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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(2)(b) in The Gujarat Industrial Relations Act, 1946

(b)[ in those [areas of the State of Gujarat to which it is extended by the Bombay Industrial Relations (Gujarat Extension and Amendment) Act, 1961, (Gujarat XX of 1961.)] [Sub-section (2) was renumbered as (2) (a) and clause (b) was inserted, by Gujarat 20 of 1961, section 3(b).] it shall come into force on such other date as the State Government may by notification in the Official Gazette, specify.]