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[Cites 0, Cited by 0] [Section 53] [Entire Act]

Union of India - Subsection

Section 53(3) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(3)The fencing of dangerous part of machinery shall not be removed while the machinery is in use, but if removed shall be replaced as soon as practicable and in any case before the machinery is taken into normal use again.