S/O. LT. INDRESWAR BORBORA
VILL. AAIDEOBARI KATHONI GAON
P.O. AAIDEOPUKHURI
P.S. SONARI
DIST. CHARAIDEO
ASSAM
PIN-785690.
2: SMT. ANJUMONI GOGOI
W/O. SRI LALIT GOGOI
VILL. NO.2 UZAN LONGPOTIA
P.O. LONGPOTIA
P.S. SONARI
DIST. CHARAIDEO
ASSAM
PIN-785692.
3: SMT. PURABI
HUTIA
W/O. SRI RAJIB LUCHAN CHUTIA
VILL. RONGSUAL CHANGMAI GAON
P.O. MIRIPOTHAR
P.S. SONARI
DIST. CHARAIDEO
ASSAM
PIN-785691.
4: BIPUL GOGOI
S/O. SRI NIRMAL CHANDRA GOGOI
R/O. VILL. CHARANGABAM
P.O. LONGPOTIA
P.S. SONARI
DIST. CHARAIDEO
ASSAM
PIN-785692.
Page No.# 82/204
5: BIKASH GOGOI
S/O. SRI PHATIK GOGOI
VILL. MAJ LONGPOTIA
P.O. LONGPOTIA
P.S. SONARI
DIST. CHARAIDEO
ASSAM
PIN-785692.
6: SMT. SABITA GOGOI
W/O. SRI HIMANKA GOGOI
VILL. UZAN LONGPOTIA
P.O. LONGPOTIA
P.S. SONARI
DIST. CHARAIDEO
ASSAM
PIN-785692.
7: KHAGEN BORAH
S/O. LT. JIBAKANTA BORAH
VILL.NO. 1 HATIPUKHURI
P.O. LONGPOTIA
P.S. SONARI
DIST. CHARAIDEO
ASSAM
PIN-785692.
8: SMT. MONJU GOGOI
W/O. SRI PRABIN GOGOI
VILL. NO. 1 HAOFAO
P.O. DHANIAPOTHAR
P.S. SONARI
DIST. CHARAIDEO
ASSAM
PIN-785692.
9: SMT. NAYANMONI BORAH
W/O. SRI DUDUMONI BORAH
VILL. MIRIPOTHAR
P.O. MIRIPOTHAR
P.S. SONARI
DIST. CHARAIDEO
ASSAM
PIN-785691.
10: SMT. RUPALI SAIKIA
W/O. SRI ATUL SAIKIA
VILL. NO.2 HATIPUKHURI
Page No.# 83/204
P.O. LONGPOTIA
P.S. SONARI
DIST. CHARAIDEO
ASSAM
PIN-785692.
VERSUS
1:THE STATE OF ASSAM AND 10 ORS.
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEV. DEPTT.
ASSAM
DISPUR
GUWAHATI-781006.
2:THE SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEV. DEPTT.
ASSAM
DISPUR
GUWAHATI-781006.
3:THE FINANCE COMMISSION OF INDIA
MINISTRY OF FINANCE
DEPTT. OF ECONOMIC AFFAIRS
NORTH BLOCK
NEW DELHI-110001.
4:THE STATE FINANCE COMMISSION
GOVT. OF ASSAM
DISPUR
GUWAHATI-781006.
5:THE COMMISSIONER
PANCHAYAT AND RURAL DEV.
ASSAM
PANJABARI
JURIPAR
GUWAHATI-781037.
6:THE DY. COMMISSIONER
CHARAIDEO
P.O. AND P.S. SONARI
DIST. CHARAIDEO
ASSAM
PIN-785690.
7:THE DY. COMMISSIONER
SIVASAGAR
P.O. AND P.S. SIVASAGAR
Page No.# 84/204
DIST. SIVASAGAR
ASSAM
PIN-785640.
8:THE CHIEF EXECUTIVE OFFICER
SIVASAGAR ZILLA PARISHAD
SIVASAGAR
P.O. AND P.S. SIVASAGAR
DIST. SIVASAGAR
ASSAM
PIN-785640.
9:THE CHIEF EXECUTIVE OFFICER
CHARAIDEO ZILLA PARISHAD
SONARI
P.O. AND P.S. SONARI
DIST. CHARAIDEO
ASSAM
PIN-785690.
10:THE BLOCK DEVELOPMENT OFFICER
SAPEKHATI DEVELOPMENT BLOCK
DIST. CHARAIDEO
ASSAM
PIN-785692.
11:THE GAON PANCHAYAT SECRETARY
LONGPATIA GAON PANCHAYAT
P.O. LONGPATIA
P.S. SONARI
DIST. CHARAIDEO
ASSAM
PIN-785692.
Advocate for the Petitioner : MR. M KALITA
Advocate for the Respondent : SC
PNRD
Linked Case : WP(C) 8354/2019
1:EMISA BEGUM AND 10 ORS.
EX- PRESIDENT OF 1 KHALISABHITA GAON PANCHAYAT
W/O- MAHAR ALI
VILL- DAPKARVITA
P.O. KHALISABHITA
P.S. LAKHIPUR
Page No.# 85/204
DIST- GOALPARA (ASSAM)
PIN- 783330.
2: RAHMAN ALI
EX-VICE PRESIDENT OF 1 KHALISABHITA GAON PANCHAYAT
S/O- AKKAS ALI
VILL. CHARALJHAR
P.O. KHALISABHITA
P.S. LAKHIPUR
DIST. GOALPARA (ASSAM)
PIN- 783330.
3: SHUBRATA SAHA
EX-MEMBER OF NO. 9 KHALISABHITA MUSLIMPARA (KA) UNIT
KHALISABHITA G.P.
S/O- RAGHU SAHA
VILL- KHALISABHITA MUSLIMPARA
P.O. KHALISABHITA
P.S. LAKHIPUR
DIST. GOALPARA (ASSAM)
PIN- 783330.
4: SAMSUN NAHAR BIBI
EX-MEMBER OF NO. 4 BHIMKHOJ (KHA) UNIT
KHALISABHITA G.P.
W/O- ABDUL AZIZ
VILL. BHIMKHOJ PT. II
P.O. KHALISABHITA
P.S. LAKHIPUR
DIST. GOALPARA (ASSAM)
PIN- 783330.
5: SANOARUL ISLAM
EX-MEMBER OF NO. 7 KATLAMARI UNIT
KHALISABHITA G.P.
S/O- SADIR RAHMAN
VILL- KATLAMARI
P.O. KHALISABHITA
P.S. LAKHIPUR
DIST. GOALPARA (ASSAM)
PIN- 783330.
6: MONOWARA BEGUM
EX-MEMBER OF NO. 3 BHIMKHOJ (KA) UNIT
KHALISABHITA G.P.
W/O- ABIJUL RAHMAN
VILL- BHIMKHOJ PT. I
P.O. KHALISABHITA
Page No.# 86/204
P.S. LAKHIPUR
DIST. GOALPARA (ASSAM)
PIN- 783330.
7: ALEN CH. DAS
EX-MEMBER OF NO. 1 KHALISABHITA HINDUPARA UNIT
KHALISABHITA G.P.
S/O- BIRANDI CH. DAS
VILL. KHALISABHITA HINDUPARA
P.O. KHALISABHITA
P.S. LAKHIPUR
DIST. GOALPARA (ASSAM)
PIN- 783330.
8: MOKLESUR RAHMAN
EX-MEMBER OF NO. 10 KHALISABHITA MUSLIMPARA (KHA) UNIT
KHALISABHITA G.P.
S/O- MISIR UDDIN
VILL. KHALISABHITA MUSLIMPARA
P.O. KHALISABHITA
P.S. LAKHIPUR
DIST. GOALPARA (ASSAM)
PIN- 783330.
9: SOMINA BIBI
EX-MEMBER OF NO. 5 BHERBHERI UNIT
KHALISABHITA G.P.
W/O- FAZAL HOQUE
VILL. BHERBHERI
P.O. KHALISABHITA
P.S. LAKHIPUR
DIST. GOALPARA (ASSAM)
PIN- 783330.
10: MONZILA BEGUM
EX-MEMBER OF NO. 2 SATISIA KHAMAR
KHALISABHITA G.P.
W/O- SHAHAJAMAL HOQUE
VILL. SATISA KHAMAR
P.O. KHALISABHITA
P.S. LAKHIPUR
DIST. GOALPARA (ASSAM)
PIN- 783330.
11: MONOWARA KHATUN
EX-MEMBER OF NO. 8 DAPKARBHITA UNIT
KHALISABHITA G.P.
W/O- NASIR ALI
Page No.# 87/204
VILL- DAPKARVITA
P.O. KHALISABHITA
P.S. LAKHIPUR
DIST. GOALPARA (ASSAM)
PIN- 783330.
VERSUS
1:THE STATE OF ASSAM AND 6 ORS.
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
PANCHAYAT AND R.D. DEPTT.
DISPUR
GHY.-06.
2:THE COMMISSIONER TO THE GOVT. OF ASSAM
PANCHAYAT AND R.D. DEPTT.
JURIPAR
PANJABARI
GHY.-37.
3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GHY.-06.
4:THE DY. COMMISSIONER
GOALPARA
ASSAM
PIN- 783101.
5:THE C.E.O.
GOALPARA ZILLA PARISHAD
DIST.- GOALPARA
ASSAM
PIN- 783101.
6:THE JALESWAR ANCHALIK PANCHAYAT
REP. BY THE EXECUTIVE OFFICER-CUM-B.D.O.
JALESWAR DEVELOPMENT BLOCK
P.O. KATARIHARA
P.S. LAKHIPUR
DIST- GOALPARA
ASSAM. PIN- 783132.
7:THE KHALISABHITA GAON PANCHAYAT
REP. BY ITS SECY.
KHALISABHITA GAON PANCHAYAT UNDER JALESWAR ANCHALIK
PANCHAYAT
JALESWAR
Page No.# 88/204
P.O. KHALISABHITA
P.S. LAKHIPUR
DIST. GOALPARA
ASSAM. PIN- 783132.
Advocate for the Petitioner : MR. A F N U MOLLAH
Advocate for the Respondent : SC
PNRD
Linked Case : WP(C) 9215/2019
1:RUPJYOTI MOUT AND 84 ORS.
C/O- DULESWAR MOUT
R/O- VILL- BAGHCHU MOUT
P.O- BAGHCHU MOUT
PIN- 785697
DIST- SIVASAGAR
ASSAM
2: DIMBA BORA
C/O- RUPESWAR BORA
R/O- VILL- BAKSHU KATOKI KUCH
P.O- DHITAI PUKHURI
PIN- 785640
DIST- SIVASAGAR
ASSAM
3: MRINALI GOGOI
C/O- LAKHI NATH GOGOI
R/O- BAKSHU KHALUA GAON
P.O- BAGCHU MOUT
PIN- 785697
DIST- SIVASAGAR
ASSAM
4: AMIYA MOWPIA
C/O- KUMUD MOWRIA
R/O- BAKCHU MOWPIA GAON
P.O- BAGCHU MOUT
PIN- 785697
DIST- SIVASAGAR
ASSAM
5: RAJEN HANDIQUE
S/O- LATE ARUN HANDIQUE
R/O- BAGCHU MOUT VILLAGE
Page No.# 89/204
P.O- BAGCHU MOUT
PIN- 785697
DIST- SIVASAGAR
ASSAM
6: KHAGEN ROVI
S/O- LATE SUNARAM ROVI
R/O- VILL- TAMILIPUKHURI
P.O- MITHAPUKHURI
PIN- 785697
DIST- SIVASAGAR
ASSAM
7: HIRUMONI BARUAH
C/O- DEBA BARUAH
R/O- VADHARA KRISHI PAM
P.O- BHADHARA
PIN- 785701
DIST- SIVASAGAR
ASSAM
8: MINU CHETIA
W/O- PUNEN CHETIA
R/O- DIMUL VILLAGE
P.O- DHITAI PUKHURI
PIN- 785640
DIST- SIVASAGAR
ASSAM
9: RITA MONI KONWAR
C/O- PRAFULLA KONWAR
R/O- 1 NO. KAKAJAN KONWAR GAON
P.O- DHITAI PUKHURI
PIN- 785640
DIST- SIVASAGAR
ASSAN
10: PRADIP HAZARIKA
S/O- LATE NABA HAZARIKA
R/O- KHALUA VILLAGE
P.O- KHALUA
PIN- 785701
DIST- SIVASAGAR
ASSAM
11: PROMUD KONWAR
R/O- BHADHARA VILLAGE
P.O- BHADARA
Page No.# 90/204
PIN- 785701
DIST- SIVASAGAR
ASSAM
12: BIPUL BARUAH
S/O- LATE LUHIT BARUAH
R/O- JATHIPATIA MORAN VILLAGE
P.O- DAYACHARIALI
PIN- 785701
DIST- SIVASAGAR
ASSAM
13: PRANAB CHETIA
S/O- LATE GIRIDHAR CHETIA
R/O- LONGKAK VILLAGE
P.O- PANIBIL
PIN- 785685
DIST- SIVASAGAR
ASSAM
14: PRITI DUARA
S/O- MUNIN DUARAH
R/O- SUNPURA GOHAIN VILLAGE
P.O- NAGAGAON
PIN- 785701
DIST- SIVASAGAR
ASSAM
15: AUBEDA BEGUM
C/O- ABDUL KADIR
R/O- VILL SUNPURA HABI
P.O- NAGAGAON
PIN- 785701
DIST- SIVASAGAR
ASSAM
16: PUTUL CHETIA
S/O- LATE JUGEN CHETIA
R/O- DHEKARI VILLAGE
P.O- DAYA CHARIALI
PIN- 785701
DIST- SIVASAGAR
ASSAM
17: MAHENDRA GOGOI
S/O- SOMESWAR GOGOI
R/O- LATUM VILLAGE
P.O- DAYACHARIALI
Page No.# 91/204
PIN- 785701
DIST- SIVASAGAR
ASSAM
18: KRISHNA BARUAH
C/O- LATE BUDHESWAR BARUAH
R/O- JATHIPATIA MORAN VILLAGE
P.O- DAYACHARIALI
PIN- 785701
DIST- SIVASAGAR
ASSAM
19: PARAMA CHUTIA
S/O- SRI RAMESWAR CHUTIA
R/O- HAHCHARA
KUJIBALI
P.O- HAHCHARA
PIN- 785701
DIST- SIVASAGAR
ASSAM
20: SABITRI PHUKON
R/O- CHULKARA LEBANG VILLAGE
P.O- DAYACHARIALI
PIN- 785701
DIST- SIVASAGAR
ASSAM
21: MONISHA CHETIA
S/O- DILIP KUMAR CHETIA
R/O- HAHCHARA CHETIA GAON
P.O- KUJIBIL
PIN- 785701
DIST- SIVASAGAR
ASSAM
22: JUNMONI GOGOI
C/O- PABITRA GOGOI
R/O- MOIRAMORA HANDIQUE GAON
P.O- NAGA GAON
PIN- 785701
DIST- SIVASAGAR
ASSAM
23: ANIMA KONWAR
R/O- BORBORUAH MOIDAN (LAKWA)
P.O- LAKWA
PIN- 785686
Page No.# 92/204
DIST- SIVASAGAR
ASSAM
24: PRANATI CHETIA
W/O- PRASANTA CHETIA
R/O- DIHINGIA KONWAR GAON
P.O- LAKWA
PIN- 785686
DIST- SIVASAGAR
ASSAM
25: ARUN RAJKONWAR
R/O- LATE PODESWAR RAJKHOWAR
R/O- LAKWA MOHAN DEODHAI GAON
P.O- LAKWA
PIN- 785686
DIST- SIVASAGAR
ASSAM
26: NOOR RAHMAN HAZARIKA
S/O- LATE MAHABUB ROHMAN HAZARIKA
R/O- LAKWA DIHINGIA KONWAR GAON
P.O- LAKWA
PIN- 785686
DIST- SIVASAGAR
ASSAM
27: MRIDULA GOGOI
W/O- PUTU GOGOI
R/O- LAKWA BORBORUAH MOIDUM TIPUMIA GAON
WARD NO.1
P.O- LAKWA
PIN- 785686
DIST- SIVASAGAR
ASSAM
28: NITUMONI KONWAR
W/O- BIPUL KONWAR
R/O- BORBARUAH MOIDAN GHURACHURA
P.O- LAKWA
PIN- 785686
DIST- SIVASAGAR
ASSAM
29: BINDIA BAURI
W/O- MAHESWAR BAURI
R/O- LAKWA BAGAN
P.O- LAKWA
Page No.# 93/204
PIN- 785686
DIST- SIVASAGAR
ASSAM
30: LILA CHETIA
D/O- INDESWAR CHETIA
R/O- VILL BORKALA
P.O- SIMALUGURI
PIN- 785686
DIST- SIVASAGAR
ASSAM
31: IBEM DEVI
W/O- LAKSHI SINGH
R/O- LAKWA BAGAN
P.O- SIMALUGURI
PIN- 785686
DIST- SIVASAGAR
ASSAM
32: JUGA KONWAR
D/O- KAMAL KONWAR
R/O- VILL- RAMUGAON
P.O- SIMALUGURI
PIN- 785686
DIST- SIVASAGAR
ASSAM
33: DASUMATI DEVI
W/O- SUBIR SINGH
R/O- BORKALA GAON
P.O- GARGAON
PIN- 785685
DIST- SIVASAGAR
ASSAM
34: ANUP KHANIKAR
S/O- PHULESWAR KHANIKAR
R/O- NAHAR ALI KHANIKAR GAON
P.O- GARGAON
PIN- 785685
DIST- SIVASAGAR
ASSAM
35: GUNJA BORAH
S/O- LATE SUBUDH CH BORAH
R/O- VILL- KATHPAR
P.O- BANMUKH
Page No.# 94/204
PIN- 785663
DIST- SIVASAGAR
ASSAM
36: GHANA KAT GOGOI
C/O- JITEN GOGOI
R/O- VILL- KATHPAR
P.O- BANMUKH
PIN- 785663
DIST- SIVASAGAR
ASSAM
37: MAHAMMAD ALI
S/O- LATE LALBABA ALI
R/O- VILL- KATHPAR
P.O- BANMUKH
PIN- 785663
DIST- SIVASAGAR
ASSAM
38: BIPUL CH GOGOI
S/O- LATE DIPEDHAR GOGOI
R/O- GOHAIN GAON
P.O- BANMUKH
PIN- 785663
DIST- SIVASAGAR
ASSAM
39: PAPORI CHUTIA
C/O- SRI PORESH CHUTIA
R/O- VILL- BANMUKH CHUTIA GAON
P.O- BANMUKH
PIN- 785663
DIST- SIVASAGAR
ASSAM
40: RUPALI CHUTIA
C/O- SRI JITEN CHUTIA
R/O- VILL- BANMUKH DIHINGIA
P.O- JOYRAPAR
PIN- 785697
DIST- SIVASAGAR
ASSAM
41: RUPA CHUTIA
C/O- SRI DIPAK CHUTIA
R/O- VILL- BANMUKH DIHINGIA
P.O- JOYRARPAR
Page No.# 95/204
PIN- 785697
DIST- SIVASAGAR
ASSAM
42: MADAN CHUTIA
C/O- SRI SARU CHUTIA
R/O- VILL- KATHPAR
P.O- BANMUKH
PIN-
DIST- SIVASAGAR
ASSAM
43: LAKHI GOGOI
W/O- SRI AJIT GOGOI
R/O- VILL- DHUPABORIA
P.O- PANBECHA
PIN- 785663
DIST- SIVASAGAR
ASSAM
44: MUKUNDA CHANGMAI
S/O- LATE TILOK CHANGMAI
R/O- VILL- PANBECHA
PIN- 785663
DIST- SIVASAGAR
