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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(2) in The U.P. Shri Badrinath and Shri Kedarnath Temples Rules, 1967

(2)The Returning Officer shall by a letter either sent by post of which a postal certificate shall be taken or delivered to the voter at his address as maintained in the office of the Returning Officer; inform each voter of the programme fixed under sub-rule (1) and call upon him to nominate in Form A as many person or persons as there are seats to be filled. He shall also send with such letter as many nomination papers as there are vacancies.