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[Cites 0, Cited by 0] [Section 793] [Entire Act]

Bengal Presidency - Subsection

Section 793(i) in Police Regulations, Bengal , 1943

(i)As a certificate of competency in drill is not required to be held by those eligible for promotion to the rank of head constable in the Unarmed Police ; constables of the Unarmed Police shall not be sent for this training except with the permission of the Deputy Inspector-General. .