ASSAM
45: LACHIT BORPATRA GOHAIN
S/O- LATE KULADHAR BORPATRAGOHAIN
R/O- VILL- DHUPABARIA
P.O- PANBECHA
PIN- 785663
DIST- SIVASAGAR
ASSAM
46: RANJIT MAHANTA
S/O- LATE HEMADHAR MAHANTA
R/O- VILL- LORAPUTA
P.O- CHENIMORA
PIN- 785663
DIST- SIVASAGAR
ASSAM
47: GANESH DAS
S/O- SRI SUREN DAS
R/O- DORIKA KAIBORRTO VILLAGE
P.O- PANIBIL
PIN- 785685
Page No.# 96/204
DIST- SIVASAGAR
ASSAM
48: JINU DUTTA
W/O- SRI SUNIL DUTTA
R/O- BHUTORBARI
P.O- MOUT GAON
PIN- 785686
DIST- SIVASAGAR
ASSAM
49: MULESWAR PATOR
S/O- LATE PUWAL PATOR
R/O- 1 NO. KONWAR GAON
P.O- MOUT GAON
PIN- 785686
DIST- SIVASAGAR
ASSAM
50: NIRU GOGOI
W/O- SRI DILIP GOGOI
R/O- 1 NO. KONWAR GAON
P.O- MOUT GAON
PIN- 785686
DIST- SIVASAGAR
ASSAM
51: AMIYA HAZARIKA
W/O- SRI KANKESWAR HAZRIKA
R/O- VILL- LUMPURIA
P.O- SILASAKU
PIN- 785686
DIST- SIVASAGAR
ASSAM
52: AMIT SUVI
S/O- LATE MEGHU SURI
R/O- VILL- RAJABARI TE
P.O- SILAKUTI
PIN- 785698
DIST- SIVASAGAR
ASSAM
53: JUNU DUTTA
W/O- SRI GUBIN CH DUTTA
R/O- VILL- BHAJONI
P.O- DHITAIPUKHURI
Page No.# 97/204
PIN- 785685
DIST- SIVASAGAR
ASSAM
54: MONUJ SAIKIA
S/O- SRI DEBA SAIKIA
R/O- VILL- PANIBIL GUMUTHA
P.O- PANIBIL
PIN- 785685
DIST- SIVASAGAR
ASSAM
55: PRONAB KUCH
S/O- LATE BHUDAN KUCH
R/O- VILL BHAKAT GAON
P.O- DHITAIPUKHURI
PIN- 785685
DIST- SIVASAGAR
ASSAM
56: RASHMI BURAGOHAI
W/O- SRI TAPAN BURAGOHAIN
R/O- VILL- PANIBIL
P.O- PANIBIL
PIN- 785685
DIST- SIVASAGAR
ASSAM
57: AMIYA HAZARIKA
W/O- SRI BIREN HAZARIKA
R/O- VILL DIGHOL PACHI
P.O- SILAKUTI
PIN- 785689
DIST- SIVASAGAR
ASSAM
58: KIRAN CHETIA
C/O- LATE DIMBA CHETIA
R/O- BETBARI NO.2 KONWAR GAON
P.O- BETBARI
PIN- 785640
DIST- SIVASAGAR
ASSAM
59: JYOTIMONI GOGOI
C/O- SRI GAJEN GOGOI GOGOI
R/O- VILL NIMAIJAN
P.O- BHADHARA
Page No.# 98/204
PIN- 785701
60: ATUL GOGOI
C/O- SRI PADMESWAR GOGOI
R/O- VILL- NIMAIJAN
P.O- BHADHARA
PIN- 785701
DIST- SIVASAGAR
ASSAM
61: SUSIL GOGOI
S/O- ABANI GOGOI
R/O- VILL- BETBARI BARPATRA GAON
P.O- MITHAPUKHURI
PIN- 785697
DIST- SIVASAGAR
ASSAM
62: DUDUMONI KONWAR
C/O- DEBESWAR KONWAR
R/O- BETBARI NO.2 KONWAR GAON
P.O- MITHAPUKHURI
PIN- 785697
DIST- SIVASAGAR
ASSAM
63: KONCHENG GOGOI
C/O- LATE JIBA GOGOI
R/O- BETBARI NO.2 KONWAR GAON
P.O- MITHAPUKHURI
PIN- 785697
DIST- SIVASAGAR
ASSAM
64: REKHA CHETIA
C/O- TOPIN CHETIA
R/O- VILL- BETBARI DEW GAON
P.O- MITHAPUKHURI
PIN- 785697
DIST- SIVASAGAR
ASSAM
65: RITAMONI PHUKAN
C/O- BIDYA PHUKAN
R/O- VILL- BETBARI DEW GAON
P.O- MITHAPUKHURI
PIN- 785697
DIST- SIVASAGAR
Page No.# 99/204
ASSAM
66: SWAPNALI BARPATRAGOHAIN
C/O- MR. BUDHA BARPATRA GOHAIN
R/O- VILL- BETBARI CHANGLIBARI
P.O- KENDUGURI
PIN- 785697
DIST- SIVASAGAR
ASSAM
67: FORIDA BEGUM
C/O- MD. ROUFUL HUSSAIN
R/O- VILL- BETBARI CHANGLAIBARI
P.O- KENDUGURI
PIN- 785697
DIST- SIVASAGAR
ASSAM
68: RANIMA GOGOI
W/O- LATE SUREN GOGOI
R/O- VILL- KHATAPATHAR NAMYIAL
P.O- NAMTIAL
PIN- 785701
DIST- SIVASAGAR
ASSAM
69: ANIMA BORAH
W/O- KUBID BORAH
R/O- VILL 2 NO. KHATAPATHAR
P.O- NAMTIAL
PIN- 785701
DIST- SIVASAGAR
ASSAM
70: HEMA GOGOI
S/O- LATE TUKHESWAR GOGOI
R/O- VILL- CHEREKAPAR HATIMURIA
P.O- CHEREKAPAR
PIN- 785701
DIST- SIVASAGAR
ASSAM
71: SWARNA HO
W/O- EDWARD HO
R/O- VILL- CHEREKAPAR HATIMURIA
P.O- CHEREKAPAR
PIN- 785701
DIST- SIVASAGAR
Page No.# 100/204
ASSAM
72: DIGANTA KONWAR
S/O- LATE DURGESWAR KONWAR
R/O- VILL- CHEREKAPAR KHETWA
P.O- CHEREKAPAR
PIN- 785701
DIST- SIVASAGAR
ASSAM
73: BHANU CHETIA
W/O- SRI GIRISH CHETIA
R/O- CHANGMAI GAON
P.O- HAHCHARA KUJIBIL
PIN- 785701
DIST- SIVASAGAR
ASSAM
74: RANJANA BURAGOHAIN
W/O- SRI SAILENDRA BURAGOHAIN
R/O- RAILUNG CHETIA VILLAGE
P.O- HAHCHARA
PIN- 785701
DIST- SIVASAGAR
ASSAM
75: HIRA CHETIA
W/O- JITEN CHETIA
R/O- RAILUNG CHETIA VILLAGE
P.O- HAHCHARA
PIN- 785701
DIST- SIVASAGAR
ASSAM
76: ARUN BHARALI
C/O- LATE HARA KT BHARALI
R/O- VILL- KOPOWTING
P.O- BARHOITING
PIN- 785697
DIST- SIVASAGAR
ASSAM
77: ANULATA PANGING
W/O- BUDHESWAR PANGING
R/O- VILL- DIGHAL DANI ALI JULATUP
P.O- DEMOWMUKH
PIN- 785663
DIST- SIVASAGAR
Page No.# 101/204
ASSAM
78: SAHANA BEGUM
W/O- MD. TAHAIR ALI
R/O- VILL- DEMOWMUKH
P.O- DEMOWMUKH
PIN- 785663
DIST- SIVASAGAR
ASSAM
79: KHAGEN GOGOI
S/O- LATE CHENIRAM GOGOI
R/O- VILL- NO.2 MOTHADANG
P.O- DEMOWMUKH
PIN- 785663
DIST- SIVASAGAR
ASSAM
80: ANIL DAS
S/O- SRI RAMPOD DAS
R/O- VILL NO.2 CHAULKARA
P.O- AKHOIPUTIA VILLAGE
PIN- 785697
DIST- SIVASAGAR
ASSAM
81: BULUMONIN CHUTIA
C/O- ARUN CHUTIA
R/O- VILL- BARHAITING
P.O- BARHOITING
PIN- 785697
DIST- SIVASAGAR
ASSAM
82: ABANI DUARAH
C/O- TARA NATH DUARAH
R/O- VILL- BARHAITING
P.O- BARHOITING
PIN- 785697
DIST- SIVASAGAR
ASSAM
83: SUREYA BEGUM
C/O- MD. KOMONUDDIN
R/O- VILL- DIGHAL DARIALI
P.O- DENOWMUKH
PIN- 785663
DIST- SIVASAGAR
Page No.# 102/204
ASSAM
84: MANISHI GOHAIN
C/O- DILIP GOGOI
R/O- VILL- BARHAITING
P.O- AKHOIPHUTIA
PIN- 785697
DIST- SIVASAGAR
ASSAM
85: MD. DHANBABA ALI
C/O- PHUKON ALI
R/O- VILL- DEMOWMUKH
P.O- DEMOWMUKH
PIN- 785663
DIST- SIVASAGAR
ASSAM
VERSUS
1:THE STATE OF ASSAM AND 5 ORS
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT
DISPUR
GUWAHATI- 781006
2:THE COMMISSIONER TO THE GOVT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT
PANJABARI
GUWAHATI- 781037
3:THE COMMISSIONER AND SECRETARY
TO THE GOVT OF ASSAM
FINANCE DEPTT
DISPUR
GUWAHATI- 781006
4:THE DEPUTY COMMISSIONER
SIVASAGAR
PIN- 785640
DIST- SIVASAGAR
ASSAM
5:THE CEO
SIVASAGAR ZILLA PARISHAD
SIVASAGAR
PIN- 785640
DIST- SIVASAGAR
ASSAM
Page No.# 103/204
6:THE BDO
SIVASAGAR DEVELOPMENT BLOCK
P.O- SIVASAGAR
PIN- 785640
DIST- SIVASAGAR
ASSAM
Advocate for the Petitioner : MR. P HAZARIKA
Advocate for the Respondent : GA
ASSAM
Linked Case : WP(C) 8685/2019
1:GOFUR ALI AND 10 ORS.
EX-PRESIDENT OF 3 GOSSAIDUBI GAON PANCHAYAT
S/O- LT NIAMAT ALI ZOTDAR
VILL- GOSSAIDUBI HINDUPARA
P.O. GOURNAGAR
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783132
2: JOBEDA KHATUN
EX-VICE-PRESIDENT OF 3 GOSSAIDUBI GAON PANCHAYAT
W/O- ABDUL ZABBAR
VILL- GOSSAIDUBI MUSLIMPARA
P.O. GOURNAGAR
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783132
3: SANOWAR KHANDAKAR
EX-MEMBER OF NO 6 DHARAI (KA) UNIT
GOSSAIDUBI G.P.
S/O- ABDUL BATEN KHANDAKAR
VILL- DHARAI
P.O. DHARAI
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783132
4: MONOWAR ALI
EX-MEMBER OF NO 7 DHARAI (KHA) UNIT
GOSSAIDUBI G.P.
S/O- LT KADAM ALI
Page No.# 104/204
VILL- DHARAI (KHA)
P.O. DHARAI
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783132
5: TAHIRON BIBI
EX-MEMBER OF NO 5 HARAUAFUTA UNIT
GOSSAIDUBI G.P.
W/O- ALAL UDDIN
VILL- HARAUAFUTA
P.O. DHARAI
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783132
6: CHANDRA BHANU BIBI
EX-MEMBER OF NO 3 GOSSAIDUBI HINDUPARA (GA) UNIT
GOSSAIDUBI G.P.
W/O- ZAMAT ALI
VILL- GOSSAIDUBI HINDUPARA
P.O. GOURNAGAR
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783132
7: AZIBAR RAHMAN
EX-MEMBER OF NO 1 GOSSAIDUBI HINDUPARA (KA) UNIT
GOSSAIDUBI G.P.
S/O- TAMSER ALI
VILL- GOSSAIDUBI HINDUPARA
P.O. GOURNAGAR
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783132
8: AYESHA KHATUN
EX-MEMBER OF NO 2 GOSSAIDUBI HINDUPARA (KHA) UNIT
GOSSAIDUBI G.P.
W/O- MAFIJUL HOQUE
VILL- GOSSAIDUBI HINDUPARA
P.O. GOURNAGAR
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783132
9: EJOB ALI
EX-MEMBER OF NO 9 BAUSHATARI (KHA) UNIT
Page No.# 105/204
GOSSAIDUBI G.P.
S/O- NAYMUDDIN
VILL- BAUSHATARI
P.O. DHUMERGHAT
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783330
10: BAHADUR ALI
EX-MEMBER OF NO 10 BAUSHATARI (GA) UNIT
GOSSAIDUBI G.P.
S/O- SAYED ALI
VILL- BAUSHATARI
P.O. DHUMERGHAT
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783330
11: REBOTI BALA DEVI
EX-MEMBER OF NO 8 BAUSHATARI (KA) UNIT
GOSSAIDUBI G.P.
W/O- BANIJYA KUMAR BARMAN
VILL- BAUSHATARI
P.O. DHUMERGHAT
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783330
VERSUS
1:THE STATE OF ASSAM AND 6 ORS.
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
DISPUR
GHY-06
2:THE COMM. TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
JURIPAR
PANJABARI
GHY-37
3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GHY-06
4:THE DY. COMMISSIONER
GOALPARA
Page No.# 106/204
ASSAM
PIN- 783101
5:THE CHIEF EXECUTIVE OFFICER
GOALPARA ZILLA PARISHAD
DIST- GOALPARA
ASSAM
PIN- 783101
6:THE JALESWAR ANCHALIK PANCHAYAT
REP. BY THE EXECUTIVE OFFICER-CUM-BLOCK DEVELOPMENT OFFICER
JALESWAR DEVELOPMENT BLOCK
P.O. KATARIHARA
P.S. LAKHIPUR
DIST- GOALPARA
ASSAM
PIN- 783132
7:THE 4 GOSSAIDUBI GAON PANCHAYAT
REP. BY THE SECY.
GOSSAIDUBI GAON PANCHAYAT UNDER JALESWAR ANCHALIK
PANCHAYAT
JALESWAR
P.O. GOURNAGAR
P.S. LAKHIPUR
DIST- GOALPARA
ASSAM
PIN- 783132
Advocate for the Petitioner : MR. A F N U MOLLAH
Advocate for the Respondent : MR. A ROY (SC PNRD)
Linked Case : WP(C) 8719/2019
1:UREN GOYARI AND 16 ORS.
S/O- LT. CHIKAN BORO
R/O- VILL. KAIMARI
P.O. BOKO
P.S. BOKO
DIST. KAMRUP
ASSAM. PIN CODE- 781123 ( ELECTED AS A.P. MEMBER OF 10 NO. DAKHIN
BOKO GAON PANCHAYAT.).
2: PABITRA KUMAR DAS
S/O- LT. BRAJEN CHANDRA DAS
R/O- VILL. DILINGA
Page No.# 107/204
P.O. SINGRA
P.S. BOKO
DIST. KAMRUP
ASSAM. PIN- 781135. (ELECTED A.P. MEMBER OF 71 NO. PUB BEKELI G.P.).
3: CHINMOY CHOUDHURY
S/O- UDHAB CHOUDHURY
R/O- VILL. BHECUWA
P.O. BHALUKGHATA
P.S. BOKO
DIST. KAMRUP
ASSAM. ( ELECTED A.P. MEMBER OF 10 NO. UTTAR BOKO G.P.).
4: NUREJA BEGUM
W/O AFTAB ALI
R/O VILL. GHILABARI
P.O. DAMALSAS
P.S. BOKO
PIN - 781135
DIST. KAMRUP
ASSAM. (ELECTED A.P. MEMBER OF 72 NO. UTTAR BEKELI G.P.).
5: DHANESWAR BAYAN
S/O- LT. LANGKESWAR BAYAN
R/O. VILL. SAMARIA SATRA
P.O. CHAMARIA
PIN- 781136
P.S. BOKO
DIST. KAMRUP
ASSAM.(ELECTED A.P. MEMBER OF 48 NO. CHAMARIA G.P.).
6: DILBOR HUSSAIN
S/O- HAJEAT ALI
R/O- VILL. JAUKATA
P.O. DEKASANG
P.S. BOKO
DIST. KAMRUP
ASSAM.(ELECTED A.P. MEMBER OF 52 NO. KISMAT KATHMI G.P.).
7: KOHINUR BEGUM
W/O- ANOWAR HUSSAIN
R/O- VILL. AND P.O. TUPAMARI
P.S. BOKO
DIST. KAMRUP
ASSAM. ( ELECTED A.P. MEMBER OF 45 NO. TUPAMARI G.P.).
8: DEWAN ALI
S/O LT. BAIZUDDIN
Page No.# 108/204
R/O VILL. 3 NO. DAKHIN RANGAPANI
P.O. BADLA BAZAR
P.S. BOKO
DIST. KAMRUP
ASSAM. PIN 781136. ( ELECTED AP MEMBER OF 46 NO. RANGAPANI G.P. )
9: ABDUL KARIM
S/O LT. ABDUL JABBAR
R/O VILL. AND P.O. JAMLAI
P.S. NAGARBERA
DIST. KAMRUP
ASSAM. PIN 781127 ( ELECTED AP MEMBER OF 42 NO. JAMLAI
KALYANPUR G.P.).
10: MRIDULA KALITA
D/O NABIN CHANDRA DUTTA
R/O. VILL. AND P.O. MANDIRA
P.S. BOKO
DIST. KAMRUP
ASSAM. PIN 781136. ( ELECTED AP MEMBER OF 43 NO. HEKRA JOGIPARA
GP).
11: REJINA BIBI
W/O RIYAJUDDIN AHMED
R/O. VILL. NAKELI
P.O. AND P.S. BOKO
DIST. KAMRUP
ASSAM. PIN 781135. ( ELECTED AP MEMBER OF 49 NO. TRILOCHAN GP).
12: MOFIDA KHATUN
W/O BILLAL HUSSAIN
R/O. VILL. SARU AARIKATI
P.O. AND P.S. BOKO
DIST. KAMRUP
ASSAM. PIN 781136. ( ELECTED AP MEMBER OF 51 NO. MAHTOLI GP) .
