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[Cites 0, Cited by 0] [Section 85(8)] [Section 85] [Entire Act]

State of Andhra Pradesh - Subsection

Section 85(8)(c) in The Andhra Pradesh Reorganisation Act, 2014

(c)the construction of such of the remaining on-going or new works connected with the development of the water resources projects relating to the rivers or their tributaries through the successor States as the Central Government may specify by notification in the Official Gazette;