Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 115] [Entire Act]

Union of India - Subsection

Section 115(1) in The Coal Mines Regulations, 2011

(1)No extraction or reduction of pillars shall be commenced, conducted or carried out except with the permission in writing of the Regional Inspector and in accordance with such conditions as he may specify therein.