13: RAFIDA BEGUM
W/O ABU MATALEB
R/O VILL. RAUMARI
P.O. MAHTOLI
P.S. BOKO
DIST. KAMRUP
ASSAM. PIN- 781136 (ELECTED AP MEMBER OF 50 NO. SONTOLI
CHADHURIPAM)
14: ALIWARA BEGUM
W/O ASHRAW ALI
R/O VILL. MANDIRA
Page No.# 109/204
P.O. AND P.S. BOKO
DIST. KAMRUP
ASSAM. PIN 781127 ( ELECTED AP MEMBER OF 41 NO PIJUPARA GP).
15: KALYAN BISWAS
S/O KARTIK BISWAS
R/O VILL. PUTHIMARI
P.O. AND P.S. BOKO
DIST. KAMRUP
ASSAM. PIN ( ELECTED AP MEMBER OF 47 NO. BOMONBARI GP).
16: PURNANANDA KALITA
S/O LT. JAY CHANDRA KALITA
R/O VILL.
P.O. AND P.S. NAGARBERA
DIST. KAMRUP
ASSAM. PIN 781127. ( ELECTED AP MEMBER OF 40 N. NAGARBERA GP).
17: FAZIDA BEGUM
W/O SURAT ZAMAL
R/O VILL. KISMAT KATHMI
P. DEKACHANG
P.S. BOKO
DIST. KAMRUP
ASSAM.781136. ( ELECTED AP MEMBER OF 52 NO. KISMAT KATHMI GP).
VERSUS
1:THE STATE OF ASSAM AND 23 ORS.
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
DISPUR
GHY.-06.
2:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GHY.-06.
3:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
ASSAM
JURIPAR
PANJABARI
GHY.-37.
4:THE DY. COMMISSIONER
KAMRUP (RURAL)
AMINGAON
Page No.# 110/204
ASSAM
PIN- 781031.
5:THE C.E.O.
ZILLA PARISHAD
KAMRUP(RURAL)
PIN- 781123.
6:THE B.D.O.
NO. 1 BOKO DEVELOPMENT BLOCK
KAMRUP
PIN- 781123.
7:THE B.D.O.
NO. 2 CHAMARIA DEVELOPMENT BLOCK
KAMRUP
PIN- 781123.
8:THE SECY.
NO. 10 DAKHIN BOKO GAON PANCHAYAT
P.O. AND P.S. BOKO
BLOCK- NO. 1 BOKO
DIST. KAMRUP
ASSAM
PIN- 781123.
9:THE SECY.
71 NO. PUB BEKELI G.P.
P.S. BOKO
BLOCK - NO. 1 BOKO
DIST. KAMRUP
ASSAM
PIN- 781135.
10:THE SECY.
NO. 10 UTTAR BOKO G.P.
P.O. AND P.S. BOKO
BLOCK - NO. 1 BOKO
DIST. KAMRUP
ASSAM
PIN- 781135.
11:THE SECY.
72 NO. UTTAR BEKELI G.P.
P.S. BOKO
BLOCK - NO. 1 BOKO
DIST. KAMRUP
ASSAM
Page No.# 111/204
PIN- 781135.
12:THE SECY.
48 NO. CHAMMARIA PANCHAYAT
P.S. BOKO
BLOCK NO. 2 CHHAMARIA
NAGARBHERA
DIST. KAMRUP
ASSAM
PIN- 781135.
13:THE SECY.
52 NO. KISMAT KATMI PANCHAYAT
P.O. DEKACHANG
P.S. BOKO
BLOCK NO. 2 CHHAMARIA
NAGARBHERA
DIST. KAMRUP
ASSAM
PIN- 781135.
14:THE SECY.
45 NO. TUPAMARI GAON PANCHAYAT
P.O. TUPAMARI
P.S. NAGARBERA
BLOCK NO. 2 CHHAMARIA
NAGARBHERA
DIST. KAMRUP
ASSAM
PIN- 781127.
15:THE SECY.
46 NO. RANGAPANI G.P.
P.O. BADLABAZAR
P.S. BOKO
BLOCK NO. 2 CHHAMARIA
NAGARBHERA
DIST. KAMRUP
ASSAM
PIN- 781136.
16:THE SECY.
42 NO. JAMLAI KALYANPUR G.P.
P.O. JAMLAI
P.S. NAGARBERA
BLOCK NO. 2 CHHAMARIA
NAGARBHERA
DIST. KAMRUP
Page No.# 112/204
ASSAM
PIN- 781127.
17:THE SECY.
43 NO. HEKRA JOGIPARA G.P.
P.O. MANDIRA
P.S. BOKO
BLOCK NO. 2 CHHAMARIA
NAGARBHERA
DIST. KAMRUP
ASSAM
PIN- 781127.
18:THE SECY.
42 NO. TRILOCHAN G.P.
P.O. AND P.S. BOKO
BLOCK NO. 2 CHHAMARIA
NAGARBHERA
DIST. KAMRUP
ASSAM
PIN- 781127.
19:THE SECY.
51 NO. MAHTLI G.P.
P.O. MAHTOLI
P.S. BOKO
BLOCK NO. 2 CHHAMARIA
NAGARBHERA
DIST. KAMRUP
ASSAM
PIN- 781136.
20:THE SECY.
50 NO. CHOUDHURY PAM G.P.
P.O. MAHTOLI
P.S. BOKO
BLOCK NO. 2 CHHAMARIA
NAGARBHERA
DIST. KAMRUP
ASSAM
PIN- 781136.
21:THE SECY.
41 NO. PIJUPARA G.P.
P.O. AND P.S. NAGARBERA
BLOCK NO. 2 CHHAMARIA
NAGARBHERA
DIST. KAMRUP
Page No.# 113/204
ASSAM
PIN- 781127.
22:THE SECY.
47 NO. BAMUNBARI G.P.
P.O. MALIBARI BAZAR
P.O. BOKO
BLOCK NO. 2 CHHAMARIA
NAGARBHERA
DIST. KAMRUP
ASSAM
PIN- 781136.
23:THE SECY.
NAGARBERA G.P.
P.O. AND P.S. NAGARBERA
BLOCK NO. 2 CHHAMARIA
NAGARBERA
DIST. KAMRUP
ASSAM
PIN- 781127.
24:THE SECY.
52 NO. KISMAT KATHMI G.P.
P.O. AND P.S. BOKO
BLOCK NO. 2 CHHAMARIA
NAGARBERA
DIST. KAMRUP
ASSAM
PIN- 781136.
Advocate for the Petitioner : MR F HAQUE
Advocate for the Respondent : SC
PNRD
Linked Case : WP(C) 8428/2019
1:BRAJA GOPAL PAUL AND 40 ORS.
S/O- BINOY PAUL
R/O- VILL. LALUK
P.O. LALUK
PIN- 784160
DIST.- LAKHIMPUR
ASSAM.
2: FATHEMA KHATUN
Page No.# 114/204
W/O- MD. RAFIQUL ISLAM
R/O- VILL. FATHEPUR
P.O. KUTUBPUR
PIN- 784161
DIST.- LAKHIMPUR
ASSAM .
3: ROHIMA BEGUM
D/O- LT. AINUL HAQUE
R/O- VILL. GOHAINDOLONI
P.O. BIHPURIA
PIN- 784161
DIST.- LAKHIMPUR
ASSAM.
4: MANORANJAN BISWAS
S/O- LT. DHANANJOY BISWAS
R/O- VILL. AND P.O. DONGIBIL
DIST.- LAKHIMPUR
ASSAM.
5: MD. ATIQUR ISLAM
S/O MD. HOSBONAT ALI
R/O- VILL. SANPUR BLOCK
P.O. SANPUR
DIST.- LAKHIMPUR
ASSAM.
6: NUR MOHAMMAD ALI
S/O- LT. NURUL ISLAM
R/O- VILL. BARCHALA NO. 1
P.O. BARCHALA
DIST.- LAKHIMPUR
ASSAM.
7: SMTI. SUPARNA DUTTA
C/O JOYDEB DUTTA
R/O- VILL. 1 NO. KARUNABARI
P.O. LALUK
PIN- 784160
DIST.- LAKHIMPUR
ASSAM.
8: SMTI. RENU SAIKIA
W/O- LT. DEBEN SAIKIA
R/O- BANGALMARA
P.O. ISLAM GAON
DIST.- LAKHIMPUR
Page No.# 115/204
ASSAM.
9: INDRAJIT HAZARIKA
C/O- GANESH HAZARIKA
R/O- VILL. BALIGAON
P.O. GABHARU TUNIJAN
PIN- 784160
DIST.- LAKHIMPUR
ASSAM.
10: JOY CHANDRA GOGOI
S/O- THANURAM GOGOI
R/O- BANGALMARA
P.O. ISLAM GAON
DIST.- LAKHIMPUR
ASSAM.
11: JUNUMONI BARUAH
W/O- SRI MINTU BARUAH
R/O 8/11 ANISHBARI
P.O. MERBIL
PIN- 784160
DIST.- LAKHIMPUR
ASSAM.
12: SMTI. PRATIMA BAILUNG
W/O- SRI APURBA HAZARIKA
R/O- VILL. MERBIL
P.O. MERBIL
PIN- 784160
DIST.- LAKHIMPUR
ASSAM.
13: RAMESH BHUYAN
S/O LT. DANDESWAR BHUYAN
R/O- NO. 1 BOGORI
P.O. MERBIL
PIN- 784160
DIST.- LAKHIMPUR
ASSAM.
14: BASANTA BORAH
S/O SRI NAGEN BORAH
R/O- VILL. PILKHANA PODUMONI
P.O. GABHARU TUNIJAN
DIST.- LAKHIMPUR
ASSAM.
Page No.# 116/204
15: NAZRUL ISLAM
S/O- AHMED ALI
R/O- ISLAMPUR BECHAPATTY
P.O. DHARMAPUR
PIN- 784160
DIST.- LAKHIMPUR
ASSAM.
16: MD. NIZAMUDDIN
S/O- MD. ALIM UDDIN
R/O- VILL. NADIKA
P.O. ISLAM GAON
DIST.- LAKHIMPUR
ASSAM.
17: MAMTAZ BEGUM
W/O- AZIZUR RAHMAN
R/O- VILL. KEYAMORA
P.O. BIHPURIA
PIN- 784161
DIST.- LAKHIMPUR
ASSAM.
18: GOBIN BORAH
S/O- SRI KHAGESWAR BORAH
R/O- VILL. DAKHIN OWAKAT
P.O. LALLUK
PIN- 784160
DIST.- LAKHIMPUR
ASSAM.
19: KHAGENDRA NATH SAIKIA
S/O LT. MANIK CHANDRA SAIKIA
R/O- VILL. PUKHURIPARIA
P.O. MORNOI KHORA
PIN- 787054
DIST.- LAKHIMPUR
ASSAM.
20: DILIP LAGASUNG
S/O- BUDHESWAR LAGASUNG
R/O- VILL. BODOTI
P.O. BODOTI
PIN- 784161
DIST.- LAKHIMPUR
ASSAM.
21: RIPA NEOG
Page No.# 117/204
W/O SRI ATUL NEOG
R/O- VILL. RAJBARI
P.O. BIHPURIA
PIN- 784161
DIST.- LAKHIMPUR
ASSAM.
22: GIRIMA DOLEY PEGU
W/O LT. LOHIT PEGU
R/O- VILL. DHUNAGURI
P.O. BAGHMARI
PIN- 784161
DIST.- LAKHIMPUR
ASSAM.
23: SUREN MILI
S/O- LT. BEDOL MILI
R/O- VILL. DHUNAGURI
P.O. BAGHMARI
PIN- 784161
DIST.- LAKHIMPUR
ASSAM.
24: JINU HAZARIKA
W/O- SRI TOSHESWAR HAZARIKA
R/O- VILL. MARICHA PATHAR
PO. BIHPURIA
PIN- 784161
DIST.- LAKHIMPUR
ASSAM.
25: DIPALI BORA DAS
W/O DANDI DAS
R/O VILL. NAHARATI
P.O. BAGHMARI
PIN- 784161
DIST.- LAKHIMPUR
ASSAM.
26: PURNIMA BORAH
W/O SRI NIRMAL BORAH
R/O- VILL. BORKATHANI
P.O. DHALPUR
PIN- 784165
DIST.- LAKHIMPUR
ASSAM.
27: NIRANJAN BORAH
Page No.# 118/204
S/O SRI NAREN BORAH
R/O VILL. BORPATHAR NO. 1
P.O. GOSAIBARI
PIN- 787033
DIST.- LAKHIMPUR
ASSAM.
28: RITAMONI SAIKIA
W/O SRI PALASH SAIKIA
R/O- VILL. DHALPUR
P.O. DHALPUR
PIN- 784165
DIST.- LAKHIMPUR
ASSAM.
29: ANAMIKA BARUAH MUDOI
W/O SRI ANIL MUDOI
R/O VILL. JORABARI
P.O. JORABARI
PIN- 784164
DIST.- LAKHIMPUR
ASSAM.
30: RATUL BANIA
S/O DRONESWAR BANIA
R/O VILL. NO. 1 HARMATI
P.O. NARAYANPUR
PIN- 784164
DIST.- LAKHIMPUR
ASSAM.
31: MADHAB KEOT
S/O LT. LAKHESWAR KEOT
R/O VILL. PANBARI
P.O. NARAYANPUR
PIN- 784164
DIST.- LAKHIMPUR
ASSAM.
32: KABUL BASUMATARY
S/O LT. RONGMON BASUMATARY
R/O VILL. NO. 2 DHEMAGARH
P.O DHEMAGARH
PIN- 784160
DIST.- LAKHIMPUR
ASSAM.
33: DEBABRAT SAIKIA
Page No.# 119/204
S/O SRI SUREN SAIKIA
R/O VILL. NO. 2 DHEMAGARH
P.O. DHEMAGARH
PIN- 784160
DIST.- LAKHIMPUR
ASSAM.
34: JONTI CHETIA
W/O SRI BIREN CHETIA
R/O VILL. 1 NO. BAHUPATHAR
P.O. MADHABPUR
PIN- 784160
DIST.- LAKHIMPUR
ASSAM.
35: MALIKA INGTI
W/O SRI NIREN INGTI
R/O VILL. NO. RAJGARH
P.O. RAJGARH
PIN- 787051
DIST.- LAKHIMPUR
ASSAM.
36: LILAWATI HATIBARUAH
W/O LT. GOPAL HATIBARUAH
R/O VILL. NO. 2 NIMURI
P.O. RONGATI
PIN- 787001
DIST.- LAKHIMPUR
ASSAM.
37: ROHILA DOLEY
D/O LATU MOLOKCHAN DOLEY
R/O- VILL DIKRONGMUKH
P.O. NARAYANPUR
PIN- 784164
DIST.- LAKHIMPUR
ASSAM.
38: DIPJYOTI HAZARIKA BARPATRA
W/O SRI LOHIT BARPATRA
R/O- VILL. GHAGORA
P.O. SIMALUGURI
PIN- 784165
DIST.- LAKHIMPUR
ASSAM.
39: BIJAYA BORA DEVI
Page No.# 120/204
W/O SRI RATUL SARMAH
R/O- VILL. 2 NO. MOTIA
P.O.- BHOPUR
PIN- 784164
DIST.- LAKHIMPUR
ASSAM.
40: BIREN DEWRI
S/O GOBALA SING DEVI
R/O- VILL. KASIKATA
P.O. BIHPURIA
PIN- 784161
DIST.- LAKHIMPUR
ASSAM.
41: JONMONI SAIKIA
W/O- SRI BALLAV SAIKIA
R/O- VILL. PHULBARI
P.O. PHULBARI
PIN- 787023
DIST.- LAKHIMPUR
ASSAM.
VERSUS
1:THE STATE OF ASSAM AND 8 ORS.
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
PANCHAYAT AND R.D. DEPTT.
DISPUR
GHY.-06.
2:THE COMMISSIONER TO THE GOVT. OF ASSAM
PANCHAYAT AND R.D. DEPTT
PANJABARI
GHY.-37.
3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
FINANCE DEPTT. DISPUR
GHY.-06.
4:THE DY. COMMISSIONER
LAKHIMPUR
NORTH LAKHIMPUR
PIN- 787001
DIST- LAKHIMPUR
ASSAM.
5:THE C.E.O.
LAKHIMPUR ZILLA PARISHAD
Page No.# 121/204
NORTH LAKHIMPUR
PIN- 787001
DIST.- LAKHIMPUR
ASSAM.
6:THE B.D.O.
KARUNABARI DEVELOPMENT BLOCK
P.O. LALUK
PIN- 784160
DIST.- LAKHIMPUR
ASSAM.
7:THE B.D.O.
BIHPURIA DEVELOPMENT BLOCK
P.O. BIHPURIA
PIN- 784161
DIST. LAKHIMPUR
ASSAM.
8:THE B.D.O.
NARAYANPUR DEVELOPMENT BLOCK
P.O.- NARAYANPUR
PIN- 784164
DIST. LAKHIMPUR
ASSAM.
9:THE B.D.O.
NOWBOICHA DEVELOPMENT BLOCK
P.O. NOWBOICHA
PIN- 787023
DIST- LAKHIMPUR
ASSAM.
Advocate for the Petitioner : MR. P HAZARIKA
Advocate for the Respondent : SC
PNRD
Linked Case : WP(C) 8788/2019
1:PROMILA BORAH AND 10 ORS.
W/O- SRI MAHENDRA BORAH
R/O- VILL- LEPHERA
P.O. SILASAKU
P.S. SIMALUGURI
DIST- SIVASAGAR
ASSAM
Page No.# 122/204
PIN- 785686
2: ARCHANA GOGOI
W/O- SRI BIPUL GOGOI
R/O- VILL- BACHA GAON
P.O. AND P.S. SIMALUGURI
DIST- SIVASAGAR
ASSAM
PIN- 785686
3: KUSUM SAIKIA
C/O- LT DEBEN SAIKIA
R/O- VILL- TIPOMIA TAIRAICHUK
P.O. SILASAKU
P.S. SIMALUGURI
DIST- SIVASAGAR
ASSAM
PIN- 785686
4: ARUNA BORAH
W/O- HOLIRAM BORAH
R/O- VILL- LEPHERA
P.O. SILASAKU
P.S. SIMALUGURI
DIST- SIVASAGAR
ASSAM
PIN- 785686
5: DEVA BORAH
S/O- SRI TANKESWAR BORAH
R/O- VILL- BOGARIGURI LUNPURIA GAON
P.O. ROMANI ALI
P.S. SIMALUGURI
DIST- SIVASAGAR
ASSAM
PIN- 785686
6: SANTI BORSAIKIA @ SANTI SAIKIA
W/O- SRI DURGA SAIKIA
R/O- VILL- HATIMURIA GAON
P.O. ROMANI ALI
P.S. SIMALUGURI
DIST- SIVASAGAR
ASSAM
PIN- 785686
7: JUN PHUKAN
W/O- SRI ADITYA PHUKAN
Page No.# 123/204
R/O- VILL- BHARALUA
P.O. ROMANI ALI
P.S. SIMALUGURI
DIST- SIVASAGAR
ASSAM
PIN- 785686
8: RULI BEGUM
W/O- NITUL HUSSAIN
R/O- VILL- TETELIGURI
P.O. AND P.S. SIMALUGURI
DIST- SIVASAGAR
ASSAM
PIN- 785686
9: UPEN CHETIA
S/O- LT CHIJANDA CHETIA
R/O- VILL- LUTHURI LIKSON GAON (BAILUNG GAON)
P.O. ROMANI ALI
P.S. SIMALUGURI
DIST- SIVASAGAR
ASSAM
PIN- 785686
10: BEDA SAIKIA
S/O- LT BHUBON SAIKIA
R/O- VILL- CHULADHARA GAON
P.O. ROMANI ALI
P.S. SIMOLUGURI
DIST- SIVASAGAR
ASSAM
PIN- 785686
11: JYOTI PHUKAN
W/O- LT ANANDA PHUKAN
R/O- VILL- BHARALUA GAON
P.O. ROMANI ALI
P.S. SIMALUGURI
DIST- SIVASAGAR
ASSAM
PIN- 785686
VERSUS
1:THE STATE OF ASSAM AND 9 ORS.
