Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 3 in Gujarat Sales Tax (Second Amendment) Act, 1976 3. Amendment of section 4A.- In section 4A of the principal Act, in sub-section (1), for the words "three paise in the rupee", the words "six paise in the rupee" shall be substituted.
