Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 45 in The Monopolies And Restrictive Trade Practices Act, 1969 45. Penalty for centravention of section 21.-[ Omitted by the Monopolies and Restrictive Trade Practices (Amendment) Act, 1991 (56 of 1991), section 17 (w.r.e.f.27-9-1991).]
