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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax 02 vs Ge Money Financial Services Pvt Ltd (Now ... on 4 September, 2017

Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul

     ITEM NO.30                               COURT NO.12                 SECTION XIV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                                           Diary No(s). 24427/2017

     (Arising out of impugned final judgment and order dated 08-02-2017
     in ITA No. 73/2017 passed by the High Court Of Delhi At New Delhi)

     PR. COMMISSIONER OF INCOME TAX 04                                    Petitioner(s)

                                                     VERSUS

     GE MONEY FINANCIAL SERVICES PVT LTD                                  Respondent(s)

     (FOR ADMISSION and I.R. and IA No.79790/2017-CONDONATION OF DELAY
     IN FILING and IA No.79791/2017-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     Date : 04-09-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL

     For Petitioner(s)                   Mr. Maninder Singh, ASG
                                         Ms. Vimla Sinha, Adv.
                                         Ms. Anita Sahani, Adv.
                                         Mrs. Anil Katiyar, AOR
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Tag along with Civil Appeal No. 5802/2012.

(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by R.NATARAJAN Date: 2017.09.05 17:08:46 IST Reason: