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[Cites 0, Cited by 0] [Section 56(26)] [Section 56] [Entire Act]

State of Haryana - Subsection

Section 56(26)(xxi) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(xxi)any other special conditions may be imposed in the interest of scientific mining, mineral conservation and mineral development, as may be found expedient by the Director or an officer authorised by him.