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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

NCT Delhi - Subsection

Section 30(2)(c) in The Delhi Medical Council Act, 1997

(c)the powers, duties and functions of the Council, the conditions subject to which they shall be exercised and performed; and regulation of professional conduct of practitioners by a code of ethics in accordance with Section 10;