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[Cites 0, Cited by 0] [Section 3A(3)] [Section 3A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3A(3)(n) in Andhra Pradesh Municipalities (Advertisement Tax) Rules, 1967

(n)the lessee is responsible for the payment of rents if any to the owners on the hoardings erected on the Private site.