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[Cites 0, Cited by 0] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(1) in The Delhi Medical Council Rules, 2003

(1)The Returning Officer shall fix the following stages of election, namely:-
(a)notification of elections;
(b)last date of receipt of nomination papers;
(c)date of scrutiny of nomination papers;
(d)last date of withdrawal of candidature;
(e)polling of votes;
(f)counting of votes;