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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(21) in Telangana Education Act, 1982

(21)"gram panchayat" means the body constituted for the local administration of a village under the [Andhra Pradesh] [Repealed by Act No.13 of 1994 and subsequently this Act was repealed by Act No.5 of 2018.] Gram Panchayats Act, 1964 (Act 2 of 1964);