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[Cites 0, Cited by 0] [Section 210(1)] [Section 210] [Entire Act]

Union of India - Subsection

Section 210(1)(i) in Cantonments Act, 1924

(i)[] [The original cls. (j) to (r) were re-lettered (i) to (q) by Act 24 of 1934, s.2 and Sch. I.] Vendors of any medicines, drugs or articles of food or drink for human consumption (other than the flesh of pigs, milk, butter, bread, biscuits, cake, fruit, vegetables, aerated or other potable waters or ice or ice-cream) which are of a perishable nature;