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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(1) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(1)The holder of a licence, certificate or permit shall produce it for inspection on demand by the Electrical Inspector or his representative or by the consumer or owner for whom he is working or proposed to work.