Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(3) in Orissa State Bar Council Legal Aid Rules, 1986 (3)The Members of the Legal Aid Committee shall elect one of its Members as Vice-Chairman and the Secretary of the Bar Council shall be the Secretary of the Committee.
