Section 4(3)(a) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Setting up Joint Farming Societies Scheme, 1968

[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

(a)the extent of land granted or that can be granted, to the person under sub-clause (2) or (3) of clause 3;

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