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State of Rajasthan - Section

Section 86 in Rajasthan Forest Act, 1953

86. Power to exempt.

- The [State Government] [Substituted by Section 4 of Rajasthan Act No. 27 of 1957 (Published in Rajasthan Gazette, Part 4-A Extraordinary dated 13.8.1957).] may by notification in the [Official Gazelle] [Substituted by Section 4 of Rajasthan Act No. 27 of 1957 (Published in Rajasthan Gazette, Part 4-A Extraordinary dated 13.8.1957).] exempt any forest from all or any of the provisions of this Act.