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State of Assam - Section

Section 7 in The Assam Aided Colleges Employees Rules, 1960

7. Probation.

- All persons appointed in an Aided College school be on probation for a period of two years subject to the production of medical certificate as may be prescribed ;Provided that in the event of unsatisfactory work or conduct during the period of probation for which written warning was given to a probationer, in the event of failure to pass an examination or training or test if so prescribed, the period may be extended by another year.