Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39(3)] [Section 39] [Entire Act]

State of Karnataka - Subsection

Section 39(3)(a) in Karnataka Education Act, 1983

(a)receive any grant-in-aid from the State funds or other financial assistance or other facilities from the Government;