Punjab-Haryana High Court
Priyanka And Others vs Union Public Service Commission And ... on 9 July, 2012
Author: Augustine George Masih
Bench: Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
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C.W.P. No.12634 of 2012
Date of Decision:09.07.2012
Priyanka and others
.....Petitioners
Vs.
Union Public Service Commission and another
.....Respondents
CORAM:- Hon'ble Mr. Justice Augustine George Masih
Present:- Mr. A.K. Jain, Advocate for the petitioner.
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Augustine George Masih, J.(Oral)
Counsel for the petitioners, after arguing the case for some time, prays for withdrawal of the present writ petition with liberty to approach the Central Administrative Tribunal, Chandigarh Bench at the first instance, on the same cause of action for which the present petition has been preferred.
Dismissed as withdrawn with the aforesaid liberty.
July 09, 2012 ( AUGUSTINE GEORGE MASIH ) renu JUDGE