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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(2)(a) in The Jammu and Kashmir Shri Mata Vaishno Devi University Act, 1999

(a)not more than seven persons of high academic standing who shall be appointed in such manner as may be prescribed by the Statutes;