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
ASSAM
DISPUR
Page No.# 124/204
GHY-06
2:THE SECY. TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
ASSAM
DISPUR
GHY-06
3:THE FINANCE COMMISSION OF INDIA
MINISTRY OF FINANCE
DEPTT. OF ECONOMIC AFFAIRS
NORTH BLOCK
NEW DELHI- 110001
4:THE STATE FINANCE COMMISSION
GOVT. OF ASSAM
DISPUR
GHY-06
5:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT ASSAM
PANJABARI
JURIPAR
GHY-37
6:THE DY. COMMISSIONER
SIVASAGAR
P.O. AND P.S. SIVASAGAR
DIST- SIVASAGAR
ASSAM
PIN- 785640
7:THE CHIEF EXECUTIVE OFFICER
SIVASAGAR ZILLA PARISHAD
SIVASAGAR
P.O. AND P.S. SIVASAGAR
DIST- SIVASAGAR
ASSAM
PIN- 785640
8:THE BLOCK DEVELOPMENT OFFICER
NAZIRA DEVELOPMENT BLOCK
DIST- SIVASAGAR
ASSAM
PIN- 785684
9:THE EXECUTIVE OFFICER
NAZIRA ANCHALIK PANCHAYAT
Page No.# 125/204
SEPANGONI
NAZIRA
DIST- SIVASAGAR
ASSAM
PIN- 785684
10:THE GAON PANCHAYAT SECRETARY
SIMALUGURI GAON PANCHAYAT
P.O. AND P.S. SIMALUGURI
DIST- SIVASAGAR
ASSAM
PIN- 785686
Advocate for the Petitioner : MR. M KALITA
Advocate for the Respondent : SC
PNRD
Linked Case : WP(C) 8654/2019
1:NAZRUL ISLAM AND 10 ORS.
EX-PRESIDENT
TARANGAJHAR GAON PANCHAYAT
S/O- FULCHAN ALI
VILL- SATSIA
P.O. JAMADARHAT
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
2: ANISUR RAHMAN
EX-VICE PRESIDENT
TARANGAJHAR GAON PANCHAYAT
S/O- ABU NASIR
VILL- BALATARI
P.O. JAMADARHAT
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
3: ZIADUR RAHMAN
S/O- ROHAM ALI
VILL- SATSIA
P.O. JAMADARHAT
P.S. FAKIRGANJ
Page No.# 126/204
DIST- DHUBRI
ASSAM
PIN- 783330
4: NASIR MONDAL
S/O- SHAHAB ALI MONDAL
VILL- BALATARI
P.O. JAMADARHAT
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
5: NUR MOHAMMAD
S/O- WAZED ALI
VILL- SATSIA
P.O. JAMADARHAT
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
6: MOYNAL HOQUE
S/O- IMAN ALI
VILL- TARANGAJHAR
P.O. JAMADARHAT
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
7: DELZAN NESSA
W/O- AMIRUL ISLAM
VILL- TARANGAJHAR
P.O. JAMADARHAT
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
8: MORIOM KHATUN
W/O- SUKUR ALI
VILL- SATSIA
P.O. JAMADARHAT
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
Page No.# 127/204
9: KOHINUR KHATUN
W/O- KALACHAN ALI
VILL- SATSIA
P.O. JAMADARHAT
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
10: RAHIMA KHATUN
W/O- MOKSED ALI
VILL- BALATARI
P.O. JAMADARHAT
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
11: KULSUMA BEGOM
W/O- ZAHAN UDDIN
VILL- TARANGAJHAR
P.O. JAMADARHAT
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
VERSUS
1:THE STATE OF ASSAM AND 6 ORS.
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
ASSAM
DISPUR
GHY-06
2:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
FINANCE DEPTT.
ASSAM
DISPUR
GHY-06
3:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT
ASSAM
PANJABARI
JURIPAR
GHY-37
Page No.# 128/204
4:THE DY. COMMISSIONER
DHUBRI
P.O. DHUBRI
DIST- DHUBRI
ASSAM
PIN- 783301
5:THE CHIEF EXECUTIVE OFFICER
DHUBRI ZILLA PARISHAD
DHUBRI
P.O. AND DIST- DHUBRI
ASSAM
PIN- 783301
6:THE JAMADARHAT ANCHALIK PANCHAYAT
REP. BY THE EXECUTIVE OFFICER CUM BLOCK DEVELOPMENT OFFICER
JAMADARHAT
P.O. CHIRAKUTI
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 7833330
7:THE NO. 63 TARANGAJHAR GAON PANCHAYAT
REP. BY THE SECY.
TARANGAJHAR GAON PANCHAYAT
P.O. JAMADARHAT
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
Advocate for the Petitioner : MR. M HUSSAIN
Advocate for the Respondent : MR. M. NATH
SC
PNRD(R-1
3
5 to 7)
Linked Case : WP(C) 9184/2019
1:SAHABUDDIN SK. AND 10 ORS.
FORMER PRESIDENT OF DURAHATI GAON PANCHAYAT
S/O. LT. ANARULLAH SK
Page No.# 129/204
VILL. AND P.O. TISTARPAR
DIST. DHUBRI
ASSAM
PIN-783301.
2: SOPIOR RAHMAN
FORMER VICE OF PRESIDENT DURAHATI GAON PANCHAYAT
S/O. MANSAR ALI
VILL. BALADOBA PART-I
P.O. TISTARPAR
DIST. DHUBRI
ASSAM
PIN-783301.
3: SAIFUL HAQUE
FORMER MEMBER DURAHATI GAON PANCHAYAT
S/O. LT. MAHIRUDDIN SK
VILL. AND P.O. TISTARPAR
DIST. DHUBRI
ASSAM
PIN-783301.
4: SAYEDA PARBIN
FORMER MEMBER DURAHATI GAON PANCHAYAT
W/O. ASHRAFUL HAQUE
VILL. AND P.O. TISTARPAR
DIST. DHUBRI
ASSAM
PIN-783301.
5: NURJAMAL SK
FORMER MEMBER DURAHATI GAON PANCHAYAT
S/O. TOSLIMUDDIN SK
VILL. DURAHATI
P.O. AND P.S. TISTARPAR
DIST. DHUBRI
ASSAM
PIN-783301.
6: ANITA BALA ROY
FORMER MEMBER DURAHATI GAON PANCHAYAT
W/O. SRI BINOD BARMAN
VILL. DURAHATI
P.O. TISTARPAR
DIST. DHUBRI
ASSAM
PIN-783301.
Page No.# 130/204
7: HALIMA BIBI
FORMER MEMBER DURAHATI GAON PANCHAYAT
W/O. SAIFUL HAQUE
VILL. DURAHATI
P.O. TISTARPAR
DIST. DHUBRI
ASSAM
PIN-783301.
8: MOJIYA BIBI
FORMER MEMBER DURAHATI GAON PANCHAYAT
W/O. ABDUL MANNAN SK
VILL. SINGIMARI PART-I
P.O. TISTARPAR
DIST. DHUBRI
ASSAM
PIN-783301.
9: MANJILA BEGUM
FORMER MEMBER DURAHATI GAON PANCHAYAT
W/O. SOPIOL RAHMAN
VILL. SINGIMARI PART-II
P.O. TISTARPAR
DIST. DHUBRI
ASSAM
PIN-783301.
10: FAZUR HAQUE
FORMER MEMBER DURAHATI GAON PANCHAYAT
S/O. SAHER ALI
VILL. ARINYA
P.O. TISTARPAR
DIST. DHUBRI
ASSAM
PIN-783301.
11: NIRMALA DAS
FORMER MEMBER DURAHATI GAON PANCHAYAT
W/O. BISITRA BISWAS
VILL. BHELAKATA
P.O. TISTARPAR
DIST. DHUBRI
ASSAM
PIN-783301.
VERSUS
1:THE STATE OF ASSAM AND 5 ORS.
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
Page No.# 131/204
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
DISPUR
GUWAHATI-06.
2:THE COMMISSIONER TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
JURIPAR
PANJABARI
GUWAHATI-37.
3:THE COMMISSIONER AND SECY.
TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GUWAHATI-781006.
4:THE DY. COMMISSIONER
DHUBRI
ASSAM
PIN-783301.
5:DHUBRI ZILLA PARISHAD
REP. BY THE CHIEF EXECUTIVE OFFICER
DHUBRI ZILLA PARISHAD
DIST. DHUBRI
ASSAM
PIN-783301.
6:GAURIPUR ANCHALIK PANCHAYAT
REP. BY THE BLOCK DEVELOPMENT OFFICER
GAURIPUR DEVELOPMENT BLOCK
P.O. AND P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783301.
Advocate for the Petitioner : MR. A K SARMA
Advocate for the Respondent : SC
PNRD
Linked Case : WP(C) 9248/2019
1:MUSLIMA KHATUN AND 9 ORS.
FORMER PRESIDENT ADABARI GAON PANCHAYAT
W/O- MOMINUR SARKAR
VILL- SAGOLCHARA
Page No.# 132/204
P.O. SAGOLCHARA
P.S. AND DIST.- DHUBRI
PIN- 783324
2: ASMA BIBI
FORMER MEMBER ADABARI GAON PANCHAYAT
W/O- DILDAR ALI
VILL- ADABARI PART-I
P.O. SAGOLCHARA
P.S. AND DIST.- DHUBRI
PIN- 783324
3: ABDUL MALIK
FORMER MEMBER ADABARI GAON PANCHAYAT
S/O- ANSAR ALI
VILL- ADABARI PART-II
P.O. SAGOLCHARA
P.S. AND DIST.- DHUBRI
PIN- 783324
4: ENUSA BIBI
FORMER MEMBER ADABARI GAON PANCHAYAT
W/O- SOHIDUR ISLAM
VILL- ROWA PART II
P.O. SAGOLCHARA
P.S. AND DIST.- DHUBRI
PIN- 783324
5: ANWAR ALI
FORMER MEMBER ADABARI GAON PANCHAYAT
S/O- ASKAR ALI
VILL- ROWA PART II
P.O. SAGOLCHARA
P.S. AND DIST.- DHUBRI
PIN- 783324
6: MOZMUL ISLAM
FORMER MEMBER ADABARI GAON PANCHAYAT
S/O- HASU SK
VILL- SAGOLCHARA
P.O. SAGOLCHARA
P.S. AND DIST.- DHUBRI
PIN- 783324
7: ANISA BIBI
FORMER MEMBER ADABARI GAON PANCHAYAT
W/O- ABDUL MOTLAB
VILL- ADABARI PART I
Page No.# 133/204
P.O. SAGOLCHARA
P.S. AND DIST.- DHUBRI
PIN- 783324
8: FIRDUSI BEGUM
FORMER MEMBER ADABARI GAON PANCHAYAT
W/O- MUSARAF ALI KHANDAKAR
VILL- ADABARI PART II
P.O. SAGOLCHARA
P.S. AND DIST.- DHUBRI
PIN- 783324
9: ABDUL REZZACK SARKAR
FORMER MEMBER ADABARI GAON PANCHAYAT
S/O- NURU SARKAR
VILL- SAGOLCHARA PART II
P.O. SAGOLCHARA
P.S. AND DIST.- DHUBRI
PIN- 783324
10: SAMIUL ALAM
FORMER MEMBER ADABARI GAON PANCHAYAT
S/O- KASABUDDIN
VILL- SAGOLCHARA PART II
P.O. SAGOLCHARA
P.S. AND DIST.- DHUBRI
PIN- 783324
VERSUS
1:THE STATE OF ASSAM AND 5 ORS.
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
DISPUR
GHY-6
2:THE COMM. TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
JURIPAR
PANJABARI
GHY-37
3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GHY-06
4:THE DY. COMMISSIONER
DHUBRI
Page No.# 134/204
ASSAM
PIN- 783301
5:DHUBRI ZILLA PARISHAD
REP. BY THE CHIEF EXECUTIVE OFFICER
DHUBRI ZILLA PARISHAD
DIST.- DHUBRI
ASSAM
PIN- 783301
6:GAURIPUR ANCHALIK PANCHAYAT
REP. BY THE BLOCK DEVELOPMENT OFFICER
GAURIPUR DEVELOPMENT BLOCK
P.O. AND P.S. GAURIPUR
DIST.- DHUBRI
ASSAM
PIN- 783301
Advocate for the Petitioner : MR. A K SARMA
Advocate for the Respondent : SC
PNRD
Linked Case : WP(C) 8738/2019
1:JOYA DAS AND 52 ORS.
(72 NO UTTAR BHAKELI G.P PRESIDENT)
W/O- JAYANTA DAS
VILL- KHALIHA UJJANPARA
P/0- KHALIHA
DIST- KAMRUP(R)
ASSAM
PIN-781135.
2: MRIGESH GOGOI
(WARD MEMBER 72NO UTTAR BEKALI GP)
C/O- RAMESH GOGOI
VILL- MAJPARA
P.S- BOKO
PIN-781135.
DIST- KAMRUP(R)
ASSAM
3: MINA RABHA
Page No.# 135/204
(WARD MEMBER 72NO UTTAR BEKALI GP
C/O-GABINDA RABHA
VILL-MAJPARA
P.S- BOKO
PIN-781135.
DIST- KAMRUP(R)
ASSAM
4: MANJULI BORO
(VICE PRESIDENT 72NO UTTAR BEKALI GP
C/O- DIGHILI BORO
VILL- UJANPARA
P.S- BOKO
PIN-781135.
DIST- KAMRUP(R)
ASSAM
5: NURJAHAN BIBI
(2NO WARD MEMBER72 NO UTTAR BEKULI)
C/O-AJIJUL HOQUE
VILL- CHANDRA KATLA
P.S- BOKO
DIST- KAMRUP(R)
ASSAM
PIN-781135.
6: NOIMUDDIN KHA
(7N0 WARD MEMBER 72NO UTTAR BHAKELI)
C/O-SHAYA KHA
VILL- MOIRA SORAY
P.S- BOKO
DIST- KAMRUP(R)
ASSAM
PIN-781135.
7: BIJOY KUMAR BORO
(VICE PERSIDENT 71NO PUB BEKALI GP)
C/O-LAHIRANA BORO
VILL-NOWAPARA
P.S- BOKO
DIST- KAMRUP(R)
ASSAM
PIN-781135.
8: MANJU RABAH
(71 NO PUB BEKILI GP PRESIDENT)
Page No.# 136/204
VILL- 2 NO DILNGA MAJPARA
P/O- SINGRA
P/S-BOKO
DIST- KAMRUP(R)
ASSAM
PIN-781135.
9: MANJU RABHA THAKURIYA
(WARD MEMBER
71NO PUB BEKELI GP)
C/O- NANDO THAKURIYA
VILL-2NO DILINGA
P/SAND BLOCK- BOKO
DIST- KAMRUP(R)
ASSAM
PIN-781135
10: SHAHANA SANGMA
( 8 NO DAKHIN BONGAON G.P PRESIDENT)
W/O- BABUL RABAH
VILL- KINANGAON
P/0- KINANGAON
DIST- KAMRUP(R)
ASSAM
PIN-781123.
11: VERIGLESH SANGMA
(2NO UKIM WARD MEMBER
8NO DAKHIN BONGAON)
VILL- 2 NO UKIM
P/O- UKIM
DIST- KAMRUP(R)
ASSAM
PIN-781124.
12: ATDRINA MARAK
(3NO WARD MEMBER OF 8 NO DAKHIN BANGAON)
W/O- MUNSEL MARAK
VILL- KINANGAON
P/O- KINANGAON
Page No.# 137/204
P.S- BOKO
PIN-781123
DIST- KAMRUP(R)
ASSAM
13: SIMIRIKHA MARAK
(1 NO UKIM WARD MEMBER
8 NO DAKSHIN BONGAON G.P)
VILL- 1 NO UKIM
P/O- UKIM
DIST- KAMRUP(R)
ASSAM
PIN-781124
14: JECQUENE MARAK
(6NO WARD MEMBER OF 8 NO DAKHIN BANGAON)
W/O-JECKING SANGMA
VILL- KINANGAON
P/O- KINANGAON
P.S- BOKO
PIN-781123
DIST- KAMRUP(R)
ASSAM
15: NEOLSION MARAK
(7NO WARD MEMBER OF 8 NO DAKHIN BANGAON)
S/O- LT BAHURAM SANGMA
VILL- RAJAPARA
P.S- BOKO
PIN-781123
DIST- KAMRUP(R)
ASSAM
16: SALNEDA SANGMA
(9 NO DAKHIN PUB BOKO G.P PRESIDENT)
W/O- GRETINTON SANGMA
VILL- KOMPADULI
P/S- BOKO
DIST- KAMRUP(R)
ASSAM
PIN- 781123.
17: PRITY R MARAK
Page No.# 138/204
(9 NO DAKSHIN PUB BOKO VICE PRESIDENT)
W/O- BHARAT MARAK
VILL- GOHALKONA
P/O- GOHALKONA
DIST- KAMRUP(R)
ASSAM
PIN-781123.
18: PRESARANU K MARAK
(9 NO DAKHIN PUB BOKO
5 NO WARD MEMBER)
D/O- FERDINAND SANGMA
VILL- NOWAPARA
P/O- GOHALKONA
DIST- KAMRUP(R)
ASSAM
PIN-781123.
19: NIPHA RANI DAS
( 9 NO DAKHIN PUB BOKO GP
10 NO WARD MEMBER)
W/O- NOBOKANTA DAS
VILL- TANGABARI
P/SAND P/O- BOKO
DIST- KAMRUP(R)
ASSAM
PIN-781123.
20: RITA BORO
( 9 NO DAKHIN PUB BOKO GP
7 NO WARD MEMBER)
W/O- GOLAK CH. MEHDIH
P/O- GOHALKONA
P/S- BOKO
DIST- KAMRUP(R)
Page No.# 139/204
ASSAM
PIN-781123.
21: BIJU CHETRI
( 9 NO DAKHIN PUB BOKO GP
2 NO WARD MEMBER)
VILLANDP/O- LAWAR LAMPALI
P/S- BOKO
DIST- KAMRUP(R)
ASSAM
PIN-781123
22: HASMAT ALI
(7 NO UTTAR PUB BONGAON G.P PRESIDENT)
S/O- SADULLA ALI
VILL- 2NO JAMBARI
P/0- JAMBARI
DIST- KAMRUP(R)
ASSAM
PIN-781141.
