Section 6 in The West Bengal Livestock Improvement Act, 1954
6. Duty to notify Livestock Officer.
- Every person, who on the date of the issue of the notification under sub-section (1) of section 3, has, in the specified area referred to in the notification, in his possession a bull, shall, within one month of the date of the notification, and every person, who on such date or subsequently has in his possession in such area a calf, shall, within one month of the calf attaining the age of two, give intimation in writing of such possession to the Livestock Officer.
