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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(5) in The Indira Gandhi National Open University Act, 1985

(5)Notwithstanding anything contained in the foregoing sub-section, the Visitor may make new or additional Statues or amend or repeal the Statutes referred to in sub-section (1), during the period of three years immediately after the commencement of this Act.