DIST- KAMRUP(R)
ASSAM
23: KHAGEN CH. DAS
(5NO WARD MEMBER OF 7 NO UTTAR POB BONGAON GP)
C/O-MAMAT CH DAS
VILL-2NO JAMBARI
P.S- BOKO
PIN-781141
DIST- KAMRUP(R)
ASSAM
24: NILIMA DAS
(1NO WARD MEMBER OF 7 NO UTTAR POB BONGAON GP)
C/O-DINESH DAS
VILL-JAMBARI
P.S- BOKO
PIN-781141
25: HASINA BIBI
(VICE PRESIDENT OF 7 NO UTTAR PUB BONGAON GP)
W/O- MAHURAM ALI
VILL- 2NO JAMBARI
Page No.# 140/204
P.S- BOKO
DIST- KAMRUP(R)
ASSAM
26: ASKAR ALI
(4NO WARD MEMBER OF 7 NO UTTAR PUB BONGAON GP)
S/O- UJIR ALI
VILL-JAMBARI
P.S- BOKO
DIST- KAMRUP(R)
ASSAM
27: SAFIYA BIBI
(3NO WARD MEMBER OF 7 NO UTTAR PUB BONGAON GP)
W/O-MAJIT ALI
VILL- JAMBARI
P.S- BOKO
DIST- KAMRUP(R)
ASSAM
28: RUNUMANI BIBI
(3NO WARD MEMBER OF 7 NO UTTAR PUB BONGAON GP)
W/O-MAJIT ALI
VILL- JAMBARI
P.S- BOKO
DIST- KAMRUP(R)
ASSAM
29: HUSNARA BIBI
(6NO WARD MEMBER OF 7 NO UTTAR PUB BONGAON GP)
C/O-RAJAT ALI
VILL-2NO JAMBARI
P.S- BOKO
DIST- KAMRUP(R)
ASSAM
30: RAFIZ ALI
(10NO WARD MEMBER OF 7 NO UTTAR PUB BONGAON GP)
S/O-JAHIR ALI
VILL- JAMBARI
P.S- BOKO
DIST- KAMRUP(R)
ASSAM
31: AINAL HOQUE
(2NO WARD MEMBER OF 7 NO UTTAR PUB BONGAON GP)
Page No.# 141/204
C/O- MANGLA MIYA
VILL- JAMBARI
P.S- BOKO
DIST- KAMRUP(R)
ASSAM
32: UPEN THAKURIA
(8NO WARD MEMBER OF 7 NO UTTAR PUB BONGAON GP)
C/O-HARIMAHAN THAKURIA
VILL- JAMBARI
P.S- BOKO
DIST- KAMRUP(R)
ASSAM
33: AMOTI BORO
(5 NO UTTAR PACHIM BONGAON VICE PERSIDENT)
W/O- RAMESWAR BORO
VILLANDP/O- LAMPARA
DIST- KAMRUP(R)
ASSAM
PIN-881123
34: MANESWAR KALITA
(2 NO WARD MEMBER OF 5NO UTTAR PACHIM BONGAON GP)
C/O-LT DEBIRAM DEVI
VILL-DHELACHAR
P.S- BOKO
DIST- KAMRUP(R)
ASSAM
35: JINIMA RABAH
(5NO UTTAR PACHIM BONGAON
7 NO WARD MEMBER)
D/O-
VILL- SOLAMUKH
P/O- PANERY BOKO
DIST- KAMRUP(R)
ASSAM
PIN-781123.
36: RANJITA KALITA
(3 NO WARD MEMBER OF 5NO UTTAR PACHIM BONGAON GP)
W/O- KAMALA KALITA
VILL- DEOCHAR
Page No.# 142/204
P.S- BOKO
DIST- KAMRUP(R)
ASSAM
37: JAGADISH BORO
(6 NO WARD MEMBER OF 5NO UTTAR PACHIM BONGAON GP)
C/O-GOLOK BORO
VILL-BURASHARA
P.S- BOKO
DIST- KAMRUP(R)
ASSAM
38: PHANIDHAR DAS
(5 NO WARD MEMBER OF 5NO UTTAR PACHIM BONGAON GP)
S/O-ROHIT DAS
VILL-PANERY
P.S- BOKO
DIST- KAMRUP(R)
ASSAM
39: FATIK ALI
(9NO WARD MEMBER 5 NO GP)
S/O-KHARSED ALI
VILL-KAKARABARI
P.S- BOKO
DIST- KAMRUP(R)
ASSAM
40: JITEN KALITA
(4NO WARD MEMBER 5NO GP)
S/O- LT KESAB KALITA
VILL-DHEHALACHAR
P.S- BOKO
DIST- KAMRUP(R)
ASSAM
41: BASISTHA DEB SARMA
(5NO WARD MEMBER 5NO GP)
S/O-LT BANI KANTA KALITA
P.S- BOKO
DIST- KAMRUP(R)
ASSAM
42: ANJALI DAS
(8NO WARD MEMBER 5NO GP)
W/O-CHANDAN DAS
Page No.# 143/204
VILL-CHATABARI
P.S- BOKO
DIST- KAMRUP(R)
ASSAM
43: MERILISH R MARAK
(75 NO DAKHIN LUKI GP PRESIDENT)
C/O- HARLAL SANGMA
VILL- JAYPUR
P/S-BOKO
DIST- KAMRUP(R)
ASSAM
PIN-781135.
44: JUMAN TULCHARI
(WARD MEMBER
76NO DAKHIN PUB LUKI)
S/O- PADMIN TULSIHARI
VILL-2NO SAKATI GOPALPUR
P/O- PACHIA
P/SAND BLOCK- BOKO
DIST- KAMRUP(R)
ASSAM
PIN-781135.
45: RUKMUNI KAIBARTA
(9NO WARD MEMBER OF 68 NO UTTAR BOKO GP)
W/O- BHUDESWAR KAIBARTA
VILL-ALAKJARI
P/O- BALUGATA
P.S- BOKO
PIN-781123
DIST- KAMRUP(R)
46: MULUKJAN NESSA
( 68NO UTTAR BOKO GP PRESIDENT)
W/O SHIRAJ ALI
VILL- ALAKJARI
P/O- BHALUGHATA
DIST- KAMRUP(R)
Page No.# 144/204
ASSAM
PIN-781123.
47: RIMA KAIBATA
( 4NO WARD MEMBER OF 68 NO UTTAR BOKO GP)
W/O- HAHADEV KAIBATA
VILL- NARENGA
P.S- BOKO
PIN-781123
48: CHITRA CHOUDHURY
(6 NO UTTAR DAKSHIN BONGAON GP PRSIDENT)
W/O DHARANY CHOUDHURY
VILL-BAMINIGAON
P/O- BAMUNIGAON
P.S- BOKO
PIN-781141
DIST- KAMRUP(R)
ASSAM
49: SHAJLONA SANGMA
(9NO WARD MEMBER 6 NO UTTAR DAKSHIN BONGAON GP)
W/O- LATIF SANGAMA
VILL-SANTIPUR
P.S- BOKO
PIN-781141
DIST- KAMRUP(R)
ASSAM
50: BUNALISA MARAK
(7NO WARD MEMBER
6 NO UTTAR DAKSHIN BONGAON GP)
D/O- PRADOLAT SANGMA
VILL- SANTIPUR
P.S- BOKO
PIN-781141
DIST- KAMRUP(R)
ASSAM
51: PRABHAT BORO
(WARD MEMBER 6NO UTTAR DAKHIN BANGAON GP)
S/O-MADAN BORO
VILL- NIGBOGARI
P/O- BAMUNIGAON
P/S- BOKO
Page No.# 145/204
DIST- KAMRUP(R)
ASSAM
PIN-781135
52: JB R SANGMA
(VICE PRESIDENT 4NO BONGAON ANCHALIK PANCHAYAT)
C/O- ALITHSON MARAK
VILL-KINANGAON
P.S- BOKO
DIST- KAMRUP(R)
ASSAM
53: AZMOL HOQUE
(WARD MEMBER 4NO BONGAON ANCHALIK PANCHAYAT)
C/O-MOHIRUDDIN
VIIL-KHALIGAT
P.S- BOKO
DIST- KAMRUP(R)
ASSAM
VERSUS
1:THE STATE OF ASSAM AND 15 ORS.
REP. BY THE SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR
GUWAHATI-781006
2:THE PRINCIPAL SECRETARY
TO THE GOVERNMENT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-781006.
3:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
ASSAM
JURIPAR
PANJABARI
GUWAHATI-781037.
4:THE DEPUTY COMMISSIONER
KAMRUP (R)
AMINGAON
ASSAM
5:THE CHIEF EXECUTIVE OFFICER
ZILLA PARISHAD KAMRUP (R)
6:THE BLOCK DEVELOPMENT OFFICER
BOKO DEVELOPMENT BLOCK
Page No.# 146/204
KAMRUP
7:THE BLOCK DEVELOPMENT OFFICER
BONGAON
DEVELOPMENT BLOCK
KAMRUP
8:THE SECRETARY
72 NO UTTAR BEKELI GAON PANCHAYAT.
P.O ANDP.S BOKO
DIST- KAMRUP
(ASSAM
9:THE SECREATRY
71 NO PUB BEKELI GAON PANCHAYAT
P.S BOKO
BLOCK- BOKO
DIST KAMRUP
(ASSAM
10:THE SECRETARY
71 NO PUB BEKLI GAON PANCHAYAT.
VILL BEKELI
P.S BOKO
P.O SIMIHATRAVARI
DIST KAMRUP
(ASSAM)
PIN 781135
11:THE SECRETARY
76 NO DAKHIN PACHIM LUKI GAON PANCHAYAT 76 NO DAKHIN PACHIM
LUKI GAON PANCHAYAT CONSTITUENCY
P.O PHACHIA
P.S BOKO
PIN 78113
DIST KAMRUP
12:THE SECRETARY
8 NO DAKHIN BONGAON GAON PANCHYAT.
P.S- BOKO
BLOCK- BOKO
DIST- KAMRUP
Page No.# 147/204
(ASSAM)
13:THE SECRETARY
9 NO DAKHIN PUB BOKOGAON PANCHYAT.
P.S- BOKO
BLOCK- BOKO
DIST- KAMRUP
(ASSAM)
14:THE SECRETARY
75 NO DAKHIN LUKI PANCHYAT.
P.S- BOKO
BLOCK- BOKO
DIST- KAMRUP
(ASSAM)
15:THE SECRETARY
6 NO UTTAR DAKHIN BOKOGAON PANCHYAT.
P.S- BOKO
BLOCK- BOKO
DIST- KAMRUP
(ASSAM)
16:THE SECRETARY
68 UTTAR DAKHIN BOKOGAON PANCHYAT.
P.S- BOKO
BLOCK- BOKO
DIST- KAMRUP ASSAM
Advocate for the Petitioner : MR. R ALI
Advocate for the Respondent : SC
PNRD
Linked Case : WP(C) 7835/2019
1:SHAHAB UDDIN MONDAL AND 10 ORS.
EX-PRESIDENT OF HAGURIPARA GAON PANCHAYAT
S/O- LT BHOLA MONDAL
VILL- HAGURIPARA
P.O. MESERVITA
Page No.# 148/204
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783129
2: PIYARA KHATUN
EX-VICE PRESIDENT OF HAGURIPARA GAON PANCHAYAT
W/O- JAHAN UDDIN
VILL- HAGURIPARA
P.O. MESERVITA
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783129
3: HAIDAR ALI
EX-MEMBER OF NO. 1 HAGURIPARA (KA) UNIT
HAGURIPARA GAON PANCHAYAT
S/O- LT AZIZUR RAHMAN
VILL- CHULKANIPARA
P.O. MESERVITA
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783129
4: SAMINA KHATUN
EX-MEMBER OF NO. 3 BAURARTOL (KA) UNIT
HAGURIPARA GAON PANCHAYAT
W/O- HAMIDUL ISLAM
VILL- BAURARTAL
P.O. MESERVITA
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783129
5: FAZILA KHATUN
EX-MEMBER OF NO. 4 BAURARTOL (KHA) UNIT
HAGURIPARA GAON PANCHAYAT
W/O- AFZALUR RAHMAN
VILL- BAURARTOL
P.O. MESERVITA
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783129
6: SAMINA YASMIN
EX-MEMBER OF NO. 5 BAURARTOL (GA) UNIT
HAGURIPARA GAON PANCHAYAT
W/O- SULTAN MAMUD
VILL- CHULKANIPARA
Page No.# 149/204
P.O. TAKIMARI
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783129
7: PARBAT ALI
EX-MEMBER OF NO. 6 CHULKANIPARA (KHA) UNIT
HAGURIPARA GAON PANCHAYAT
S/O- HAJI EFAZ PARAMANIK
VILL- CHULKANIPARA
P.O. TAKIMARI
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783129
8: SOFIQUL ISLAM
EX-MEMBER OF NO. 7 CHULKANIPARA (GA) UNIT
HAGURIPARA GAON PANCHAYAT
S/O- ABDUL BAREK
VILL- CHULKANIPARA
P.O. TAKIMARI
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783129
9: ALIZA KHATUN
EX-MEMBER OF NO. 8 CHULKANIPARA (GHA) UNIT
HAGURIPARA GAON PANCHAYAT
W/O- DELWAR HUSSAIN
VILL- CHULKANIPARA
P.O. TAKIMARI
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783129
10: NILBAR RAHMAN
EX-MEMBER OF NO. 9 BALIKASHI MUSLIMPARA UNIT
HAGURIPARA GAON PANCHAYAT
S/O- RAJ MAMUD PARAMANIK
VILL- BAURARTOL
P.O. MESERVITA
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783129
11: ABDUL KALAM MONDAL
EX-MEMBER OF NO. 10 THONG PARAL UNIT
GAGURIPARA GAON PANCHAYAT
Page No.# 150/204
S/O- ABDUL KARIM
VILL- BAURARTOL
P.O. MESERVITA
P.S. LAKHIPUR
DIST- GOALPARA (ASSAM)
PIN- 783129
VERSUS
1:THE STATE OF ASSAM AND 6 ORS.
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
DISPUR
GHY-06
2:THE COMM. TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
JURIPAR
PANJABARI
GHY-37
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GHY-06
4:THE DY. COMMISSIONER
GOALPARA
ASSAM
PIN- 783101
5:THE CHIEF EXECUTIVE OFFICER
GOALPARA ZILLA PARISHAD
DIST- GOALPARA
ASSAM
PIN- 783101
6:THE JALESWAR ANCHALIK PANCHAYAT
REP. BY THE EXECUTIVE OFFICER-CUM-BLOCK DEVELOPMENT OFFICER
JALESWAR DEVELOPMENT BLOCK
P.O. KATARIHARA
P.S. LAKHIPUR
DIST- GOALPARA
ASSAM
PIN- 783132
7:THE HAGURIPARA GAON PANCHAYAT
REP. BY THE SECY.
HAGURIPARA GAON PANCHAYAT UNDER JALESWAR ANCHALIK
Page No.# 151/204
PANCHAYAT
JALESWAR
P.O. KATARIHARA
P.S. LAKHIPUR
DIST- GOALPARA
ASSAM
PIN- 783132
Advocate for the Petitioner : MR. A F N U MOLLAH
Advocate for the Respondent : SC
PNRD (R
Linked Case : WP(C) 9185/2019
1:MOHAR UDDIN SK. AND 10 ORS.
S/O- KISMAT ALI
FORMER PRESIDENT 81 FALIMARI GAON PANCHAYAT
VILL. DHUBIR CHAR
P.O. FALIMARI
P.S. AND DIST. - DHUBRI
ASSAM
PIN- 783325
2: AYESHA SIDDIKA
FORMER VICE PRESIDENT 81 FALIMARI GAON PANCHAYAT
VILL. FALIMARI PT-II
P.O. FALIMARI
P.S. AND DIST.- DHUBRI
ASSAM
PIN- 783325.
3: RASHIDA KHATUN
FORMER MEMBER 81 FALIMARI GAON PANCHAYAT
W/O- ABUBAKKAR SK
VILL. FALIMARI PT-II
P.O. FALIMARI
P.S. AND DIST.- DHUBRI
ASSAM
PIN- 783325.
4: ALEMA BIBI
FORMER MEMBER 81 FALIMARI GAON PANCHAYAT
W/O- MOSULIMUDDIN SK
VILL. FALIMARI PT-II
P.O. FALIMARI
P.S. AND DIST. -DHUBRI
Page No.# 152/204
ASSAM
PIN- 783325.
5: AZIA KHATUN
FORMER MEMBER 81 FALIMARI GAON PANCHAYAT
W/O- NOZRUL HAQUE
VILL. FALIMARI PT-I
P.O. FALIMARI
P.S. AND DIST.- DHUBRI
ASSAM
PIN- 783325.
6: KHALILUR RAHMAN
FORMER MEMBER 81 FALIMARI GAON PANCHAYAT
S/O- ABDUL GOFUR MOLLAH
VILL. FALIMARI PT-I
P.O. FALIMARI
P.S. AND DIST.- DHUBRI
ASSAM
PIN- 783325.
7: SMTI CHAMPA DEVI
FORMER MEMBER 81 FALIMARI GAON PANCHAYAT
W/O- CHAITABIN
VILL. DHUBIR CHAR
P.O. FALIMARI
P.S. AND DIST.- DHUBRI
ASSAM
PIN- 783325.
8: LALCHAN KHAN
FORMER MEMBER 81 FALIMARI GAON PANCHAYAT
S/O KERAMAT KHAN
VILL. AND P.O. MAJER CHAR
P.S.- AND DIST. DHUBRI. ASSAM
PIN- 783325.
9: SAMSUL HOQUE KHAN
FORMER MEMBER 81 FALIMARI GAON PANCHAYAT
S/O- NOWSHAD KHAN
VILL. MAJER CHAR N.C.
P.O. MAJER CHAR
P.S. AND DIST.- CACHAR
ASSAM
PIN- 783325.
10: NAZRINA BIBI
FORMER MEMBER 81 FALIMARI GAON PANCHAYAT
Page No.# 153/204
W/O- ABU BOKKAR SIDDIK
VILL. KUNTIR CHAR PT-II
P.O. FALIMARI
P.S. AND DIST.- DHUBRI
ASSAM
PIN- 783325.
11: AMIR HAMZA MOLLAH
FORMER MEMBER 81 FALIMARI GAON PANCHAYAT
VILL. 11 NO. RIVER BLOCK
P.O. MAJER CHAR
P.S. AND DIST.- DHUBRI
ASSAM
PIN- 783325.
VERSUS
1:THE STATE OF ASSAM AND 5 ORS.
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
DISPUR
GHY.-06.
2:THE COMM. TO THE GOVT. OF ASSAM
PANCHAYAT AND R.D. DEPTT
. JURIPAR
PANJABARI
GHY.- 37.
3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GHY.-06.
4:THE DY. COMMISSIONER
DHUBRI
ASSAM
PI- 783301.
5:DHUBRI ZILLA PARISHAD
REP. BY THE C.E.O.
DHUBRI ZILLA PARISHAD
DIST.- DHUBRI
ASSAM
PIN- 783301.
6:GAURIPUR ANCHALIK PANCHAYAT
REP. BY THE B.D.O.
GAURIPUR DEVELOPMENT BLOCK
Page No.# 154/204
P.O. AND P.S. GAURIPUR
DIST.- DHUBRI
ASSAM
PIN- 783301.
Advocate for the Petitioner : MR. A K SARMA
Advocate for the Respondent : SC
PNRD
Linked Case : WP(C) 9164/2019
1:PROVABATI ROY AND 8 ORS.
