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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(10) in Karnataka Janapada Vishwavidyalaya Act, 2011

(10)to introduce folklore as one of the subject of learning at schools, colleges and higher education centres and also to provide for research at the University level and to confer degrees. To educate interested people through distance education;