Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of Tripura - Subsection Section 90(3) in The Tripura Co-operative Societies Rules, 1976 (3)Where the interim order is vacated, the Liquidator shall take action in accordance with the provisions of sub-section (5) of Section 106.
