Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10A] [Entire Act]

Union of India - Subsection

Section 10A(5) in Employees' State Insurance (General) Regulations, 1950

(5)The members of the committee shall receive such fees and allowances as may be specified by the Central Government.