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[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

State of Karnataka - Subsection

Section 16(4)(b) in Karnataka Ayurvedic and Unani Practitioners' Registration and Medical Practitioners' Miscellaneous Provisions Rules, 1964

(b)shall be signed by the petitioner and verified in the manner laid down in the Code of Civil Procedure, 1908 (Central Act V of 1908), for the verification of pleadings;