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State of Tamilnadu - Section

Section 3 in The Chennai Corporation Engineering Subordinate Services Bye-Laws, 2009

3. Methods of Recruitment and Qualifications.

- No person shall be eligible for appointment to the posts specified in Column No. 2 of the table below by the methods of recruitment specified in the corresponding entries in Column No. 3, unless they possess the qualifications specified in the corresponding entries in Column No. 4 thereof.