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[Cites 0, Cited by 0] [Section 96] [Entire Act]

Union of India - Subsection

Section 96(1) in The Central Motor Vehicles Rules, 1989

(1)Construction equipment vehicle with hydrostatic transmission shall employ either hand or foot operated hydrostatic braking system both for service and parking brake system acting at least on two wheels on the same axle or drum.] [Substituted by GSR 338(E), dated 26.3.1993 (w.e.f. 26.3.1993).]