FORMER PRESIDENT KACHARI HAT GAON PANCHAYAT W/O.
HARINARAYAN ROY
VILL. DEBOTTOR HASDAHA PART-I
P.O. KACHARI HAT
P.S. AND DIST. DHUBRI
ASSAM
PIN-783334.
2: AKHLIMA BIBI
FORMER VICE-PRESIDENT KACHARI HAT GAON PANCHAYAT W/O.
MANSER ALI
VILL. KISMAT HASDAHA PART-I
P.O.
P.S. AND DIST. DHUBRI
ASSAM
PIN-783334.
3: TARUNBALA ROY
FORMER MEMBER KACHARI HAT GAON PANCHAYAT
W/O. DILIP CHANDRA ROY
VILL. KISMAT HASDAHA PART-I
P.O.
P.S. AND DIST. DHUBRI
ASSAM
PIN-783334.
4: ANJUMA BIBI
FORMER MEMBER KACHARI HAT GAON PANCHAYAT
W/O. SOPIYAR RAHMAN
VILL. DEBOTTOR HASDAHA PART-II
P.O.
P.S. AND DIST. DHUBRI
ASSAM
PIN-783334.
Page No.# 155/204
5: MADHABI BALA ROY
FORMER MEMBER KACHARI HAT GAON PANCHAYAT
W/O. SRI KARUNA KANTA ROY
VILL. DEBOTTOR HASDAHA PART-II
P.O.
P.S. AND DIST. DHUBRI
ASSAM
PIN-783334.
6: KAJIMUDDIN SK
FORMER MEMBER KACHARI HAT GAON PANCHAYAT
S/O. BASIRUDDIN SK
VILL. DEBOTTOR HASDAHA PART-II
P.O.
P.S. AND DIST. DHUBRI
ASSAM
PIN-783334.
7: GAJEN CHANDRA ROY
FORMER MEMBER KACHARI HAT GAON PANCHAYAT
S/O. LT. RABIN CHANDRA ROY
VILL. SOULMARI PART-II
P.O.
P.S. AND DIST. DHUBRI
ASSAM
PIN-783334.
8: KASEM ALI
FORMER MEMBER KACHARI HAT GAON PANCHAYAT
S/O. LT. BARKATULLA SK
VILL. SOULMARI PART-II
P.O.
P.S. AND DIST. DHUBRI
ASSAM
PIN-783334.
9: JAHARUDDIN SK.
FORMER MEMBER KACHARI HAT GAON PANCHAYAT
S/O. LT. AHAD ALI
VILL. SALONDANGA
P.O.
P.S. AND DIST. DHUBRI
ASSAM
PIN-783334.
VERSUS
Page No.# 156/204
1:THE STATE OF ASSAM AND 5 ORS.
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
DISPUR
GUWAHATI-06.
2:THE COMMISSIONER
TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
JURIPAR
PANJABARI
GUWAHATI-37.
3:THE COMMISSIONER AND SECY.
TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GUWAHATI-781006.
4:THE DY. COMMISSIONER
DHUBRI
ASSAM
PIN-783301.
5:DHUBRI ZILLA PARISHAD
REP. BY THE CHIEF EXECUTIVE OFFICER
DHUBRI ZILLA PARISHAD
DIST. DHUBRI
ASSAM
PIN-783301.
6:GAURIPUR ANCHALIK PANCHAYAT
REP. BY THE BLOCK DEVELOPMENT OFFICER
GAURIPUR DEVELOPMENT BLOCK
P.O. AND P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783301.
Advocate for the Petitioner : MR. A K SARMA
Advocate for the Respondent : SC
PNRD
Linked Case : WP(C) 9181/2019
1:ASMA BIBI AND 10 ORS.
Page No.# 157/204
FORMER PRESIDENT JHAGRARPAR GAON PANCHAYAT
W/O. ALFARUK
VILL. JHAGRARPAR PART-II
P.O. JHAGRARPAR
P.S. AND DIST. DHUBRI
ASSAM
PIN-783325.
2: FIROJA BIBI
FORMER MEMBER JHAGRARPAR GAON PANCHAYAT
W/O. ABDUL KHALED
VILL. JHAGRARPAR PART-I
P.O. JHAGRARPAR
P.S. AND DIST. DHUBRI
ASSAM
PIN-783325.
3: MUJAM ALI
FORMER MEMBER JHAGRARPAR GAON PANCHAYAT
S/O. KASIM ALI
VILL. JHAGRARPAR PART-I
P.O. JHAGRARPAR
P.S. AND DIST. DHUBRI
ASSAM
PIN-783325.
4: FIRDUS ALI
FORMER MEMBER JHAGRARPAR GAON PANCHAYAT
S/O. ESA HAQUE
VILL. JHAGRARPAR PART-I
P.O. JHAGRARPAR
P.S. AND DIST. DHUBRI
ASSAM
PIN-783325.
5: BOKTAB HUSSAIN
FORMER MEMBER JHAGRARPAR GAON PANCHAYAT
S/O. SAMSER ALI
VILL. JHAGRARPAR PART-I
P.O. JHAGRARPAR
P.S. AND DIST. DHUBRI
ASSAM
PIN-783325.
6: FULESWARI ROY
FORMER MEMBER JHAGRARPAR GAON PANCHAYAT
W/O. SRI GUNADHAR ROY
VILL. JHAGRARPAR PART-II
Page No.# 158/204
P.O. JHAGRARPAR
P.S. AND DIST. DHUBRI
ASSAM
PIN-783325.
7: YUNUS ALI
FORMER MEMBER JHAGRARPAR GAON PANCHAYAT
S/O. HABIBUR RAHAMAN
VILL. JHAGRARPAR PART-III
P.O. JHAGRARPAR
P.S. AND DIST. DHUBRI
ASSAM
PIN-783325.
8: SAJEDA BIBI
FORMER MEMBER JHAGRARPAR GAON PANCHAYAT
W/O. BOKTAR ALI
VILL. JHAGRARPAR PART-III
P.O. JHAGRARPAR
P.S. AND DIST. DHUBRI
ASSAM
PIN-783325.
9: MOMIRAN NESA
FORMER MEMBER JHAGRARPAR GAON PANCHAYAT
W/O. BOKTAR ALI
VILL. JHAGRARPAR PART-IV
P.O. JHAGRARPAR
P.S. AND DIST. DHUBRI
ASSAM
PIN-783325.
10: NAJIMA BIBI
FORMER MEMBER JHAGRARPAR GAON PANCHAYAT
W/O. ABDUL JALIL AHMED
VILL. JHAGRARPAR PART-IV
P.O. JHAGRARPAR
P.S. AND DIST. DHUBRI
ASSAM
PIN-783325.
11: MINATI BALA SARKAR
FORMER MEMBER JHAGRARPAR GAON PANCHAYAT
W/O. MAHENDRA SARKAR
VILL. KHALILPUR
P.O. JHAGRARPAR
P.S. AND DIST. DHUBRI
ASSAM
Page No.# 159/204
PIN-783325.
VERSUS
1:THE STATE OF ASSAM AND 5 ORS.
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
DISPUR
GUWAHATI-06.
2:THE COMMISSIONER TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
JURIPAR
PANJABARI
GUWAHATI-37.
3:THE COMMISSIONER AND SECY.
TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GUWAHATI-781006.
4:THE DY. COMMISSIONER
DHUBRI
ASSAM
PIN-783301.
5:DHUBRI ZILLA PARISHAD
REP. BY THE CHIEF EXECUTIVE OFFICER
DHUBRI ZILLA PARISHAD
DIST. DHUBRI
ASSAM
PIN-783301.
6:GAURIPUR ANCHALIK PANCHAYAT
REP. BY THE BLOCK DEVELOPMENT OFFICER
GAURIPUR DEVELOPMENT BLOCK
P.O. AND P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783301.
Advocate for the Petitioner : MR. A K SARMA
Advocate for the Respondent : SC
PNRD
Linked Case : WP(C) 8125/2019
Page No.# 160/204
1:CHAYNA KHATUN AND 10 ORS.
EX-PRESIDENT
59 NO. NICHINPUR G.P.
W/O- JOHIRUL ISLAM
VILL- FULPUR
P.O. MEDORTARI
DIST- DHUBRI
ASSAM
2: SOLIM UDDIN
EX- VICE PRESIDENT
59 NO. NICHINPUR G.P.
S/O- ZELHOZ
VILL- ARIKATA
P.O. MEDORTARI
DIST- DHUBRI
ASSAM
3: DULE BALA DAS
EX-MEMBER
59 NO. NICHINPUR G.P.
W/O- NARENDRA NARAYAN DAS
VILL- GOBRATARI
P.O. MEDORTARI
DIST- DHUBRI
ASSAM
4: MAYNA KHATUN
EX-MEMBER
59 NO. NICHINPUR G.P.
W/O- SONA ULYA
VILL- BAR NICHINPUR
P.O. MEDORTARI
DIST- DHUBRI
ASSAM
5: ABU ZEHAL MIAH
EX-MEMBER
59 NO. NICHINPUR G.P.
S/O- ZOYAN ALI
VILL- KULAMUYA CHOTO NICHINPUR
P.O. MEDORTARI
DIST- DHUBRI
ASSAM
6: GOLJAN BIBI
EX-MEMBER
Page No.# 161/204
59 NO. NICHINPUR G.P.
W/O- SAGAR ALI
VILL- FULPUR
P.O. MEDORTARI
DIST- DHUBRI
ASSAM
7: SUFIA KHATUN
EX-MEMBER
59 NO. NICHINPUR G.P.
W/O- BELLAL PARAMANIK
VILL- KULAMUYA CHOTO NICHINPUR
P.O. MEDORTARI
DIST- DHUBRI
ASSAM
8: RAMJAN ALI
EX-MEMBER
59 NO. NICHINPUR G.P.
S/O- DAROG ALI
VILL- FULPUR
P.O. MEDORTARI
DIST- DHUBRI
ASSAM
9: FULMALA KHATUN
EX-MEMBER
59 NO. NICHINPUR G.P.
D/O- CHAND MIYA SHEIKH
VILL- JAMBARI
P.O. MEDORTARI
DIST- DHUBRI
ASSAM
10: ABDUL KHALEQUE
EX-MEMBER
59 NO. NICHINPUR G.P.
S/O- ABDUL KADER
VILL- BAR NICHINPUR
P.O. MEDORTARI
DIST- DHUBRI
ASSAM
11: JAHAN UDDIN KHAN
EX-MEMBER
59 NO. NICHINPUR G.P.
S/O- CHEKANDAR KHAN
VILL- KULAMUYA CHOTO NICHINPUR
Page No.# 162/204
P.O. MEDORTARI
DIST- DHUBRI
ASSAM
VERSUS
1:THE STATE OF ASSAM AND 5 ORS.
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
DISPUR
GHY-06
2:THE COMMISSIONER TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
JURIPAR
PANJABARI
GHY- 37
3:THE DY. COMMISSIONER
DHUBRI
P.O. AND DIST- DHUBRI
ASSAM
PIN- 783301
4:THE CHIEF EXECUTIVE OFFICER
DHUBRI ZILLA PARISHAD
P.O. AND DIST- DHUBRI
ASSAM
PIN- 783301
5:THE BLOCK DEVELOPMENT OFFICER
JAMADARHAT DEVELOPMENT BLOCK
P.O. JAMADARHAT
DIST- DHUBRI
ASSAM
PIN- 783318
6:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GHY-06
Advocate for the Petitioner : MR. D A KAIYUM
Advocate for the Respondent : SC
PNRD
Linked Case : WP(C) 9143/2019
Page No.# 163/204
1:MONOWARA BIBI AND 10 ORS.
FORMER PRESIDENT GASPARA G.P.
W/O- ABDUL GAFUR
VILL. DHARMASALA PT-I
P.O. AND P.S. DHUBRI
ASSAM
PIN 783324.
2: NUR ISLAM PRAMANIK
FORMER VICE PRESIDENT GASPARA G.P.
S/O- SAUKAT ALI PRAMANIK
VILL. GASPARA
P.O.- DHARMASALA
DHUBRI.
3: AJIYA BIBI
FORMER MEMBER GASPARA G.P.
W/O- MOSTAKIN SK
VILL. DHARMASALA PART-I
P.O. AND P.S. DHUBRI
DIST. DHUBRI
ASSAM
PIN- 783324.
4: SOKINA BIBI
FORMER MEMBER GASPARA G.P.
W/ ABDUL RAHMAN SK.
VILL. DHARMASALA PART-1B
P.O. AND P.S. DHUBRI
DIST. DHUBRI
ASSAM
PIN- 783324.
5: MOINUL HAQUE
FORMER MEMBER GASPARA G.P.
S/O- RUPETULA SK.
VILL. DHARMASALA PART-II
P.O. AND P.S. DHUBRI
DIST.- DHUBRI
ASSAM
PIN- 783324.
6: GESHBHAN BIBI
FORMER MEMBER GASPARA G.P.
W/O- NASER ALI
VILL. MUMARGATI
P.O. AND P.S. DHARMASALA
Page No.# 164/204
DIST.- DHUBRI
ASSAM
PIN- 783324.
7: NURUL HAQUE
FORMER MEMBER GASPARA G.P.
S/O- SUKURUDDIN
VILL. KACHUYAR KHAS PART-III
P.O. AND P.S. DHUBRI
DIST.- DHUBRI
ASSAM
IN- 783324.
8: AMISA BIBI
FORMER MEMBER GASPARA G.P.
SABAN ALI
VILL. GHEWMARI
PO AND PS- DHUBRI
DIST.- DHUBRI
ASSAM
PIN- 783324.
9: SADEKA BIBI
FORMER MEMBER GASPARA G.P.
W/O- MOTIUR RAHMAN
VILL. GASPARA-B
P.O. AND P.S. DHUBRI
DIST. DHUBRI
ASSAM
PIN- 783324.
10: ABDUL MALEK SK
FORMER MEMBER GASPARA G.P.
S/O- HOSEN FAKIR
VILL. GASPARA C
P.O. AND P.S. DHUBRI
DIST.- DHUBRI
ASSAM
PIN- 783324.
11: HASMAT ALI
FORMER MEMBER GASPARA G.P.
S/O- HABEZUDDIN
VILL. DUBIRPAR
P.O. AND P.S. DHUBRI
DIST.- DHUBRI
ASSAM
PIN- 783324.
Page No.# 165/204
VERSUS
1:THE STATE OF SSAM AND 5 ORS.
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
PANCHAYAT AND R.D. DEPTT.
DISPUR
GHY.-06.
2:THE COMM. TO THE GOVT. OF ASSAM
PANCHAYAT AND R.D. DEPTT.
JURIPAR
PANJABARI
GHY.-37.
3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GHY.-06.
4:THE DY. COMMISSIONER
DHUBRI
ASSAM
PIN- 783301.
5:DHUBRI ZILLA PARISHAD
REP. BY THE C.E.O.
DHUBRI ZILLA PARISHAD
DIST- DHUBRI
ASSAM
PIN- 783301.
6:GAURIPUR ANCHALIK PANCHAYAT
REP. BY THE B.D.O.
GAURIPUR DEVELOPMENT BLOCK
P.O. AND P.S. GAURIPUR
DIST.- DHUBRI
ASSAM
PIN- 783301.
Advocate for the Petitioner : MR D KALITA
Advocate for the Respondent : SC
PNRD
Linked Case : WP(C) 7829/2019
1:JAFOR ALI AND 10 ORS.
Page No.# 166/204
EX-PRESIDENT
60 NO. CHIRAKUTI G.P.
S/O
JAHUR UDDIN
VILL- KUMRI
P.O. CHIRAKUTI
DIST- DHUBRI
ASSAM
2: SHAHERA KHATUN
EX- VICE PRESIDENT
60 NO. CHIRAKUTI G.P.
W/O- ABDUL KUDDUS
VILL- FULGASA
P.O. CHIRAKUTI
DIST- DHUBRI
ASSAM
3: NURUDDIN SHEIKH
EX-MEMBER
60 NO. CHIRAKUTI G.P.
S/O- MAJIBAR RAHMAN
VILL- CHIRAKUTI CHATAPARA
P.O. CHIRAKUTI
DIST- DHUBRI
ASSAM
4: ABDUL KARIM
EX-MEMBER
60 NO. CHIRAKUTI G.P.
S/O- BAHAR ALI
VILL- GUNAIPANI
P.O. CHIRAKUTI
DIST- DHUBRI
ASSAM
5: ANOWARA KHATUN
EX-MEMBER
60 NO. CHIRAKUTI G.P.
W/O- ABUL SHIKDAR
VILL- CHIRAKUTI CHATAPARA
P.O. CHIRAKUTI
DIST- DHUBRI
ASSAM
6: AJIMA KHATUN
EX-MEMBER
60 NO. CHIRAKUTI G.P.
Page No.# 167/204
W/O- KAMINUL ISLAM
VILL- CHIRAKUTI CHATAPARA
P.O. CHIRAKUTI
DIST- DHUBRI
ASSAM
7: JAYDA KHATUN
EX-MEMBER
60 NO. CHIRAKUTI G.P.
W/O- ACHRAF ALI
VILL- KUMRI
P.O. CHIRAKUTI
DIST- DHUBRI
ASSAM
8: MINARA KHATUN
EX-MEMBER
60 NO. CHIRAKUTI G.P.
W/O- CHAIFUL ISLAM
VILL- KASHIYARTARI
P.O. CHIRAKUTI
DIST- DHUBRI
ASSAM
9: MONOWAR HUSSAIN
EX-MEMBER
60 NO. CHIRAKUTI G.P.
S/O- HASAN ALI
VILL- KUMRI
P.O. CHIRAKUTI
DIST- DHUBRI
ASSAM
10: JOYNAL ABEDIN
EX-MEMBER
60 NO. CHIRAKUTI G.P.
S/O- KITAB ALI
VILL- BAULURI
P.O. CHIRAKUTI
DIST- DHUBRI
ASSAM
11: SHAJAHAN MIAH
EX-MEMBER
5 NO. JAMADARHAT A.P.
S/O- SHUKUR ALI
VILL- CHIRAKUTI CHATAPARA
P.O. CHIRAKUTI
Page No.# 168/204
DIST- DHUBRI
ASSAM
VERSUS
1:THE STATE OF ASSAM AND 5 ORS.
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
DISPUR
GHY-06
2:THE COMMISSIONER TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
JURIPAR
PANJABARI
GHY-37
3:THE DY. COMMISSIONER
DHUBRI
P.O. AND DIST- DHUBRI
ASSAM
PIN- 783301
4:THE CHIEF EXECUTIVE OFFICER
DHUBRI ZILLA PARISHAD
P.O. AND DIST- DHUBRI
ASSAM
PIN- 783301
5:THE BLOCK DEVELOPMENT OFFICER
JAMADARHAT DEVELOPMENT BLOCK
P.O. JAMADARHAT
DIST- DHUBRI
ASSAM
PIN- 783318
6:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GHY-06
7:PRESIDENT
NO.60 CHIRAKUTI GAON PANCHYAT
CHIRAKUTI
DHUBRI
ASSAM
8:SECRETARY
Page No.# 169/204
NO.60 CHIRAKUTI GAON PANCHYAT
CHIRAKUTI
DHUBRI
ASSAM
Advocate for the Petitioner : MR. D A KAIYUM
Advocate for the Respondent : SC
PNRD
Linked Case : WP(C) 9386/2019
1:SAMSER ALI AND 9 ORS.
