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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Rajasthan - Subsection

Section 70(3) in The Rajasthan Law And Judicial Department Manual, 1952

(3)A Public Prosecutor or a Private Legal Practitioner engaged under this rule shall be entitled to a fee of Rs. 30/- for every day on which he is engaged in assisting the Advocate General; and if he comes from outside the place of hearing to travelling allowance and daily allowance admissible under the rules.