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Punjab-Haryana High Court

Priyanka And Others vs Union Public Service Commission And ... on 9 July, 2012

Author: Augustine George Masih

Bench: Augustine George Masih

      IN THE HIGH COURT OF PUNJAB AND HARYANA
                   AT CHANDIGARH
                   ****
                             C.W.P. No.12634 of 2012
                             Date of Decision:09.07.2012

Priyanka and others
                                                           .....Petitioners
             Vs.

Union Public Service Commission and another
                                                           .....Respondents


CORAM:- Hon'ble Mr. Justice Augustine George Masih

Present:-    Mr. A.K. Jain, Advocate for the petitioner.
                         ****


Augustine George Masih, J.(Oral)

Counsel for the petitioners, after arguing the case for some time, prays for withdrawal of the present writ petition with liberty to approach the Central Administrative Tribunal, Chandigarh Bench at the first instance, on the same cause of action for which the present petition has been preferred.

Dismissed as withdrawn with the aforesaid liberty.

July 09, 2012                        ( AUGUSTINE GEORGE MASIH )
renu                                           JUDGE