S/O. LT. MOHARULLAH SK
FORMER PRESIDENT OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. MADHUSULMARI PART-1
P.O. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331.
2: MOHASHIN ALI
S/O. LT. KASEM ALI
FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. MADHUSULMARI PART-1
P.O. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331.
3: FIROZUDDIN
S/O. LT. RASULUDDIN SK
FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. MADHUSULMARI PART-1
P.O. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331.
4: ABDUL MAZID
S/O. YUNUS ALI
FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. TIAMARI PART-II
P.O. TIAMARI
P.S. GAURIPUR
DIST. DHUBRI
Page No.# 170/204
ASSAM
PIN-783331.
5: JOMILA BIBI
W/O. AYOUB ALI
FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. ROWA PT-III
P.O. TIAMARI
P.S. DHUBRI
DIST. DHUBRI
ASSAM
PIN-783331.
6: SHAHENA BEGUM
W/O. RAZAUL ISLAM
FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. MADHUSULMARI PART-1
P.O. AND P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331.
7: FUL MAHAMMAD
S/O. LT. RAHIMULLAH SK
FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. MADHUSULMARI PART-I
P.O. MADHUSULMARI
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331.
8: JUOTSNA ROY
W/O. SRI RAMCHANDRA ROY
FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. MADHUSULMARI PART-I
P.O. KHUDIMARI
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331.
9: FOJILA BIBI
W/O. RAHIMUDDIN SK
FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. ROWA
PART-I
P.O. MADHUSULMARI
Page No.# 171/204
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331.
10: ANSAN ALI
S/O. LT. SORE SK
FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. TIAMARI PART-II
P.O. TIAMARI
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331.
VERSUS
1:THE STATE OF ASSAM AND 5 ORS.
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
DISPUR
GUWAHATI-06.
2:THE COMMISSIONER TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
JURIPAR
PANJABARI
GUWAHATI-37.
3:THE COMMISSIONER AND SECY.
TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GUWAHATI-781006.
4:THE DY. COMMISSIONER
DHUBRI
ASSAM
PIN-783301.
5:DHUBRI ZILLA PARISHAD
REP. BY THE CHIEF EXECUTIVE OFFICER
DHUBRI ZILLA PARISHAD
DIST. DHUBRI
ASSAM
PIN-783301.
6:GAURIPUR ANCHALIK PANCHAYAT
REP. BY THE BLOCK DEVELOPMENT OFFICER
Page No.# 172/204
GAURIPUR DEVELOPMENT BLOCK
P.O. AND P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783301.
Advocate for the Petitioner : MR. A K SARMA
Advocate for the Respondent : SC
PNRD
Linked Case : WP(C) 9155/2019
1:AZAD ALI SK. AND 9 ORS.
FORMER PRESIDENT HOWRARPAR GAON PANCHAYAT
S/O- SAMAD ALI SK
VILL- SILGHAGRI PART-I
P.O- HOWRARPAR
P.S AND DIST- DHUBRI
ASSAM
PIN- 783324
2: ISARUDDIN PRADHANI
FORMER MEMBER HOWRARPAR GAON PANCHAYAT
S/O- LATE FARID PRADHANI
VILL- BORBILA PART-II
P.O- HOWRARPAR
P.S AND DIST- DHUBRI
ASSAM
PIN- 783324
3: MAMTAZ BIBI
FORMER MEMBER HOWRARPAR GAON PANCHAYAT
W/O- SAKANDAR ALI
VILL- JANGLIYA (KHA)
P.O- HOWRARPAR
P.S AND DIST- DHUBRI
ASSAM
PIN- 783324
4: KESHVAN BIBI
FORMER MEMBER HOWRARPAR GAON PANCHAYAT
W/O- MAZIBUR RAHMAN
VILL- BORBILA PART-I
P.O- HOWRARPAR
P.S AND DIST- DHUBRI
ASSAM
Page No.# 173/204
PIN- 783324
5: JULIE BIBI
FORMER MEMBER HOWRARPAR GAON PANCHAYAT
W/O- SAFIUR HAQUE
VILL BORBILA PART I
P.O- HOWRARPAR
P.S AND DIST- DHUBRI
ASSAM
PIN- 783324
6: JAHIRUL ISLAM
FORMER MEMBER HOWRARPAR GAON PANCHAYAT
S/O- GAIMAHAMMAD
VILL- SILGHAGRI PART-I
P.O- HOWRARPAR
P.S AND DIST- DHUBRI
ASSAM
PIN- 783324
7: AMIRUDDIN
FORMER MEMBER HOWRARPAR GAON PANCHAYAT
S/O- BASKAR ALI
VILL- SILGHAGRI PART-I
P.O- HOWRARPAR
P.S AND DIST- DHUBRI
ASSAM
PIN- 783324
8: ABDUL LATIF SK
FORMER MEMBER HOWRARPAR GAON PANCHAYAT
S/O- BASU SK
VILL- SILGHAGRI PART- II
P.O- HOWRARPAR
P.S AND DIST DHUBRI
ASSAM
PIN- 783324
9: SONEKA BIBI
FORMER MEMBER HOWRARPAR GAON PANCHAYAT
W/O- ABDUL KALAM
VILL- SILGHAGRI PART II
P.O- HOWRARPAR
P.S AMD DIST- DHUBRI
ASSAM
PIN- 783324
10: SAHERA BANU BIBI
Page No.# 174/204
W/O- ABDUL LATIF
VILL- JANGLIYA (KA)
P.O- HOWRARPAR
P.S AND DIST- DHUBRI
ASSAM
PIN- 783324
VERSUS
1:THE STATE OF ASSAM AND 5 ORS
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
PANCHYAT AND RURAL DEVELOPMENT DEPTT
DISPUR
GHY- 6
2:THE COMMISSIONER
TO THE GOVT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT
JURIPAR
PANJABARI
GUWAHATI- 37
3:THE COMMISSIONER AND SECRETARY
TO THE GOVT OF ASSAM
FINANCE DEPTT
DISPUR
GUWAHATI- 781006
4:THE DEPUTY COMMISSIONER
DHUBRI
ASSAM
PIN- 783301
5:DHUBRI ZILLA PARISHAD
REP. BY THE CEO
DHUBRI ZILLA PARISHAD
DIST- DHUBRI
ASSAM
PIN- 783301
6:GAURIPUR ANCHALIK PANCHAYAT
REP. BY THE BDO
GAURIPUR DEVELOPMENT BLOCK
P.O AND P.S- GAURIPUR
DIST- DHUBRI
ASSAM
PIN- 783301
Advocate for the Petitioner : MR. A K SARMA
Page No.# 175/204
Advocate for the Respondent : SC
PNRD
Linked Case : WP(C) 9084/2019
1:PROTIMA MORANG AND 9 ORS.
D/O. LT. BIKUDAR MORANG
VILL. CHANTAK BARAMIRI GAON
P.O. SANTAK
P.S. BIHUBOR
DIST. SIVASAGAR
ASSAM
PIN-785687.
2: SARIFUL HUSSAIN
S/O. LT. BALAT HUSSAIN
VILL. 107 NO. CHANTAK GRANT AKA
P.O. SANTAK
P.S. BIHUBOR
DIST. SIVASAGAR
ASSAM
PIN-785687.
3: AMARJYOTI GOGOI
S/O. SRI MUNIN GOGOI
VILL. CHOLADHARA
P.O. SILASAKU
P.S. SIMALUGURI
DIST. SIVASAGAR
ASSAM
PIN-785686.
4: MAMANI KONWAR
W/O. SRI DIBAKAR KONWAR
VILL. CHOLADHARA
P.O. SILASAKU
P.S. SIMALUGURI
DIST. SIVASAGAR
ASSAM
PIN-785686.
5: MONI PATOR
W/O. SIBANATH PATOR
VILL. CHOLADHARA
P.O. SILASAKU
P.S. SIMALUGURI
Page No.# 176/204
DIST. SIVASAGAR
ASSAM
PIN-785686.
6: NIBEDITA BAILUNG
W/O. FANI BAILUNG
R/O. BAILUNG GAON
P.O. RAMANIALI
P.S. SIMALUGURI
DIST. SIVASAGAR
ASSAM
PIN-785686.
7: NIBHA BARUAH
W/O. SRI PRASAD BARUAH
VILL. BAILUNG GAON
P.O. RAMANIALI
P.S. SIMALUGURI
DIST. SIVASAGAR
ASSAM
PIN-785686.
8: CHATAR PANGING
S/O. CHATAR PANGING
R/O. BALIGAON
P.O. SIMALUGURI
P.S. SIMALUGURI
DIST. SIVASAGAR
ASSAM
PIN-785686.
9: BIJOYA DUTTA
W/O. ARUN DUTTA
VILL. BAGDAI GAON
P.O. SONTAK
P.S. SIMALUGURI
DIST. SIVASAGAR
ASSAM
PIN-785687.
10: DIGANTA PHUKAN @ DIGANTA CHETIA PHUKAN
S/O. BHIM CHETIA PHUKAN
R/O. VILL. CHENGDHARA GAON
P.O. SANTOK
P.S. BIHUBOR
DIST. SIVASAGAR
ASSAM
PIN-785687.
Page No.# 177/204
VERSUS
1:THE STATE OF ASSAM AND 8 ORS.
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
ASSAM
DISPUR
GUWAHATI-781006.
2:THE SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
ASSAM
DISPUR
GUWAHATI-781006.
3:THE FINANCE COMMISSION OF INDIA
MINISTRY OF FINANCE
DEPTT. OF ECONOMIC AFFAIRS
NORTH BLOCK
NEW DELHI-110001.
4:THE STATE FINANCE COMMISSION
GOVT. OF ASSAM
DISPUR
GUWAHATI-781006.
5:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT
ASSAM
PANJABARI
JURIPAR
GUWAHATI-781037.
6:THE DY. COMMISSIONER
SIVASAGAR
P.O. AND P.S. SIVASAGAR
DIST. SIVASAGAR
ASSAM
PIN-785640.
7:THE CHIEF EXECUTIVE OFFICER
ZILLA PARISHAD
SIVASAGAR
P.O. AND P.S. SIVASAGAR
DIST. SIVASAGAR
ASSAM
PIN-785640.
Page No.# 178/204
8:THE BLOCK DEVELOPMENT OFFICER
NAZIRA DEVELOPMENT BLOCK
DIST. SIVASAGAR
ASSAM
PIN-785684.
9:THE SECRETARY
RAMONI GAON PANCHAYAT
P.O. RAMONI ALI AND P.S. SIMALUGURI
DIST. SIVASAGAR
ASSAM
PIN-785686.
Advocate for the Petitioner : MR. M KALITA
Advocate for the Respondent : SC
PNRD
Linked Case : WP(C) 8188/2019
1:NAZMA AHMED AND 10 ORS.
EX-PRESIDENT
MEDORTARI GAON PANCHAYAT
W/O- ABDUL ALIM MIAH
VILL- DORIARPAR MAIZALI
P.O. MEDORTARI
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
2: SABIYA KHATUN
EX- VICE PRESIDENT
MEDORTARI GAON PANCHAYAT
W/O- MILAN KHAN
VILL- ROUTHMARA
P.O. MEDORTARI
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
3: RAHIMA KHATUN
MEMBER
MEDORTARI GAON PANCHAYAT
W/O- DELBAR ALI
VILL- MEDORTARI
Page No.# 179/204
P.O. MEDARTARI
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
4: ABDUL HOQUE MONDAL
MEMBER
MEDORTARI GAON PANCHAYAT
S/O- OSMAN GONI MONDAL
VILL- PODDARVITA
P.O. MEDORTARI
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
5: SOMIRAN NESSA
MEMBER
MEDORTARI GAON PANCHAYAT
W/O- JOYEN UDDIN
VILL- DORIARPAR MAIZALI
P.O. MEDORTARI
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
6: OSMAN ALI
MEMBER
MEDORTARI GAON PANCHAYAT
S/O- LT SAMAN ALI
VILL- BAMUNIRVITA
P.O. MEDORTARI
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
7: MOZIDA KHATUN
MEMBER
MEDORTARI GAON PANCHAYAT
W/O- REJJAK ALI
VILL- MEDARTARI PART-II
P.O. MEDORTARI
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
Page No.# 180/204
PIN- 783330
8: RAHIMUDDIN
MEMBER
MEDORTARI GAON PANCHAYAT
S/O- EAD ALI
VILL- MEDOBIL PART-I
P.O. MEDORTARI
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
9: NABIRAN KHATUN
MEMBER
MEDORTARI GAON PANCHAYAT
W/O- JURAN ALI
VILL- NAROWAMARI
P.O. MEDORTARI
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
10: ABDUL HAMID MONDAL
MEMBER
MEDORTARI GAON PANCHAYAT
S/O- MOZIBAR RAHMAN
VILL- MONDIA
P.O. MEDORTARI
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
11: GAZIBAR RAHMAN
MEMBER
MEDORTARI GAON PANCHAYAT
S/O- HASEN ALI
VILL- KALNOI
P.O. MEDORTARI
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 783330
VERSUS
1:THE STATE OF ASSAM AND 6 ORS.
Page No.# 181/204
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
ASSAM
DISPUR
GHY-06
2:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
FINANCE DEPTT.
ASSAM
DISPUR
GHY-06
3:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT
ASSAM
PANJABARI
JURIPAR
GHY- 37
4:THE DY. COMMISSIONER
DHUBRI
P.O. DHUBRI
DIST- DHUBRI
ASSAM
PIN- 783301
5:THE CHIEF EXECUTIVE OFFICER
DHUBRI ZILLA PARISHAD
DHUBRI
P.O. AND DIST- DHUBRI
ASSAM
PIN- 783301
6:THE JAMADARHAT ANCHALIK PANCHAYAT
REP. BY THE EXECUTIVE OFFICER CUM BLOCK DEVELOPMENT OFFICER
JAMADARHAT
P.O. CHIRAKUTI
P.S. FAKIRGANJ
DIST- DHUBRI
ASSAM
PIN- 7833330
7:THE NO. 61 MEDORTARI GAON PANCHAYAT
REP. BY THE SECY.
MEDORTARI GAON PANCHAYAT
P.O. MEDORTARI
P.S. FAKIRGANJ
Page No.# 182/204
DIST- DHUBRI
ASSAM
PIN- 783330
Advocate for the Petitioner : MR. M HUSSAIN
Advocate for the Respondent : SC
PNRD (R-1
3)
Linked Case : WP(C) 9060/2019
1:MAYNAL HOQUE PRADHANI AND 10 ORS.
FORMER PRESIDENT DHARMASALA GAON PANCHAYAT
S/O- LATE IUB ALI PRADHANI
VILL- DHARMASALA PART-III
P.O- DHARMASALA
P.S AND DIST- DHUBRI
PIN- 783324
2: MUSKA BIBI
FORMER VICE PRESIDENT DHARMASALA GAON PANCHAYAT
W/O- AZAD ALI
VILL- DHARMASALA PART-IV
P.O- DHARMASALA
P.S AND DIST- DHUBRI
PIN- 783324
3: SURAT VAN BIBI
FORMER MEMBER DHARMASALA GAON PANCHAYAT
W/O- HYDER ALI
VILL- KACHUYAR KHAS PART -II
P.O- DHARMASALA
P.S AND DIST- DHUBRI
PIN- 783324
4: NAMITA BALA CHOWDHURAY
FORMER MEMBER DHARMASALA GAON PANCHAYAT
W/O- KAMAL CHOWDHURY
VILL- DHARMASALA PART-III
P.O- DHARMASALA
P.S AND DIST- DHUBRI
PIN- 783324
5: BISHNU KUMAR ROY
FORMER MEMBER DHARMASALA GAON PANCHAYAT
S/O- LATE ABHAY CHARAN ROY
Page No.# 183/204
VILL- KACHUYAR KHAS PART- II
P.O- DHARMASALA
P.S AND DIST- DHUBRI
PIN- 783324
6: MAMTAZ BEGUM
FORMER MEMBER DHARMASALA GAON PANCHAYAT
W/O- SOPI SK
VILL- DHARMASALA PART-IV
P.O- DHARMASALA
P.S AND DIST- DHUBRI
PIN- 783324
7: ABDUL NOOR
FORMER MEMBER DHARMASALA GAON PANCHAYAT
S/O- LATE TADARAK SK
VILL- KACHUYAR KHAS PART-I
P.O- DHARMASALA
P.S AND DIST- DHUBRI
PIN- 783324
8: AMINUR ISLAM
FORMER MEMBER DHARMASALA GAON PANCHAYAT
S/O- AHAD ALI
VILL- KACHUYAR KHAS PART- I
P.O- DHARMASALA
P.S AND DIST- DHUBRI
PIN- 783324
9: AHIYAT ALI
FORMER MEMBER DHARMASALA GAON PANCHAYAT
S/O- LATE JASIUDDIN SK
VILL- KACHUYAR KHAS PART- II
P.O- DHARMASALA
P.S AND DIST- DHUBRI
PIN- 783324
10: SEKANDAR ALI
FORMER MEMBER DHARMASALA GAON PANCHAYAT
S/O- KAYZER ALI
VILL- DHARMASALA PART- V
P.O- DHARMASALA
P.S AND DIST- DHUBRI
PIN- 783324
11: BEGUM SAHANOOR
FORMER MEMBER DHARMASALA GAON PANCHAYAT
W/O- JAYNAL HAQUE
Page No.# 184/204
VILL- DHARMASALA PART-III
P.O- DHARMASALA
P.S AND DIST- DHUBRI
PIN- 783324
VERSUS
1:THE STATE OF ASSAM AND 5 ORS
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT
DISPUR
GHY- 06
2:THE COMMISSIONER TO THE GOVT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT
JURIPAR
PANJABARI
GUWAHATI- 37
3:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
FINANCE DEPTT
DISPUR
GUWAHATI- 781006
4:THE DEPUTY COMMISSIONER
DHUBRI
ASSAM
PIN- 783301
5:DHUBRI ZILLA PARISHAD
REP. BY THE CHIEF EXECUTIVE OFFICER
DHUBRI ZILLA PARISHAD
DIST- DHUBRI
ASSAM
PIN- 783301
6:GAURIPUR ANCHALIK PANCHAYAT
REP. BY THE BDO
P.O AND P.S- GAURIPUR
DIST- DHUBRI
ASSAM
PIN- 783301
Advocate for the Petitioner : MR. A K SARMA
Advocate for the Respondent : SC
PNRD
Page No.# 185/204
Linked Case : WP(C) 369/2020
1:UMESH DEKA AND 111 ORS.
