Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of Gujarat - Subsection Section 4(1)(a) in GUJARAT NEW CAPITAL (PERIPHERY) CONTROL RULES, 1967 (a)No building shall be constructed at a distance of less than 5.0 Mts. from the boundary of any existing or proposed public road.