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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Uttarakhand - Subsection

Section 39(7) in Uttaranchal School Education Act, 2006

(7)No such order of suspenSion shall, unless approved by the District Edition Officer, shall remain in force for more than sixty days from 'the date of such order, and the order of the District Education Officer shall be final, and shall not 'be questioned in any court.