Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(4) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(4)The portable lights shall be maintained in good condition and shall--
(a)be equipped with substantial reflectors and guards; and
(b)be equipped with heavy duty electric cords with connection and insulation maintained in safe condition.