Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 02 vs Ge Money Financial Services Pvt Ltd (Now ... on 4 September, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
ITEM NO.30 COURT NO.12 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 24427/2017
(Arising out of impugned final judgment and order dated 08-02-2017
in ITA No. 73/2017 passed by the High Court Of Delhi At New Delhi)
PR. COMMISSIONER OF INCOME TAX 04 Petitioner(s)
VERSUS
GE MONEY FINANCIAL SERVICES PVT LTD Respondent(s)
(FOR ADMISSION and I.R. and IA No.79790/2017-CONDONATION OF DELAY
IN FILING and IA No.79791/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 04-09-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Maninder Singh, ASG
Ms. Vimla Sinha, Adv.
Ms. Anita Sahani, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag along with Civil Appeal No. 5802/2012.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by R.NATARAJAN Date: 2017.09.05 17:08:46 IST Reason: