Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Tamilnadu - Subsection Section 32(13) in Tamil Nadu Music and Fine Arts University Act, 2013 (13)the institution of pension, gratuity, insurance or provident fund for the benefit of the officers, teachers and other persons employed by the University;