S/O LT. JOGENDRA DEKA
VILL. AND P.O. BARTALA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
2: KHARGESWARI BORO
D/O LT. KALA RAM BORO
VILL. MUGDI (AMRATTARI)
P.O. MUGDI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
3: SIDDIKUL HAQUE
S/O HUSSAIN ALI
VILL. ADABARI
P.O. ADABARI
DIST. NALBARI
ASSAM
4: KUTUMONI MEDHI
W/O GOLOK MEDHI
VILL. NO. 1
KAPLABARI
P.O. KAPLABARI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
5: MNIK ALI
S/O LT. SHOBAHAN ALI
VILL. AND P.O. BHANGNAMARI
P.S. BHANGNAMARI
DIST. NALBARI
ASSAM
6: AINAL HAQUE
S/O LT. SANULLA
VILL. NO. 3
KANDHBARI
P.O. KANDHBARI
DIST. NALBARI
ASSAM
Page No.# 186/204
7: TIZUDDIN
S/O LT. SHARAB ALI
VILL. GHOGA
P.O. LAOTOLA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
8: SAFIKUL ALI
S/O RIYAZUDDIN AHMED
VILL. PAIKAN BONMAJA
P.O. PAIKAN BONMAJA
DIST. NALBARI
9: NURJAHAN
W/O AYUB KHAN
VILL. 1 NO. LARKUCHI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
10: ANOWARA BEGUM
W/O SONABAR ALI
VILL. KURIHAMARI
P.S. BHANGNAMARI
DIST. NALBARI
ASSAM
11: INTAZ ALI
S/O LT. HAIZAN ALI
VILL. SAPKATA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
12: HARAZ UDDIN
VILL. NO. 2 KALARCHAR
P.S. BHANGANMARI
DIST. NALBARI
ASSAM
13: SUBAHAN ALI
S/O LT. HASEN ALIVILL. KAPLABARI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
14: KUMUD MEDHI
Page No.# 187/204
S/O LT. RAGHU MEDHI
VILL. NO. 1
KAPLABARI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
15: RABIA BEGUM
W/O LT. NOUSAD ALI
VILL. NO. 2
KAPLABARI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
16: MAKANI HARIJAN
W/O SRI PRABIN HARIJAN
VILL. NO. 3 BARTALA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
17: PRANJIT DEKA
S/O LT. JOYCHARAN DEKA
VILL. MUGDI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
18: HALEMA BEGUM
W/O MD. NUJIR ALI
VILL. KHUDRA SINADI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
19: MARAMI DAS
W/O SRI PRABIN DAS
VILL. NO. 2 GHORATHAL
P.S. MUKALMUA
DIST. NALBARI
ASSAM
20: KASED ALI
S/O LT. ARUN ALI
VILL. BAMUNBARI
P.S. MUKALMUA
DIST. NALBARI
Page No.# 188/204
ASSAM
21: KALPANA BARO
W/O LT. RABIN CH. BARO
VILL. AMRATTARI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
22: SAHNUR ALI
S/O LT. SAMUD ALI
VILL. LACHIMA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
23: SHYAMANTA BARMAN
S/O LT. DAMODAR BARMAN
VILL. DARINGAPARA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
24: RANJU DEKA
S/O SRI PRADIP DEKA
VILL. DAGAPARA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
25: RAJIA BEGUM
W/O SRI PALAN ALI
VILL. NO. 2
KANDHABRI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
26: FAZAL HAQUE
W/O MD. INTAZ ALI
VILL. NO. 2 LOHARKATHA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
27: MINU DEKA
W/O SRI PRAMESH DEKA
VILL. DARANGIPARA
Page No.# 189/204
P.S. MUKALMUA
DIST. NALBARI
ASSAM
28: JITEN DAS
S/O SRI HARIN DAS
VILL. BARNIBARI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
29: KHABIR ALI
S/O MD. SAFED ALI
VILL. PACHIM BONMAZA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
30: MANOMATI NATH BORA
W/O SANKAR NATH BORA
VILL. DIRUA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
31: MANDIRA KAIBORTA
W/O SRI PRADIP DEKA
VILL. PACHIM DIRUA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
32: PADMINI DAS
S/O SRI JOGENDRA DAS
VILL. POTEBARI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
33: SUREN BAISHYA
S/O LT. NAURAM BAISHYA
VILL. NO. 1
NAPTIPARA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
34: GOPALJAN BIBI
Page No.# 190/204
W/O MD. MOFIZ ALI
VILL. BONMAJA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
35: AKHTARA BIBI
W/O MD. NABAD ALI
VILL. BORNIBARI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
36: SWAPNA RANI BARO
W/O SRI PABIN CHANDRA BARO
VILL. DIRUA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
37: ALTAF HUSSAIN
S/O LT. ABUL SAKAR
VILL. BAKRIKUCHI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
38: SARALA KHATUN
W/O MD. KARAM ALI
VILL. AND P.S. BHANGNAMARI
DIST. NALBARI
ASSAM
39: NAZIRA BEGUM
W/O CHAN MAHAMMAD
VILL. NANGALMARI
P.S. BHANGNAMARI
DIST. NALBARI
ASSAM
40: PRATIMA DAS
W/O SRI HARI CHANDRA DAS
VILL. NARUA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
41: PRADIP DAS
Page No.# 191/204
S/O LT. GOPAL DAS
VILL. KALDI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
42: MAMANI BEGUM
W/O NURUL HAQUE
VILL. NO. 2
JOISAGAR
P.S. MUKALMUA
DIST. NALBARI
ASSAM
43: ANIMA KAIBARTA
W/O SRI GAGI RAM KOIBARTA
VILL. LAUTHARI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
44: MINU KAIBARTA
W/O SRI MANI RAM DAS
VILL. JOISAGAR
P.S. MUKALMUA
DIST. NALBARI
ASSAM
45: ASHIYA BEGUM
W/O SRI NURUL ISLAM
VILL. N.C. PUB KAJIA
P.S. BHANGNAMARI
DIST. NALBARI
ASSAM
46: MARJIN KHATUN
W/O SRI RUPSAN ALI
VILL. KALARCHAR
P.S. BHANGNAMARI
DIST. NALBARI
ASSAM
47: SAHABUDDIN
S/O MD. NAJAR ALI
VILL. BARCHALI
P.S. BHANGANAMARI
DIST. NALBARI
ASSAM
Page No.# 192/204
48: MENAKA DAS
W/O SRI DHARANI DAS
VILL. RAMPU
P.S. MUKALMUA
DIST. NALBARI
ASSAM
49: FARMAN ALI
S/O MD. ALTAP
VILL. N.C. PUB KAJIA
P.S. BHANGNAMARI
DIST. NALBARI
ASSAM
50: ASKAR ALI
S/O MD. ISMAIL
VILL. KALARCHAR
P.S. BHANGNAMARI
DIST. NALBARI
ASSAM
51: MAFIDA BEGUM
W/O MD. MEHER ALI
KALARCHAR
P.S. BHANGNAMARI
DIST. NALBARI
ASSAM
52: PULAK DAS
S/O SRI ARUP DAS
P.O. CHANDA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
53: KRIPADHAR BARMAN
S/O LT. BAPURAM BARMAN
VILL. BARTALA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
54: TARIK ANOWAR
S/O MD. AMAJ UDDIN
VILL. MAGHYA BHANGNAMARI
P.S BHANGNAMARI
DIST. NALBARI
Page No.# 193/204
ASSAM
55: PRATIMA HALOI
W/O SRI MANGLA HALOI
VILL. CHATEMARI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
56: RACHIMA BEGUM
W/O MD. HAKIM ALI
VILL. GHOGA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
57: NAJMUN NAHAR
W/O MD. EUNUSH ALI
VILL. LOWTOLA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
58: ABUSAMA ALI
S/O GIYAS ALI
VILL. LAUPARA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
59: SAHJAHAN ALI
S/O LT. ANAR ALI
VILL. SORUSALIA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
60: ARIFA BIBI
W/O MD. AJGAR ALI
VILL. NARAYANPUR
P.S. MUKALMUA
DIST. NALBARI
ASSAM
61: MALATI TALUKDAR
W/O SRI BHUBANESWAR TALUKDAR
VILL. KALARCHAR
P.S. BHANGNAMARI
Page No.# 194/204
DIST. NALBARI
ASSAM
62: HAKIMA BEGUM
W/O MD. JORUL ALI
VILL. GOLDIGHOLA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
63: MANJURI BORO
W/O SRI NARAYAN CH. BORO
VILL. SUNGORBORI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
64: ARAN ALI
S/O LT. BAKHEJUDDIN
VILL. BURLITPAR
P.S. MUKALMUA
DIST. NALBARI
ASSAM
65: AFRUJA BIBI
W/O MD. FARIDUR RAHMAN
VILL. SUTARKUCHI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
66: SONMANI DAS
S/O SRI DIJEN KALITA
VILL. SUTARKUCHI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
67: AYUB ALI
S/O LT. BHOINUR ALI
VILL. BALIKUCHI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
68: KHADEJA BEGUM
W/O MD. HAFIJUL ISLAM
VILL. LOHARKATHA
Page No.# 195/204
P.S. MUKALMUA
DIST. NALBARI
ASSAM
69: HUSSAIN AHMED
S/O MD. HIKMAT ALI
VILL. ADABARI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
70: SARIFUDDIN AHMED
S/O LT. AIJUDDIN AHMED
VILL. LOHARKATHA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
71: SAMAD ALI
S/O MD. SAMEJ ALI
VILL. SOYAD ALI CHAR
P.S. BHANGNAMARI
DIST. NALBARI
ASSAM
72: FAZAL HAQUE
S/O MD. JANU MUNSHI
VILL. BORDHAP
P.S. MUKALMUA
DIST. NALBARI
ASSAM
73: KALICHARAN BAISHYA
S/O SRI CHANDRA RAM BAISHAYA
VILL. NO. 1
JOYSAGAR
P.S. MUKALMUA
DIST. NALBARI
ASSAM
74: TUTU DEKA
S/O SRI JOGESWAR HALOI
VILL. ROUMARI PATHAR
P.S. MUKALMUA
DIST. NALBARI
ASSAM
75: RUNU TALUKDAR
Page No.# 196/204
W/O SRI DEEPAK TALUKDAR
VILL. DAMDAMA PATHAR
P.S. MUKALMUA
DIST. NALBARI
ASSAM
76: HOMESWAR BARMAN
S/O LT. BINANDI BARMAN
VILL. BARTALA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
77: SHAGAR ALI
S/O LT. ABED ALI
VILL. BARBILPAR
P.S. BHANGNAMARI
DIST. NALBARI
ASSAM
78: SURMAN ALI
S/O MD. SATTAR ALI
VILL. KALAARCHAR
P.S. BHANGNAMARI
DIST. NALBARI
ASSAM
79: KALYANI DEKA
W/O SRI RATUL DEKA
VILL. BARTALA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
80: MAMTAZ PARBIN
W/O MD. FAIZUR RAHMAN
VILL. N.C. PUB KAJIA
P.S. BHANGNAMARI
DIST. NALBARI
ASSAM
81: ARFAN ALI
S/O LT. SUMIRUDDIN
VILL. BONPURA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
Page No.# 197/204
82: JAGAT MUSHAHARY
S/O SRI JAMI RAM MUSHAHARY
VILL. NO. 2 KEKAN
P.S. MUKALMUA
DIST. NALBARI
ASSAM
83: DANESH ALI
S/O ARMESH ALI
VILL. MULAGHATA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
84: BADSHAH ALI
S/O SHABUDDIN
VILL. BHELAKHAITI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
85: HAMID ALI
S/O LT. RAKMAT
VILL. PACHIM BHANGNAMARI
P.S. BHANGNAMARI
DIST. NALBARI
ASSAM
86: SAMAD ALI
S/O LT. NOIMUDDIN
VILL. LAOPARA
P.S. BHANGNAMARI
DIST. NALBARI
ASSAM
87: SAHERA KHATUN
D/O MOIN UDDIN
VILL. KALARCHAR
P.S. BHANGNAMARI
DIST. NALBARI
ASSAM
88: ABEDA BEGUM
W/O AJMAL ALI
VILL. SOTEMARI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
Page No.# 198/204
89: MAFIJ ALI
S/O LT. DILDAR
VILL. NARAYANPUR
P.S. MUKALMUA
DIST. NALBARI
ASSAM
90: FARIDA BIBI
W/O MUHIBAR RAHMAN
VILL. AND P.S. MUKALMUA
DIST. NALBARI
ASSAM
91: BILKIS SULTANA
W/O SULEMAN ALI
VILL. KURIHAMARI
P.S. BHANGNAMARI
DIST. NALBARI
ASSAM
92: AYUB ALI
S/O AINUDDIN
VILL. DAMDAMA PATHAR
P.S. MUKALMUA
DIST. NALBARI
ASSAM
93: NITU MEDHI
S/O NABIN MEDHI
VILL. KHALIHAPAR
P.S. MUKALMUA
DIST. NALBARI
ASSAM
94: RAHIMA BEGUM
W/O LOKMAN ALI
VILL.NISLAPAR
P.S. BHANGNAMARI
DIST. NALBARI
ASSAM
95: NAYAN MONI ROY
S/O LT. KHARGESWAR ROY
VILL. NO. 2 NARUA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
Page No.# 199/204
96: ARFAN ALI
S/O LT. ROUSHAN ALI
VILL. NARAYANPUR
P.S. MUKALMUA
DIST. NALBARI
ASSAM
97: PARIJAN BEGUM
W/O LT. SABER ALI
VILL. PACHIM BHANGNAMARI
P.S. BHANGNAMARI
DIST. NALBARI
ASSAM
98: BINA MEDHI
S/O LT. MOHAN MEDHI
VILL. TEGHERATARI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
99: OMAR ALI
S/O SAHED ALI
VILL. KALARCHAR
P.S. BHANGNAMARI
DIST. NALBARI
ASSAM
100: SAHABUDDIN
S/O NAJAR ALI
VILL. NO. 1
KANDHBARI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
101: PADUM KALITA
S/O LT. THANURAM KALITA
VILL. LOAPARA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
102: LAL MIYA
S/O LT. REFAK ALI
VILL. NO. 2 BARBALA
P.S. MUKALMUA
Page No.# 200/204
DIST. NALBARI
ASSAM
103: AJAD ALI
S/O LT. MONJURA ALI
VILL. GHOGA
P.S. MUKALMUA
DIST. NALBARI
ASSAM
104: PHULMALA BEGUM
W/O AFSER ALI
VILL. 2 NO. LARKUSHI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
105: CHANDAN PATHAK
S/O LT. NAREN PATHAK VILL. 2 NO. DAULASAL
P.S. MUKALMUA
DIST. NALBARI
ASSAM
106: UZALA KHATUN
W/O IBSAD ALI
VILL. 2 NO. LARKUCHI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
107: HABIZUR RAHMAN
S/O AHILA
VILL. KHAGRKHALI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
108: SWARIFAN BEGUM
W/O JAMAL ALI
VILL
2 NO. LARKUCHI
P.S. MUKALMUA
DIST. NALBARI
ASSAM
109: SAKINA KHATUN
W/O SAMAD ALI
VILL. PERADHARA
Page No.# 201/204
P.S. MUKALMUA
DIST. NALBARI
ASSAM
110: PHUKON NATH
S/O JYOTISH CH. NATH
VILL. 2 NO. DAULASAL
P.S. MUKALMUA
DIST. NALBARI
ASSAM
111: BORNALI NATH
W/O NAYANMONI NATH
VILL. 1 NO. DAULASAL
P.S. MUKALMUA
DIST. NALBARI
ASSAM
112: AJIT TALUKDAR
S/O LT. DHARNI DHAR TALUKDAR
VILL. 25 NO. RUPIABATHAN
P.S. BELSOR
DIST. NALBARI
ASSAM
VERSUS
1:THE STATE OF ASSAM AND 18 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT
DISPUR
GUWAHATI-6
2:COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
FINANCE DEPTT. JANATA BHAWAN
DISPUR
GUWAHATI-6
ASSAM
3:COMMISSIONER
DEPTT. OF PANCHAYAT AND RUARAL DEVELOPMENT GOVT. OF ASSAM
PANJABARI
JURIPAR
GUWAHATI-37
ASSAM
4:ASSAM STATE ELECTION COMMISSION
ASSAM
Page No.# 202/204
REP. BY ITS COMMISSIONER
HOUSE FED COMPLEX
DISPUR
GUWAHATI-6
5:DEPUTY COMMISSIONER
NALBARI
DIST. NALBARI
ASSAM
6:CHIEF EXECUTIVE OFFICER
NALBARI ZILLA PARISHAD
NALBARI
ASSAM
7:BLOCK DEVELOPMENT OFFICER
BARKHETRI BLOCK
MUKALMUA
P.O. AND PS. MUKALMUA
DIST. NALBARI
ASSAM
8:THE SECRETARY
57 NO. DAULASAL LARKUCHI GAON PANCHAYAT LARKUCHI
P.O. LALKUCHI
PS. MUKALMUA
DIST. NALBARI
ASSAM
PIN-781312
9:THE SECRETARY
56 NO. MUGDI RAMPUR GAON PANCHAYAT
P.O. RAMPUR
PS. MUKALMUA
DIST. NALBARI
ASSAM
PIN-781312
10:THE SECRETARY
54 NO. KEKAN KAPLABARI GAON PANCHAYAT P.O. KEKAN
PS. MUKALMUA
DIST. NALBARI
ASSAM
PIN-781312
11:THE SECRETARY
58 NO. BANTALA- JOYSAGAR GAON PANCHAYAT
P.O. BELTALA
Page No.# 203/204
P.O. RAMPUR
PS. MUKALMUA
DIST. NALBARI
ASSAM
PIN-781138
12:THE SECRETARY
59 NO. MUKALMUA- NARAYANPUR GAON PANCHAYAT
P.O. AND P.S. MUKALMUA
PS. MUKALMUA
DIST. NALBARI
ASSAM
PIN-781126
13:60 NO. KANDHBARI- DAGAPARA GAON PANCHAYAT
P.O. KANDHBARI
PS. MUKALMUA
DIST. NALBARI
ASSAM
PIN-781126
14:61 NO. GHOGA GON PANCHAYAT
P.O. LAWTOLA
PS. MUKALMUA
DIST. NALBARI
ASSAM
PIN-781126
15:62 NO. ADABARI LOHARKATHA GAON PANCHAYAT
P.O. LAHARKATHA
P.O. RAMPUR
PS. MUKALMUA
DIST. NALBARI
ASSAM
PIN-781126
16:55 NO. BARNIBARI NAPTIPARA GAON PANCHAYAT
P.O. BARNIBARI
P.O. RAMPUR
PS. MUKALMUA
DIST. NALBARI
ASSAM
PIN-781304
17:64 NO. BHANGNAMARI GAON PANCHAYAT
P.O. AND P.S BHANGNAMARI
DIST. NALBARI
ASSAM
Page No.# 204/204
PIN-781312
18:63 NO. KALARCHAR GAON PANCHAYAT
P.S. BHANGNAMARI P.O. KALARCHAR
DIST. NALBARI
ASSAM
PIN-781312
19:65 NO. KURIHAMARI BARSALIYA GAON PANCHAYAT
P.O. AND P.S. BHANGNAMARI
DIST. NALBARI
ASSAM
PIN-781126
Advocate for the Petitioner : DR. P K GOSWAMI
Advocate for the Respondent : SC
PNRD
BEFORE
HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
ORDER
30-01-2020 List these matters on 07.02.2020 enabling Mr. A. Roy, learned Standing counsel, Panchayat and Rural Development Department as well as Mr. P. Nayak, learned Standing counsel, Finance Department to place the relevant instructions before the Court.
JUDGE Comparing Assistant