Section 35(1) in The Orissa Co-operative Societies Rules, 1965
(1)The meeting of the Committee shall be called by -(i)the President;(ii)the Chief Executive under the authority of the President;(iii)the Chief Executive on the requisition from -(a)the Registrar on the person authorised by him;(b)the Financing Bank of the Society;(c)the Apex Society to which the Society is affiliated and indebted;(d)the two-thirds of the elected members of the Committee.
