Allahabad High Court
Jitendra Kumar Gautam vs State Of ... on 24 February, 2014
Bench: Rajiv Sharma, Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- MISC. BENCH No. - 8798 of 2013 Petitioner :- Jitendra Kumar Gautam Respondent :- State Of U.P.Throu.Prin.Secy.Deptt.Nagar Vikas Anubhag & Ors Counsel for Petitioner :- Vinod Kumar Singh Counsel for Respondent :- C.S.C.,Ajay Kumar Singh Raj,Pramod Kumar Singh Hon'ble Rajiv Sharma,J.
Hon'ble Mahendra Dayal,J.
(C.M. Application No. 19605 of 2014) The instant writ petition has been filed in the year 2013.
The petitioner has filed an application for listing of the case. There is no cogent reason has been shown to expedite the hearing of the case.
Application is accordingly rejected.
Order Date :- 24.2.2014 Anurag/-