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[Cites 0, Cited by 0] [Section 244C] [Entire Act]

State of Goa - Subsection

Section 244C(2) in The Goa Panchayat Raj Act, 1994

(2)The Government may, either on its own or on an application from any affected person, transfer any proceedings pending before the Director or Additional Director to another Additional Director and vice-versa.]