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[Cites 0, Cited by 0] [Section 113(1)] [Section 113] [Entire Act]

State of Tamilnadu - Subsection

Section 113(1)(b) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(b)send a report of the result of the election to the State Election Commission and also to the State Election Officer in the case of Town Panchayat or Third Grade Municipality or Municipality and to such other officers or authorities as may be specified by the State Election Commission;